M/S.Mahmmod Stores vs Abdul Kariam Sait
2021 Latest Caselaw 18420 Ker

RCRev. No.352/2019                               1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                       THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                            &
                            THE HONOURABLE MR.JUSTICE K. BABU
                Tuesday, the 7th day of September 2021 / 16th Bhadra, 1943

                           IA.NO.1/2019 IN RCREV. NO. 352 OF 2019




RCP No.59/2014 of the RENT CONTROL COURT/IIIrd ADDITIONAL MUNSIFF COURT,
ERNAKULAM

RCA No.22/2015 of the RENT CONTROL APPELLATE AUTHORITY, ERNAKULAM

   PETITIONERS/REVISION PETITIONERS

      1. M/S.MAHMMOD STORES, CLOTH BAZAR ROAD, ERNAKULAM, REPRESENTED BY ITS
         MANAGING PARTNER., M.IBRAHIMKUTTY, AGED 64 YEARS.

            AND 2 OTHERS

   RESPONDENTS/RESPONDENTS

      1. ABDUL KARIM SAIT, AGED 59 YEARS, S/O.HAJI NOOR MUHAMMED SAIT,
         42/2260, B-4, JEWELS PARK, PROVIDENCE ROAD, ERNAKULAM-682018.

            AND 2 OTHERS

         Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   and implementation of the Judgment in R.C.A.No.22/2015 on the files of the
   Appellate Authority, Ernakulam and the order in R.C.P.No.59/2014 on the files
   of the Rent Control Court, Ernakulam till final disposal of the above
   Revision Petition.

        This application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 04.02.2021 and upon hearing the arguments of M/S. GEORGE
   POONTHOTTAM, Senior Advocate along with M/S NISHA GEORGE & VISHNU B.KURUP,
   Advocates for the petitioners and of M/S.BABU KARUKAPADATH, VAHEEDA BABU,
   P.U.VINOD KUMAR, AVINASH P.RAVEENDRAN, ARYA RAGHUNATH & KADIJA JASMINE,
   Advocates for respondents 1 to 3, the court passed the following:
                                      ORDER

Interim order is extended for a period of two months.

Sd/- ANIL K.NARENDRAN, JUDGE

Sd/- K. BABU, JUDGE

07-09-2021 /True Copy/ Assistant Registrar