Citation : 2021 Latest Caselaw 18706 Ker
Judgement Date : 9 September, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 9TH DAY OF SEPTEMBER 2021 / 18TH BHADRA, 1943
OP(C) NO. 1443 OF 2018
AGAINST THE ORDER/JUDGMENT IN OP 2/2011 OF I ADDITIONAL SUB
COURT,TRIVANDRUM, THIRUVANANTHAPURAM
PETITIONER/S/PETITIONERS/ADDL.COUNTER PETITIONERS 11 AND 12:
1 M/S. KARIMALA GRANITES AND AGGREGATES PVT. LTD.
T.C.NO.21/77, KILLIPALAM, KARAMANA, THIRUVANANTHAPURAM -
695 002 REPRESENTED BY K.J.THOMASKUTTY, S/O.K.J.JOSEPH,
ITS MANAGING DIRECTOR KARIMALA GRANITES AND AGGREGATES
PVT.LTD.
2 KANNAMTHANAM AND COMAPNY
T.C.21/79(1), KILLIPALAM, KARAMANA, THIRUVANANTHAPURAM -
695 002. REPRESENTED BY K.J.THOMASKUTTY, S/O.K.J.JOSEPH,
MANAGING PARTNER OF KANNAMTHANAM AND COMPANY, MANEESH
THOMAS.
BY ADVS.
PAUL JACOB (P)
ENOCH DAVID SIMON JOEL
GEORGE A.CHERIAN
LEO LUKOSE
RONY JOSE
RESPONDENT/S/COUNTER PETITIONERS/ORIGINAL COUNTER PETITIONER:
1 M/S. ORIENT EXPORTS & IMPORTS T.C.20/1654, KARAMANA P.O., THIRUVANANTHAPURAM - 695 002.
2 M.T.VARGHESE MANAGING PARTNER (DIED), M/S.ORIENT EXPORTS AND IMPORTS, S/O.THOMAS, RESIDING AT T.C.20/1654, ORIENT HOUSE, KARAMANA P.O., THIRUVANANTHAPURAM - 695 002 (DIED).
3 T.T.JAMES S/O.THOMAS, T.C.20/1654, ORIENT HOUSE, KARAMANA P.O., THIRUVANANTHAPURAM - 695002.
OP(C) NO. 1443 OF 2018
4 NIRMALA JAMES W/O.T.T.JAMES, RESIDING AT T.C.20/1654, ORIENT HOUSE, KARAMANA P.O., THIRUVANANTHAPURAM - 695
002.
5 EAPAN THOMAS S/O.THOMAS, RESIDING AT T.C.20/1654, ORIENT HOUSE, KARAMANA P.O., THIRUVANANTHAPURAM - 695 002.
6 SHERLY EAPEN W/O.EAPEN THOMAS, RESIDING AT T.C.20/1654, ORIENT HOUSE, KARAMANA P.O., THIRUVANANTHAPURAM - 695
002.
7 REJIMOL THOMAS W/O.THOMAS JOSEPH, RESIDING AT T.C.20/1654, ORIENT HOUSE, KARAMANA P.O., THIRUVANANTHAPURAM - 695
002.
8 SERGI JOSEPH THOMAS S/O.THOMAS, RESIDING AT T.C.20/1654, ORIENT HOUSE, KARAMANA P.O., THIRUVANANTHAPURAM - 695 002.
9 JULIE MOL SERGI W/O.SERGI JOSEPH THOMAS, RESIDING AT T.C.20/1654, ORIENT HOUSE, KARAMANA P.O., THIRUVANANTHAPURAM - 695 002.
10 MILI CHACKO W/O.SUNIL CHACKO, RESIDING AT 8D, QUEENS WING POINT, SI APARTMENT, KAWDIAR, THIRUVANANTHAPURAM 695 003.
11 SUNIL CHACKO S/O.V.A.CHACKO, RESIDING AT 8D, QUEENS WING POINT, SI APARTMENT, KAWDIAR, THIRUVANANTHAPURAM - 695
003.
12 CHINNAMMA CHACKO OP(C) NO. 1443 OF 2018
W/O.V.A.CHACKO, RESIDING AT 8D, QUEENS WING POINT, SI APARTMENT, KAWDIAR, THIRUVANANTHAPURAM - 695
003.
