Shibu K.D vs The District Geologist
2021 Latest Caselaw 18639 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
   WEDNESDAY, THE 8TH DAY OF SEPTEMBER 2021 / 17TH BHADRA, 1943
                        WP(C) NO. 17612 OF 2021
PETITIONER:

          SHIBU K.D.
          AGED 46 YEARS
          S/O.DEVASSY, KOONATHAN HOUSE, OKKAL P.O., CHALLAMATTOM
          VILLAGE, KUNNATHUNAADU TALUK, ERNAKULAM DISTRICT (OWNER
          OF EXCAVATOR JCB BEARING REGISTRATION NO.KL 38 3292 AND
          TILLER MACHINE).

          BY ADVS.
          P.M.ZIRAJ
          IRFAN ZIRAJ



RESPONDENTS:

    1     THE DISTRICT GEOLOGIST
          DEPARTMENT OF MINING AND GEOLOGY, CIVIL STATION,
          KAKKANAD, ERNAKULAM DISTRICT, PIN-682030.

    2     TAHSILDAR (LAND RECORDS),
          MUVATTUPUZHA, MUDAVOOR P.O., PIN-686669,
          ERNAKULAM DISTRICT.

    3     THE VILLAGE OFFICER
          RAMAMANGALAM VILLAGE, ERNAKULAM DISTRICT-686663.

    4     SUB INSPECTOR OF POLICE
          RAMAMANGALAM POLICE STATION, ERNAKULAM DISTRICT-686663.



          SMT. SURYA BINOY. B. SR. G.P.




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17612 OF 2021

                                         2




                                   JUDGMENT

The learned counsel for the petitioner submits that the writ

petition is not pressed.

This writ petition is dismissed as not pressed.

Sd/-

ANU SIVARAMAN JUDGE SVP WP(C) NO. 17612 OF 2021

APPENDIX OF WP(C) 17612/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE COMMUNICATION DATED 17.08.2021 SUBMITTED BY THE SECOND RESPONDENT BEFORE THE FIRST RESPONDENT.

Exhibit P2 TRUE COPY OF THE REGISTRATION CERTIFICATE OF EXCAVATOR BEARING REGISTRATION NO.KL 38-3292.

Exhibit P3 TRUE COPY OF THE INVOICE OF TILLER MACHINE DATED 14.01.2021.