Bijoy S vs Bombay Chits And Finance Private ...
2021 Latest Caselaw 18625 Ker

CRP No.751/2019                                 1/1




                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT
                            THE HONOURABLE MR.JUSTICE V.G.ARUN
              Wednesday, the 8th day of September 2021 / 17th Bhadra, 1943

                            IA.NO.1/2019 IN CRP NO. 751 OF 2019


       EP 1117/2016 IN ARBITRATION PROCEEDINGS P1 HO/BCF 12122/ LOT- 6A OF VI
                       ADDITIONAL DISTRICT COURT, ERNAKULAM.

   PETITIONER/ REVISION PETITIONER/ JUDGMENT DEBTOR NO. 1 IN E.P 1117/2016 ON THE
   FILE OF THE VIth ADDITIONAL DISTRICT COURT, ERNAKULAM:

          BIJOY.S, AGED 52 YEARS, SON OF A.SREEDHARAN, SREE BHAVAN,
          BHATTATHIRIPAD ROAD, KADAVANTHARA.P.O,ERNAKULAM, KOCHI-682020.


   RESPONDENTS/ RESPONDENTS/ DECREE HOLDER/ JUDGMENT DEBTORS 2 AND 3 IN E.P
   1117/2016 ON THE FILE OF THE VI th ADDITIONAL DISTRICT COURT, ERNAKULAM:

      1. BOMBAY CHITS AND FINANCE PRIVATE LIMITED, 39/3, TARVOTTI BHAVAN,203,
         P.D'MELLOW ROADM OPPOSITE ST.GEORGE HOSPITAL,
         FORT,MUMBAI-400001,REPRESENTED BY ITS MANAGING DIRECTOR P.M.NANU.

            AND 2 OTHERS.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings in E.P No. 1117/2016 in Arbitration Proceedings No. P1 HO/BCF
   12122/LOT-6A on the file of the VIth Additional District, Court, Ernakulam
   till the final disposal of the above Civil Revision Petition.


        This application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof, and this court's
   order dated 24-03-2021 and upon hearing the arguments of M/S A.
   BALAGOPALAN, A. RAJAGOPALAN, M.S.IMTHIYAZ AHAMMED & P. SEENA, Advocates
   for the petitioner and of M/S P.V. VINOD, D. REETHU & DEEPU ANIL,
   Advocates for respondent 1, the court passed the following:

                                         O R D E R

Interim order is extended until further orders.

Sd/- V.G.ARUN, JUDGE

08-09-2021 /True Copy/ Assistant Registrar