Babu Joseph Puthanangady vs Asok Kumar Singh
2021 Latest Caselaw 18824 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE K.HARIPAL
    THURSDAY, THE 9TH DAY OF SEPTEMBER 2021 / 18TH BHADRA, 1943
                      OP(CRL.) NO. 321 OF 2021
 [C.C.NO.21/2018 ON THE FILES OF JUDICIAL FIRST CLASS MAGISTRATE
        COURT-V,(SPECIAL COURT OF MARKLIST CASES) VANCHIYOOR
                          THIRUVANANTHAPURAM]
PETITIONER/COMPLAINANT:

           BABU JOSEPH PUTHANANGADY,
           AGED 62 YEARS
           S/O. JOSEPH,
           SANMARIYA JUSTICE FORUM,
           LION'S CLUB ROAD, CHALAKUDY-680 307
           BY ADV ASHA BABU


RESPONDENTS/ACCUSED NOS.1 AND 2:

    1      ASOK KUMAR SINGH,
           MANAGING DIRECTOR,
           KERALA WATER AUTHORITY,
           VELLAYAMBALAM,
           THIRUVANANTHAPURAM,
           RESIDING AT C3U,
           MILLENIUM APARTMENT,
           JAGATHY, THIRUVANANTHAPURAM-695 014
    2      SMT. RAGINI SINGH,
           W/O. ASOK KUMAR SINGH, C3U,
           MILLENIUM APARTMENT, JAGATHY,
           THIRUVANANTHAPURAM-695 014


           R1.BY SR.P.P SRI. HRITHWIK C.S


    THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON 09.09.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.Crl.No.321 of 2021
                                            2




                                    JUDGMENT

When taken up, learned counsel for the petitioner submits that

the petitioner wants to withdraw the O.P. with liberty to file a fresh

petition.

Petition is dismissed as withdrawn, with liberty as above.

Sd/-

K.HARIPAL JUDGE

Jms/09.09 //True Copy// P.A to Judge O.P.Crl.No.321 of 2021

APPENDIX OF OP(CRL.) 321/2021

PETITIONER EXHIBITS Exhibit P1 A COPY OF THE COMPLAINT DATED 27.06.2013 FILED BEFORE THE ADDITIONAL CHIEF JUDICIAL MAGISTRATE COURT, THIRUVANANTHAPURAM. Exhibit P2 A CERTIFIED COPY OF THE PROCEEDINGS IN C.C.

NO. 21 OF 2018 ON THE FILES OF JUDICIAL CLASS MAGISTRATE COURT-V (SPECIAL COURT FOR MARK LIST CASES), VANCHIYOOR, THIRUVANANTHAPURAM.