13 GRADY KOSHI W/O.P.K.MAMMEN, RESIDING AT T.C.3/638(10), POOVATHUOOR HOUSE, CHAITHANYA GARDENS, MUTTADA P.O., THIRUVANANTHAPURAM - 695 025.
14 SWANY VARKEEY D/O.GRACY KOSHI, RESIDING AT T.C.3/638(10), POOVATHUOOR HOUSE, CHAITHANYA GARDENS, MUTTADA P.O., THIRUVANANTHAPURAM - 695 025.
15 P.K.MAMMEN S/O.P.M.MAMMEN, RESIDING AT T.C.3/638(10), POOVATHOOR HOUSE, CHAITHANYA GARDENS, MUTTADA P.O., THIRUVANANTHAPURAM - 695 025.
16 K.S.GEETHA W/O.V.M.SATHISH, RESIDING AT SYAMALA, THOPPY HOUSE, KOONTHALLOOR, CHIRAYINKEEZHU, THIRUVANANTHAPURAM - 695 304, AT PRESENT RESIDING AT B-503, CHARMEE ENCLAVE, SHARADANANAD ROAD, VILE PARLE (EAST) MUMBAI - 400 057.
17 V.M.SATHISH (ALSO KNOWN AS VMS, KOIKKAL), S/O.G.MADHAVAN PILLA, KOIKKAL, RESIDING AT KOIKKAL HOUSE, AKASHARAVEDI ROAD, VALLAKKADAVU, THIRUVANANTHAPURAM - 695 008, AT PRESENT RESIDING AT B-503, CHARMEE ENCLAVE, SHARADANAD ROAD, VILE PARLE (EAST), MUMBAI - 400 057.
18 MEETHU JOSE W/O.RAVI J.MATHAI, RESIDING AT NO.8, BELHAVEN GARDEND, KAWDIAR, THIRUVANANTHAPURAM - 695 003.
OP(C) NO. 1443 OF 2018
19 NAGAPPAN NAIR S/O.AYYAPPAN PILLA, RESIDING AT K.N.201, KRISHNA NAGAR, KARUMOM P.O., NEMOM VILLAGE, THIRUVANANTHAPURAM - 695 002.
20 SOMAN S/O.RAMAKRISHNAN, SREE NILAYAM, AYIRA P.O., PARASSALA, THIRUVANANTHAPURAM - 695 502.
21 MARKUTTY JOHN W/O.JOHN M., RESIDING AT NO.8, BEL HEAVENS GARDENS, KAWDIAR, THIRUVANANTHAPURAM - 695003.
22 RAVI J.MATHI S/O.JOHN M., RESIDING AT NO.8, BEL HEAVENS GARDENS, KAWDIAR, THIRUVANANTHAPURAM - 695 003.
23 SURESH KUMAR S.
S/O.SREEDHARAN NAIR, RESIDING AT GOKULAM, OOKKODU P.O., VELLAYANI, THIRUVANANTHAPURAM - 695 003.
24 MARYKUTTY JOHN W/O.JOHN M., RESIDING AT NO.8, BEL HEAVENS GARDENS, KAWDIAR, THIRUVANANTHAPURAM - 695 003.
25 NEETHU BALAGOPAL D/O.K.BALAGOPAL, RESIDING AT ANASWARA, OOKKODU P.O., VELLAYANI,THIRUVANANTHAPURAM - 695 121.
26 CHANDRIKA W/O.A.RAVEENDRAN NAIR, RESIDING AT A.R.BHAVAN, NIRMANKARA, KARAMANA P.O., THIRUVANANTHAPURAM - 695 002.
27 SREEKALA D/O.NANDINI AMMA, RESIDING AT T.C.55/1247, YAMUNA NAGAR, THIRUVANANTHAPURAM - 695 003.
OP(C) NO. 1443 OF 2018
28 DAVID GEORGE S/O.GEORGE, RESIDING AT KAILAS GARDEN, SREEKARIYAM P.O., THIRUVANANTHAPURAM - 695 017.
29 PRAKODKUMAR R.
S/O.G.RETNAKARA PANICKER, RESIDING AT ROHINI, KARAKKATTUVILA VEEDU, NADUKADU, NARUVAMOODU, THIRUVANANTHAPURAM - 695 528.
