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Beena C.A. (P.P.O.No.F 51226) vs Biju Prabhakar, Ias
2021 Latest Caselaw 18417 Ker

Citation : 2021 Latest Caselaw 18417 Ker
Judgement Date : 7 September, 2021

Kerala High Court
Beena C.A. (P.P.O.No.F 51226) vs Biju Prabhakar, Ias on 7 September, 2021
CON.CASE(C) NO. 1252 OF 2021 1

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
      THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
 TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                 CON.CASE(C) NO. 1252 OF 2021
JUDGMENT DATED 18.12.2020 IN WP(C) 27483/2020 OF HIGH COURT
                     OF KERALA, ERNAKULAM
PETITIONER/PETITIONER IN W.P.(C):

         BEENA C.A. (P.P.O.NO.F 51226),
         AGED 43 YEARS
         STORE ISSUER, KERALA STATE ROAD TRANSPORT
         CORPORATION, ALUVA DEPOT, RESIDING AT PUNNILATH
         HOUSE, PONJASSERI P.O., THANDEKKADU, PERUMBAVOOR-
         683547, (W/O. LATE JABIR P.M., INSPECTOR,
         KOTHAMANGALAM DEPOT, EXPIRED ON 16.4.2016, PENSION
         RECEIVING FROM KOTHAMANGALAM DEPOT).

         BY ADV K.P.JUSTINE (KARIPAT)



RESPONDENT/RESPONDENT NO.2 IN W.P.(C):

         BIJU PRABHAKAR, IAS,
         (AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONERS), MANAGING DIRECTOR, KERALA STATE ROAD
         TRANSPORT CORPORATION, TRANSPORT BHAVAN,
         EAST FORT, THIRUVANANTHAPURAM-695023.



         SRI DEEPU THANKAN, SC




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 07.09.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 1252 OF 2021 2

                                  JUDGMENT

When this matter was taken up, Sri. Deepu Thankan, the learned Standing

Counsel appearing for the respondent, submits that the directions in the

judgment have been complied with.

The learned counsel appearing for the petitioner concurs with the said

submission.

In that view of the matter, this Contempt Case (Civil) is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE NS

APPENDIX OF CON.CASE(C) 1252/2021

PETITIONER'S ANNEXURES:

Annexure A1 TRUE COPY OF THE JUDGMENT DATED 18.12.2020 IN WP(C) NO.27483/2020.

Annexure A2 TRUE COPY OF THE FORWARDING LETTER DATED 8.1.2021.

Annexure A3 TRUE COPY OF THE REPRESENTATION DATED 13.9.2018.

 
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