Kerala High Court
Ella Sakeena vs Kuriyappapada Mohammed Haneefa on 10 September, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
FRIDAY, THE 10TH DAY OF SEPTEMBER 2021 / 19TH BHADRA,
1943
RSA NO. 1219 OF 2006
AGAINST THE JUDGMENT AND ORDER DATED 24.02.2006 IN AS
1/2005 OF DISTRICT COURT, LAKSHADWEEP, IN O.S.NO.8/1989
OF THE MUNSIFF, AMINI ISLAND DATED 23.11.2004
APPELLANTS/DEFENDANTS/DEFENDANTS 45,47 TO 51, 53, 54 56,
59, 60 68, 69, 78 TO 85:
1 ELLA SAKKEENA
D/O. KASMI KURIYAPPAPADA, AGATTI ISLAND,, U.T.
OF LAKSHADWEEP.
2 ELLA BAMBAN S/O. -DO- -DO-.
3 ELLA UMMABI D/O. -DO- -DO-.
4 ELLA MUTHALIF S/O. -DO- -DO-.
5 ELLA KUNHIKOYA S/O. -DO- -DO-.
6 KOILAM FATHUMMA W/O. ELLA KIDAVE
AGATTI ISLAND, U.T. OF LAKSHADWEEP.
7 KOILAM AMEENOMMA D/O. -DO- -DO-.
8 KOILAM IBRAHIM S/O. -DO- -DO-.
9 KOILAM MARIYAMBI D/O. -DO- -DO-.
10 KOILAM NASEERA D/O. -DO- -DO-.
11 KOILAM FOUSIYA D/O. -DO- -DO-.
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12 THIRUVATHAPURA MAVIYA
S/O. ALI, -DO- -DO-.
13 RAYIPAPPADA BEEFATHUMMA
D/O. MADANI, -DO- -DO-.
14 ELLA SEETHIKOYA
S/O. UMMER KURIYAPPAPADA, -DO- -DO-.
15 ELLA HAMZA -DO- -DO-.
16 ELLA JAMEELA D/O -DO- -DO-.
17 ELLA BEEBI D/O. -DO- -DO-.
18 ELLA ALIKOYA S/O. -DO- -DO-.
19 ELLA ABDULWAHAB S/O. -DO- -DO-.
20 ELLA SABJAN S/O. -DO- -DO-.
21 ELLA MERLIYA D/O. -DO- -DO-.
BY ADV SRI.R.RAMADAS
RESPONDENTS/RESPONDENTS/PLAINTIFF & DEFENDANTS 1 TO 44:
1 KURIYAPPAPADA MOHAMMED HANEEFA
S/O. ATTAMCHETTA ACHAPPADA KASMI, AGATTI
ISLAND,, U.T. OF LAKSHADWEEP.
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2 KURIYAPPAPADA AMINOMMA
D/O. AVVAMMAPPADA YOUSUF, -DO- -DO-.
3 KURIYAPPAPADA ALIMAMMA D/O.-DO- -DO-.
4 KURIYAPPAPADA KUNHIKOYA
S/O. -DO- -DO-.
5 KURIYAPPAPADA KIDAVE S/O. -DO- -DO-.
*6 KURIYAPPAPADA SAINABI D/O. -DO- -DO-.[DIED-LEGAL
HEIRS RECORDED]
7 KURIYAPPAPADA FATHAHULLA
S/O. -DO- -DO-.
8 KURIYAPPAPADA KADEESOMMA
D/O. PAPPADA ALIMOHAMMED, -DO- -DO-.
9 KURIYAPPAPADA SYEDMOHAMMED
S/O. -DO- -DO-.
10 KURIYAPPAPADA MUNYAMIL
S/O. -DO- -DO-.
11 KURIYAPPAPADA ASIYABI
D/O. -DO- -DO-.
12 KURIYAPPAPADA BADHRUDHEEN
S/O. -DO- -DO-.
13 KURIYAPPAPADA SHARAFUDHEEN
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S/O. -DO- -DO-.
14 KURIYAPPAPADA ABDULKHADER
S/O. -DO- -DO-.
15 KURIYAPPAPADA SUHARAMOL
D/O. -DO- -DO-.
16 KURIYAPPAPADA SHIMABI
D/O. ATTAMCHETTA ACHAPPADA KASMI, -DO- -DO-.
17 KURIYAPPAPADA KHALID SO. -DO- -DO-.
18 KURIYAPPAPADA ABDUL SATHAR
S/O. -DO- -DO-.
19 KURIYAPPAPADA LIYAKKATHALI
S/O. -DO- -DO-.
20 KURIYAPPAPADA SHAREEFA
D/O. CHELLAKADA SYED MOHAMMED, -DO- -DO-.