30 RIBIN JAMES S/O.SANDO JONES, RESIDING AT T.C.3/1995(3), JOY GARDENS, SIVAMANGALAM LANE, PATTOM, THIRUVANANTHAPURAM - 695 004.
31 SANLO JONES S/O.L.JOHNSON, RESIDING AT T.C.3/1995(3), JOY GARDENS, SIVAMANGALAM LANE, PATTOM, THIRUVANANTHAPURAM. (ADDL. 82ND PETITIONER).
32 MARIAMMA JOSEPH @ MARIAMMA M.C.
W/O.JOSEPH K.S., RESIDING AT T.C.16/604, JAGATHY, EAWARAVILASOM ROAD, THIRUVANANTHAPURAM - 695 014.
33 RAJASEKHARAN PILLAI S/O.RAGHAVAN PILLAI, RESIDING AT T.C.2/2031, INDU, PATTAKUZHI, JEEVAN NAGAR, PATTOM, THIRUVANANTHAPURAM - 695 004.
34 RAJASEKHARAN PILLAI S/O.RAGHAVAN PILLAI, RESIDING AT T.C.2/2031, INDU, POTTAKUZHI, JEEVAN NAGAR, PATTOM, THIRUVANANTHAPURAM - 695 004 (LEGAL HEIR OF DECEASED INDIRA BAI).
35 ANIL S/O.DECEASED INDIRA BAI, RESIDING AT T.C.2/2031, INDU, PATTAKUZHI, JEEVAN NAGAR, PATTOM, THIRUVANANTHAPURAM.
OP(C) NO. 1443 OF 2018
36 SUNIL S/O.DECEASED INDIRA BAI, RESIDING AT T.C.2/2031, INDU, POTTAKUZHI, JEEVAN NAGAR, PATTOM, THIRUVANANTHAPURAM - 695004.
37 SANDEEP G.KRISHNAN RESIDING AT VEYIL VILAKAM HOUSE, MERA-110, CHALAKKUZHI LANE, MEDICAL COLLEGE P.O., THIRUVANANTHAPURAM - 695 011.
38 SASILEKHA W/O.M.K.JAYASANKAR, RESIDING AT T.C.60/3332, THIRUVONAM, SREEVARAHAM, MANACAUD P.O., THIRUVANANTHAPURAM - 695 009.
39 J.S.RAVISANKAR S/O.M.K.JAYASANKAR, RESIDING AT TC 60/3332, THIRUVONAM, SREEVARAHAM, MANACAUD P.O., THIRUVANANTHAPURAM - 695 009.
40 JEEN ALEX W/O.ALEX MATHEW, RESIDING AT KAIPALLI HOUSE, T.C.4/1074, KAWDIAR P.O., THIRUVANANTHAPURAM - 695
003.
41 ALEYAMMA JACKSON W/O.LATE MR.ISSAC JACKSON, RESIDING AT T.C.14/593,ELIZABETH COTTAGE, NANDAVANAM, PALAYAM, THIRUVANANTHAPURAM - 695 001.
42 AJITH ISSAC JACKSON RESIDING AT T.C.14/593, ELIZEBATH COTTAGE, NANDAVANAM, PALAYAM, THIRUVANANTHAPURAM - 695 001.
43 SHARON LIZA LEABEN RESIDING AT T.C.14/593, ELIZEBATH HOUSE, NANDAVANAM, PALAYAM, THIRUVANANTHAPURAM - 695 001.
44 MARY NEWTON OP(C) NO. 1443 OF 2018
W/O.JOSEPH NEWTON, RESIDING AT NEWTON COTTAGE, VETTUKADU, BEACH P.O., THIRUVANANTHAPURAM - 695
007.
45 JOSEPH NEWTON S/O.SELIN VARGHESE, RESIDING AT NEWTON COTTAGE, T.C.4463/4, BEACH P.O., THIRUVANANTHAPURAM - 695
007.
46 PADMINI K.
W/O.LATE SREEKUMAR R., RESIDING AT T.C.23/1274(3), MELARANNOO, KARAMANA P.O., THIRUVANANTHAPURAM.
47 BABY S/O.LAVY, RESIDING AT T.C.11/160(1), KANAKA NAGAR, THIRUVANANTHAPURAM - 695002.
48 V.GANESH S/O.PNV IYER, RESIDING AT T.C.NO.55/142, KRA-92, KUTTIKKADU LANE, KAIMANAM, PAPPANAMCODE P.O., THIRUVANANTHAPURAM - 695 002.
