Citation : 2021 Latest Caselaw 18232 Ker
Judgement Date : 3 September, 2021
RSA No.70/2019 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
Friday, the 3rd day of September 2021 / 12th Bhadra, 1943
IA.NO.1/2019 IN RSA NO. 70 OF 2019
AS 575/2015 OF ADDITIONAL DISTRICT COURT,NEYYATTINKARA
OS 117/2011 OF PRINCIPAL MUNSIFF COURT,NEYYATTINKARA
PETITIONER/APPELLANT:
BALAKRISHNAN NAIR, AGED 55 YEARS, S/O.NARAYANA PILLAI, RESIDING AT
VISHNU NILAYAM, ARUVIKKARA, KOOVALASSERY P.O, MARANALLOOR VILLAGE,
PIN- 695512.
RESPONDENTS/RESPONDENTS:
1.SULOCHANA AMMA, AGED 59 YEARS, D/O.SARASWATHI AMMA, THULASIVANAM,
KARIYODE, KUTTICHAL, MANNOORKKARA VILLAGE, NEDUMANGADU TALUK, PIN-
695574.
And others
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay the operation
of the impugned decree and judgment dated 30.07.2018 in AS.No.575 of 2015
of the Additional District Court, Neyyattinkara, pending final disposal of
the above regular second appeal, to meet the ends of justice.
This application again coming on for orders upon perusing the
application and the affidavit filed in support thereof and this Court's
order dated 6.3.2020 and upon hearing the arguments of M/S.ANEESH JAMES,
M.D.BEENA and JIJO THOMAS, Advocates for the petitioner and of M/S. ARUN
V.G., INDULEKHA JOSEPH and NEERAJ NARAYANAN, Advocates for Respondents 2,3
and 5 to 7, M/S. ARUN V.G.,HARIKRISHNAN R,NEERAJ NARAYANAN and JAYA RAGI
V.,Advocates for additional respondents 8 and 9,the court passed the
following:
ORDER
Interim order stands extended by four months.
Sd/- N.ANIL KUMAR JUDGE
03-09-2021 /True Copy/ Assistant Registrar
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!