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Nassar.T.A vs The Kerala Co-Operative Milk ...
2021 Latest Caselaw 18620 Ker

Citation : 2021 Latest Caselaw 18620 Ker
Judgement Date : 8 September, 2021

Kerala High Court
Nassar.T.A vs The Kerala Co-Operative Milk ... on 8 September, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
 WEDNESDAY, THE 8TH DAY OF SEPTEMBER 2021 / 17TH BHADRA, 1943
                      WP(C) NO. 23208 OF 2014
PETITIONER:

          NASSAR.T.A
          RESIDING AT ATTIYIL HOUSE, VATTAYED WARD,
          THIRUVAMBADY P.O., ALAPPUZHA-688 002.(WORKING AS
          TECHNICIAN, SPECIAL GRADE (H.G),
          CENTRAL PRODUCTS DAIRY, PUNNAPRA,
          KERALA CO-OPERATIVE MILK MARKETING FEDERATION
          (KCMMF) LTD, THIRUVANANTHAPURAM.

          BY ADVS.
          SRI.V.G.ARUN
          SRI.T.R.HARIKUMAR



RESPONDENTS:

    1    THE KERALA CO-OPERATIVE MILK MARKETING FEDERATION
         (KCMMF) LTD. (MILMA)
         REPRESENTED BY ITS MANAGING DIRECTOR, MIMLA BHAVAN,
         PATTOM, THIRUVANANTHAPURAM-695 004.

    2    THE BOARD OF DIRECTORS OF THE KERALA CO-OPERATIVE
         MILK MARKETING FEDERATION (KCMMF) LTD
         MILMA, REPRESENTED BY ITS CHAIRMAN, MIMLA BHAVAN,
         PATTOM, THIRUVANANTHAPURAM-695 004

    3    THE THIRUVANANTHAPURAM REGIONAL CO-OPERATIVE MILK
         PRODUCERS UNION LTD
         (TRCMPU), REPRESENTED BY ITS MANAGING DIRECTOR,
         KSHEERA BHAVAN, PATTOM, THIRUVANANTHAPURAM-695 004.

    4    THE ERNAKULAM REGIONAL CO-OPERATIVE MILK PRODUCERS
         UNION LTD
         EDAPPALLY, COCHIN-682 024,REPRESENTED BY ITS
         MANAGING DIRECTOR
 WP(C) NO. 23208 OF 2014
                                     -2-



     5          THE MALABAR REGIONAL CO-OPERATIVE MILK PRODUCERS
                UNION LTD
                HEAD OFFICE, PERINGOLAM, KOZHIKODE-673 571,
                REPRESENTED BY ITS MANAGING DIRECTOR

     6          THE DIRECTOR OF DAIRY DEVELOPMENT DEPARTMENT
                THIRUVANANTHAPURAM-695 001.

     7          STATE OF KERALA
                REPRESENTED BY THE SECRETARY TO GOVERNMENT, CO-
                OPERATION (C) DEPARTMENT, GOVERNMENT SECRETARIAT,
                THIRUVANANTHAPURAM-695 001.

                BY ADVS.
                SRI.K.ANAND (SR.)
                SMT.LATHA KRISHNAN


                GP SRI JIMMY GEORGE




         THIS     WRIT    PETITION   (CIVIL)   HAVING   COME    UP    FOR
ADMISSION        ON   08.09.2021,    THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 23208 OF 2014
                                   -3-




                              JUDGMENT

Learned counsel for the petitioner submitted

that the matter has become infructuous.

Accordingly, this writ petition is dismissed as

infructuous.

Sd/-

AMIT RAWAL JUDGE hmh

 
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