49 DANALEKSHMI K.R.
W/O.V.GANESH, RESIDING AT T.C.NO.55/142, KRA-92, KUTTIKKADU LANE, KAIMANAM, PAPPANAMCODE P.O., THIRUVANANTHAPURAM - 695 002.
50 N.CHELLAMMAL W/O.P.N.V.IYYER, RESIDING AT T.C.NO.55/142, KRA- 92, KUTTIKKADU LANE, KAIMANAM, PAPPANAMCODE P.O., THIRUVANANTHAPURAM - 695 002.
51 BRIGIT MICHEL D/O.DORES, RESIDING AT THYVILAKOM HOUSE, T.C.33/455, VETTUKADU, BEACH P.O., THIRUVANANTHAPURAM - 695 007.
52 L.KARTHIKA KUMARI D/O.S.LEELAVATHI AMMA, RESIDING AT KARTHIKA, PLOT OP(C) NO. 1443 OF 2018
NO.19, SPACE NAGAR, CHAKKALAMUKKU, SREEKARYAM P.O., THIRUVANANTHAPURAM - 695 001.
53 TINA ABRAHAM D/O.LILLYKUTTY ABRAHAM, RESIDING AT TINA VILLA, KP-9/350, TV STATION ROAD, PEROORKADA, THIRUVANANTHAPURAM - 695 001.
54 KUNJAMMA SAMUEL W/O.T.V.SAMUEL, RESIDING AT VP-XI/671, THODUMVELI HOUSE, KODUNGANNOOR P.O., VATTIYOORKAVU, THIRUVANANTHAPURAM AND NOW RESIDING AT T.C.4/2016, MUMMIES COLONY, KAWDIAR, THIRUVANANTHAPURAM - 695
003.
55 SAM REJEE RESIDING AT VP-XI/671, THODUMVELIL HOUSE, KODUNGANOOR P.O., VATTIYOORKAVU, THIRUVANANTHAPURAM AND NOW RESIDING AT T.C.4/2016, MUMMIES COLONY, KAWDIAR, THIRUVANANTHAPURAM - 695
003.
56 SARASAMMA KOSHY W/O.A.V.KOSHY, RESIDING AT NO.39, MUMMIES COLONY, KAWDIAR, THIRUVANANTHAPURAM - 695 003.
57 T.V.SAMUEL S/O.T.S.VARGHESE, RESIDING AT NO.39, MUMMIES COLONY, KAWDIAR, THIRUVANANTHAPURAM - 695 003.
58 JOHN VARGHESE S/O.T.S.VARGHESE, RESIDING AT NO.39, MUMMIES COLONY, KAWDIAR, THIRUVANANTHAPURAM - 695 003.
59 SUJA ANNIE SAMUEL W/O.T.V.SAMUEL, RESIDING AT NO.39, MUMMIES COLONY, KAWDIAR, THIRUVANANTHAPURAM - 695 003.
60 A.IGNACIOUS OP(C) NO. 1443 OF 2018
S/O.AGUSTIN, RESIDING AT NISHEEMA, KARIYOL, KAZHAKKOOTTAM P.O., THIRUVANANTHAPURAM - 695 003.
61 FRANCIS B.GOMES S/O.BENTIK GOMEZ, RESIDING AT THUSHARA, ST.ANDREWS, ST.XAVIERS, THIRUVANANTHAPURAM - 695
001.
62 SICILY AMMA CHACKO W/O.P.D.CHACKO, FORMERLY RESIDING AT FLAT NO.48/601, RAJEEV NAGAR, KARAMANA P.O., THIRUVANANTHAPURAM, NOW RESIDING AT PINAM,ARUAIL HOUSE, KARAMKOTTUKONAM, PEYAD P.O., THIRUVANANTHAPURAM - 695 004.
63 JOHNSON S/O.M.YOHANNA, RESIDING AT T.C.15/1382, LAVANYA, TAGORE NAGAR, D-7, VAZHUTHACAUD, THIRUVANANTHAPURAM - 695 001.
