Citation : 2021 Latest Caselaw 18550 Ker
Judgement Date : 8 September, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
WEDNESDAY, THE 8TH DAY OF SEPTEMBER 2021 / 17TH BHADRA, 1943
WP(C) NO. 2881 OF 2021
PETITIONER:
MERITTA M
AGED 44 YEARS
W/O.SEBASTIAN GONSERA, ADITHYA BHAVANAM, KINFRA,
AATTAPADAM, THRISSUR-680 309.
BY ADV N.KRISHNA RAJA MAULI
RESPONDENTS:
1 THE DISTRICT COLLECTOR
FIRST FLOOR, CIVIL STATION, AYYANTHOLE,
THRISSUR-680 003.
2 THE REVENUE DIVISIONAL OFFICER,
REVENUE DIVISIONAL OFFICE, CIVIL STATION ANNEXE,
IRINJALAKUDA-680 125.
3 THE TAHSILDAR,
THIRD FLOOR, MUNICIPAL TOWN HALL COMPLEX, MAIN ROAD,
CHALAKUDY-680 307.
4 THE VILLAGE OFFICER,
MURINGOOR THEKKUMMURI VILLAGE OFFICE, THRISSUR
DISTRICT-680 316.
5 THE LOCAL LEVEL MONITORING COMMITTEE,
REPRESENTED BY AGRICULTURAL OFFICER, KRISHI BHAVAN,
KORATTY, CHALAKUDY-680 308.
SMT. SURYA BINOY B. -SR. G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2881 OF 2021
2
JUDGMENT
The learned counsel for the petitioner seeks permission to
withdraw this writ petition and filed a memo to that effect.
Accordingly, this writ petition is dismissed as withdrawn.
Sd/-
ANU SIVARAMAN JUDGE SVP WP(C) NO. 2881 OF 2021
APPENDIX OF WP(C) 2881/2021
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE TAX RECEIPT DATED 29.09.2020.
EXHIBIT P2 TRUE COPY OF THE EXTRACT OF THE DATA BANK.
EXHIBIT P3 TRUE COPY OF THE APPLICATION UNDER FORM 6 BEFORE THE 2ND RESPONDENT DATED 09.12.2020.
EXHIBIT P4 TRUE COPY OF THE CHALLAN EVIDENCING PAYMENT OF STATUTORY FEE DATED 02.12.2020.
EXHIBIT P5 TRUE COPY OF THE RECEIPT NO.B6/13397/2020 DATED 09.12.2020 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE LETTER DATED 09.12.2020 ISSUED BY THE 2ND RESPONDENT TO THE 4TH RESPONDENT.
EXHIBIT P7 TRUE COPY OF THE LETTER DATED 09.12.2020 ISSUED BY THE 2ND RESPONDENT TO THE 5TH RESPONDENT.
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