Kerala High Court
Dhwajam.D.B vs State Of Kerala on 10 September, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
FRIDAY, THE 10TH DAY OF SEPTEMBER 2021 / 19TH BHADRA, 1943
WP(C) NO. 6584 OF 2019
PETITIONER/S:
DHWAJAM.D.B
ASSISTANT PROFESSOR, DEPARTMENT OF PHYSICS, ST.MICHAELS
COLLEGE, MAYITHARA P.O.CHERTHALA-688 539.RESIDING AT
BETHEL (SK COTTAGE), SREEKRISHNAPURAM, POWDIKONAM
P.O.THIRUVANANTHAPURAM-695 588
BY ADVS.
BABY ISSAC ILLICKAL
SRI.ISAAC KURUVILLA ILLIKAL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 PRINCIPAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT,GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
3 DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
MCRV HOSTEL OLD BUILDING, GENERAL HOSPITAL ROAD, KOCHI-
682 011
4 UNIVERSITY OF KERALA,
REPRESENTED BY ITS REGISTRAR, SENATE HOUSE CAMPUS,
PALAYAM, THIRUVANANTHAPURAM-695 034
5 THE SYNDICATE OF THE UNIVERSITY OF KERALA,
REPRESENTED BY ITS EX-OFFICIO CHAIRMAN-VICE CHANCELLOR,
SENATE HOUSE CAMPUS, PALAYAM, THIRUVANANTHAPURAM-695 034
6 VICE CHANCELLOR,
UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS,
PALAYAM,THIRUVANANTHAPURAM-695 034
WP(C) NO. 6584 OF 2019
2
7 THE MANANGER,
ST.MICHAELS COLLEGE, MAYITHARA P.O.CHERTHALA-688 539
8 PRINCIPAL,
ST.MICHAELS COLLEGE, MAYITHARA P.O.CHERTHALA 688 539
BY ADV SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
OTHER PRESENT:
GP SRI JIMMY GEORGE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 6584 OF 2019
3
JUDGMENT
Learned counsel for the petitioner seeks permission to
withdraw the writ petition. Permission is granted. Accordingly,
this writ petition is dismissed as withdrawn.
Sd/-
sab AMIT RAWAL
JUDGE
WP(C) NO. 6584 OF 2019
APPENDIX OF WP(C) 6584/2019
PETITIONER EXHIBITS
EXHIBIT P1 PHOTOCOPY OF THE PH.D CERTIFICATE
EXHIBIT P1 PHOTOCOPY OF THE M.PHIL DEGREE CERTIFICATE
EXHIBIT P2 PHOTOCOPY OF THE NOTIFICATION IN THE
MALAYALA MANORAMA NEWSPAPER DATED
18.12.2013
EXHIBIT P3 PHOTOCOPY OF THE MINUTES OF THE SELECTION
COMMITTEE MEETING DATED 11.2.2014
EXHIBIT P4 PHOTOCOPY OF THE APPOINTMENT ORDER OF THE
PETITIONER DATED 17.2.2014
EXHIBIT P4 PHOTOCOPY OF THE APPOINTMENT ORDER APPROVAL
OF APPOINTMENT DATED 20.3.3014
EXHIBIT P5 PHOTOCOPY OF THE ORDER DATED 31.5.2017
ISSUED BY THE 1ST RESPONDENT UNIVERSITY
EXHIBIT P6 PHOTOCOPY OF THE JUDGMENT OF THIS HON'BLE
COURT IN WPC NO 25225/2017 DATED 31.7.2017
EXHIBIT P7 PHOTOCOPY OF THE RESUBMITTED PROPOSAL OF
THE PETITIONER DATED 16.,8.2017
EXHIBIT P8 PHOTOCOPY OF THE LETTER OF THE 4TH
RESPONDENT DATED 30.8.2017
EXHIBIT P9 PHOTOCOPY OF THE NORMS AND PROCEDURES FOR
SELECTION OF TEACHERS FOR APPOINTMENT IN
PRIVATE COLLEGES OF THE 4TH RESPONDENT
EXHIBIT P10 PHOTOCOPY OF THE UGC REGULATION 2009
WP(C) NO. 6584 OF 2019
EXHIBIT P11 PHOTOCOPY OF THE RELEVANT PAGES OF THE UGC
REGULATIONS 2010
EXHIBIT P12 PHOTOCOPY OF THE SCORE SHEET OF THE PHYSICS
EXHIBIT P13 PHOTOCOPY OF THE REPLY SUBMITTED BY THE 8TH
RESPONDENT TO THE EXT P5 ORDER PASSED BY
THE 1ST RESPONDENT DATED 16.8.2017
EXHIBIT P14 PHOTOCOPY OF THE REPRESENTATION DATED
10.2018
EXHIBIT P15 PHOTOCOPY OF THE GO(P) NO 398/2010/H.EDN
DATED 17.12.2010
EXHIBIT P16 PHOTOCOPY OF THE JUDGMENT OF THIS HON'BLE
COURT IN WPC NO 32498/2017 DATED 25.1.2019
EXHIBIT P17 PHOTOCOPY OF THE JUDGMENT IN WPC NO
34156/2018 DATED 23.11.2018
EXHIBIT P18 PHOTOCOPY OF THE RELEVANT PAGES OF THE
KERALA PUBLIC SERVICE OFFICE MANUAL
EXHIBIT P19 PHOTOCOPY OF THE COMMUNICATIONS FROM THE
1ST RESPONDENT UNIVERSITY APPOINTING THE
PETITIONER AS EXAMINER FOR VALUATION OF THE
ANSWER SCRIPTS FOR THE UNIVERSITY
EXAMINATIONS AND AS INVIGILATOR FOR
UNIVERSITY EXAMINATIONS