64 SICILY AMMA W/O.JOHNSON, RESIDING AT T.C.15/1382, LAVANYA, TAGORE NAGAR, D-7, VAZHUTHACAUD, THIRUVANANTHAPURAM - 695 001.
65 JOY C.VARGHESE S/O.VARGHESE, RESIDING AT VP-4/421, NANDAVANAM HOUSE, CPT JUNCTION, KACHANI P.O., THIRUVANANTHAPURAM- 695002.
66 SANTHAMMA VARGHESE W/O.JOY C.VARGHESE, RESIDING AT VP-4/421, NANDAVANAM HOUSE, CPT JUNCTION, KACHANI P.O., THIRUVANANTHAPURAM- 695 002.
67 SHIJI JOY VARGHESE S/O.JOY C.VARGHESE, RESIDING AT VP-4/421, NANDAVANAM HOUSE, CPT JUNCTION, KACHANI P.O., OP(C) NO. 1443 OF 2018
THIRUVANANTHAPURAM - 695 013.
68 REJI JOY VARGHESE S/O.JOY C.VARGHESE, RESIDING AT VP-4/421, NANDAVANAM HOUSE, CPT JUNCTION, KACHANI P.O., THIRUVANANTHAPURAM - 695 013.
69 LEONCIA JOSEPH @ LINNA JOSEPH D/O.BENTIK, RESIDING AT HIMALAYAM, CHITTATTUMKKU, THIRUVANANTHAPURAM - 695 001.
70 GEER VARGHESE S/O.M.YOHANNAN, FORMERLY RESIDING AT ST.JOHN'S HOUSE-JOHN VILLA, AMBALATHUMKALA,EZHUKON, KOLLAM, NOW RESIDING AT T.C.2/110, SYDNEY LANE, KESAVADASAPURAM, PATTOM P.O., THIRUVANANTHAPURAM - 695 004.
71 HEMA IGNACIOUS W/O.IGNACIOUS, RESIDING AT NISHEEMA, KARAYIL KAZHAKKOOTTAM, THIRUVANANTHAPURAM - 695004.
72 JITHIN VARGHESE S/O.GEER VARGHESE, FORMERLY RESIDING AT ST.JOHN'S HOUSE-JOHN VILLA, AMBALATHUMKALA, EZHUKON, KOLLAM, NOW RESIDING AT TC 2/110, SYDNEY LANE, KESAVADASAPURAM, PATTOM P.O., THIRUVANANTHAPURAM - 695 004.
73 SONY VARGHESE S/O.GEER VARGHESE, FORMERLY RESIDING AT ST.JOHN'S HOUSE-JOHN VILLA, AMBALATHUMKALA, EZHUKON, KOLLAM, NOW RESIDING TC 2/110, SYDNEY LANE, KESAVADASAPURAM, PATTOM P.O., THIRUVANANTHAPURAM - 695004.
74 ELSAMMA VARGHESE W/O.Y.GEER VARGHESE, FORMERLY RESIDING AT ST.JOHN'S HOUSE-JOHN VILLA, AMBALATHUMKALA, OP(C) NO. 1443 OF 2018
EZHUKON, KOLLAM, NOW RESIDING AT TFC 2/110, SYDNEY LANE, KESAVADASAPURAM, PATTOM P.O., THIRUVANANTHAPURAM - 695 004.
75 P.D.CHACKO S/O.DEVASYA, FORMERLY RESIDING AT FLAT NO.48/7601, RAJEEV NAGAR, KARAMANA P.O., THIRUVANANTHAPURAM, NOW RESIDING AT PINAMARUAIL HOUSE, KARAMKOTTUKONAM, PEYAD P.O., THIRUVANANTHAPURAM - 695 004.
76 CHANDRASEKHARAN NAIR S/O.VASUDEVAN PILLA, RESIDING AT 'SREE', T.C.20/1970, SASTHRI NAGAR, KARAMANA P.O., THIRUVANANTHAPURAM - 695 003.
77 VICTOR S/O.J.A.GOMEZ, RESIDING AT SITHARA, T.C.27/1687, KOCHUTHUMBARA LANE, VANCHIYOOR - 695 035.
78 MARY JOSEPHINE GOMEZ RESIDING AT SITHARA, T.C.27/1687, KOCHTHUMTHARA LANE, VANCHIYOOR - 695 035.
79 TARUN S/O.VICTOR, RESIDING AT SITHARA, T.C.26/1687, KOCHUTHUMBARA LANE, VANCHIYOOR - 695 035.
80 R.GOPALAKRISHNA IYYER S/O.RAMA IYYER, RESIDING AT T.C.50/1103(SURAJ) H.NO.30, SREEKRISHNA NAGAR, THALIYAL, KARAMANA, THIRUVANANTHAPURAM - 695 003.