21 KURIYAPPAPADA UMAIMOL D/O. -DO- -DO-.
22 KURIYAPPAPADA NAZER S/O. -DO- -DO-.
23 KURIYAPPAPADA BARKKATHULLA
S/O. -DO- -DO-.
24 KURIYAPPAPADA YOUSUF S/O. -DO- -DO-.
25 KURIYAPPAPADA SHUKUR S/O. -DO- -DO-.
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26 KURIYAPPAPADA FATHIMA S/O. -DO- -DO-.
27 KURIYAPPAPADA BEEBI D/O. -DO- -DO-.
28 KURIYAPPAPADA SADIKKALI
S/O. CHERIYON PUTHUKOTTA, -DO- -DO-.
29 KURIYAPPAPADA SAJITHA BEEGUM
D/O. -DO- -DO-.
30 KURIYAPPAPADA BEBI ASURA
D/O. -DO- -DO-.
31 KURIYAPPAPADA SAIFULLA S/O. -DO- -DO-.
32 KURIYAPPAPADA ABDUL SAMAD
S/O. AVAMMAPPADA HAMZA, -DO- -DO-.
33 KURIYAPPAPADA SABIRA D/O. -DO- -DO-.
34 KURIYAPPAPADA RAZIYA D/O. -DO- -DO-.
35 KURIYAPPAPADA SAINABA D/O. -DO- -DO-.
36 KURIYAPPAPADA LATHEEF S/O. -DO- -DO-.
37 KURIYAPPAPADA ZAKKIRIYA, S/O. -DO- -DO-.
38 KURIYAPPAPADA SANISA
D/O. ATTAKIDAVE RAYIPAPPADA, -DO- -DO-.
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39 KURIYAPPAPADA ABDULLA
S/O. VADAKKU CHATTIKKAKAKKADA, -DO- -DO-.
40 KURIYAPPAPADA AMINABI D/O. -DO- -DO-.
41 KURIYAPPAPADA ADHMAN S/O. -DO- -DO-.
42 KURIYAPPAPADA RUKHIYATH D/O. -DO- -DO-.
43 KOILAM FATHAHULLA S/O. ELLA KIDAVE
-DO- -DO-.
44 KOILAM IBRAHIMSO. -DO- -DO-.
45 KOILAM SALIMON, S/O. -DO- -DO-.
46 KITTAMCHETTA SAILANI
D/O. KULUS KITTAMCHETTA, -DO- -DO-.
47 KITTAMCHETTA KIDAVE S/O. -DO- -DO-.
48 KITTAMCHETTA KOYASSAN S/O. -DO- -DO-.
49 RAYIPPAPPADA ATTAKIDAVE
S/O. ALI KURIYAPPAPADA, -DO- -DO-.
50 THEKKU PUTHIYA ILLAM HYDERKOYA
S/O. CHALAKKAD SALMIKOYA, -DO- -DO-.
51 THEKKU PUTHIYA ILLAM UMMERKOYA
S/O. -DO- -DO-.
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52 MAKKASI MOHAMMEDKOYA S/O. -DO- -DO-.
53 MAKKASI BEEFATHUMMA D/O. -DO- -DO-.
54 MAKKASI KADEESOMMA, D/O. -DO- -DO-.
55 MAKKASI ABDULLAKOYA, S/O. -DO- -DO-.
56 MAKKASI ABOOBACKER S/O. -DO- -DO-.
RESPONDENTS 20 TO 27 ARE RECORDED AS THE LEGAL
REPRESENTATIVES OF DECEASED 6TH RESPONDENT AS
PER THE ORDER DATED 03.11.2020 VIDE MEMO DATED
20.03.2019
BY ADVS.
SRI.NIRMAL. S- R3,R4,R6,R9, R10 TO R12, R14,
R16, R18, R19 TO R22, R24 TO R27, R32 TO R34,
R38 & R40
SRI.P.CHANDRASEKHAR -R9
RANI MADHU - R9
SHRI.SATHEESH V.T.
SRI.K.JAYAKUMAR -R2, R8, R13,R15, R28 TO R31
SRI.P.B.KRISHNAN -R2, R8, R13, R15, R28 TO R31
SRI.K.K.MOHAMED RAVUF - R50 TO R56
SRI.C.P.MOHAMMED NIAS - R1
THIS REGULAR SECOND APPEAL HAVING COME UP FOR
ADMISSION ON 10.09.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
RSA No. 1219 of 2006
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N. ANIL KUMAR, J.
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R.S.A.No.1219 of 2006
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Dated this the 10th day of September, 2021
JUDGMENT
The learned counsel appearing for the appellants
submits that the case is settled out of court and the
appellants are not interested in pursuing the matter.
Recording the submission, this appeal is dismissed as not
pressed. There will be no order as to costs.
Pending applications, if any, stand closed.
Sd/-
N. ANIL KUMAR, JUDGE
kkj
