Naushad.K.M vs State Of Kerala
2021 Latest Caselaw 18426 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                         WP(C) NO. 16954 OF 2009
PETITIONER:

              NAUSHAD.K.M, S/O MUHAMMED K.A.,
              KUNDUVELIL HOUSE,KAKKANADU,ERNAKULAM.

              BY ADVS.
              SRI.GIGIMON ISSAC
              SRI.BABY THOMAS



RESPONDENTS:

     1        STATE OF KERALA
              REP.BY SECRETARY TO THE GOVERNMENT,, REGISTRATION
              DEPARTMENT,THIRUVANANTHAPURAM.

     2        THE DISTRICT REGISTRAR (GENERAL)
              ERNAKULAM,KOCHI-16.

     3        THE SUB REGISTRAR, SUB REGISTRAR OFFICE
              THRIKKAKARA,ERNAKULAM.

     4        THE CHIEF MANAGER
              THE AUTHORISED OFFICER, STATE BANK OF INDIA,, STRESSED
              ASSETS RESOLUTION CENTRE,COCHI.


                         SRI. K.K. CHANDRAN PILLAI, SC

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16954 OF 2009
                               2




              P.V.KUNHIKRISHNAN, J.
           ===================
            WP(C) No. 16954 OF 2009
           ===================
    Dated this the 7th day of September 2021


                     JUDGMENT

When this writ petition came up for consideration on

04.02.2016, the learned counsel for the petitioner

submitted that, he relinquished the vakalath. Therefore,

this Court directed the Registry to issue notice to the

petitioner. Even then there is no response from the

petitioner.

Therefore, this writ petition is dismissed for non

prosecution.

(Sd/-)

P.V.KUNHIKRISHNAN

JUDGE LU WP(C) NO. 16954 OF 2009

APPENDIX OF WP(C) 16954/2009

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE ORDER NO. INS 2-

1078/2009 DATED 08.05.2009 PASSED BY THE 3RD RESPONDENT.

// True copy // PA to Judge