81 SANTHA IYYER W/O.R.G.IYYER, RESIDING AT T.C.50/1103(SURAJ), H.NO.30, SREEKRISHNA NAGAR, THALIYAL, KARAMANA, THIRUVANANTHAPURAM - 695 002.
OP(C) NO. 1443 OF 2018
82 RAJESWARI D/O.SANTHA IYYER, RESIDING AT T.C.50/1103(SURAJ) H.NO.30, SREEKRISHNA NAGAR, THALIYAL, KARAMANA, THIRUVANANTHAPURAM - 695 002.
83 SOBHA RAJASEKHARAN RESIDING AT T.C.42/1449(C), SREEVARAHAM, THIRUVANANTHAPURAM - 695 001.
84 K.SULAIMAN S/O.KANI RAWTHAR, RESIDING AT PULARI, HOUSE NO.11, SARASWATHI NAGAR, KOLLAM - 5.
85 SALIM RESIDING AT BLOCK NO.69, CHALLIMUKKU, PACHA P.O., THIRUVANANTHAPURAM - 695 001.
86 MOLY JOHN W/O.JOHN, RESIDING AT VALIYAVEETTIL, KEEZHAVAYPUR, THIRUVALLA, PATHANAMTHITTA - 689 001.
87 VARGHESE KURUVILA S/O.T.KURUVILA, RESIDING AT SANTHOSH NAGAR, MUTTADA, THIRUVANANTHAPURAM - 695 002.
88 DAISY VARGHESE W/O.VARGHESE KURUVILA, RESIDING AT SANTHOSH NAGAR, MUTTADA, THIRUVANANTHAPURAM - 695 025.
89 DR.VANITHA MATHEW D/O.DAISY VARGHESE, RESIDING AT SANTHOSH NAGAR, MUTTADA, THIRUVANANTHAPURAM - 695 025.
90 SHINI W/O.PRAMOD KUMAR, RESIDING AT SREENILAYAM, AYRA P.O., PARASSALA, THIRUVANANTHAPURAM - 695 002.
91 CELINE EDWARD OP(C) NO. 1443 OF 2018
W/O.LATE EDWARD, RESIDING AT KAVARADI JUNCTION, VELITHARA VEEDU, KAVARADI JUNCTION, PETTAH, THIRUVANANTHAPURAM - 695 004.
BY ADVS.
J.R.PREM NAVAZ C.A.CHACKO P.B.KRISHNAN LIGEY ANTONY P.M.NEELAKANDAN K.V.SADANANDA PRABHU D.SAJEEV SABU GEORGE K.SREEKUMARAN NAIR P.B.SUBRAMANYAN P.T.SHEEJISH K.SHAJ
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 09.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(C) NO. 1443 OF 2018
JUDGMENT
The petitioners had filed Ext.P3 claim petition in O.P.
(Insolvency) No.2 of 2011, claiming to be bonafide
purchasers of the petition schedule property from the
persons against whom the unsolvency proceedings is
initiated. By Ext.P4, the learned Sub Judge relegated
consideration of the application, till adjudication of O.P.
(Insolvency) No. 2/2011 is completed.
2. Having heard the learned Counsel for the
petitioners and the learned Counsel for the respondents, I
find no reason to interfere with the impugned order. All that
can be done is to direct the court to take expedite the
adjudication process.
As far as the petitioner's claim is concerned, the
respondents have raised an objection that, he being neither a
creditor nor a debtor, has no say in the insolvency OP(C) NO. 1443 OF 2018
proceedings. These are aspects which can be argued before
the court below at the appropriate point of time.
The original Petition is hence disposed of, directing the
First Additional Sub Judge, Thiruvananthapuram, to
complete the adjudication process in O.P. (Insolvency) No.2
of 2021, as expeditiously as possible and at any rate, within
six months of receipt of a copy of this judgment.
Sd/-
V.G.ARUN JUDGE
RK
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