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P.J.Chacko vs The Director Of Mining And Geology
2021 Latest Caselaw 18228 Ker

Citation : 2021 Latest Caselaw 18228 Ker
Judgement Date : 3 September, 2021

Kerala High Court
P.J.Chacko vs The Director Of Mining And Geology on 3 September, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR.JUSTICE N.NAGARESH
     FRIDAY, THE 3RD DAY OF SEPTEMBER 2021 / 12TH BHADRA, 1943
                      WP(C) NO. 3558 OF 2021
PETITIONER:

             P.J.CHACKO,
             AGED 61 YEARS,
             S/O P.D.JOSEPH,
             PUTHUPARAMBIL HOUSE,
             31ST MILE, MUNDAKKAYAM P.O.,
             KOTTAYAM-686 513.

             BY ADVS.
             ENOCH DAVID SIMON JOEL
             SRI.S.SREEDEV
             SRI.RONY JOSE
             SHRI.CIMIL CHERIAN KOTTALIL
             SRI.S.SREEKUMAR (SR.)


RESPONDENTS:

        1    THE DIRECTOR OF MINING AND GEOLOGY,
             DIRECTORATE OF MINING AND GEOLOGY,
             PATTOM P.O.,
             THIRUVANANTHAPURAM-695 004.
        2    THE SENIOR GEOLOGIST,
             DEPARTMENT OF MINING AND GEOLOGY,
             DISTRICT OFFICE, COLLECTORATE,
             KOTTAYAM-686 002.

             SRI.VIPIN NARAYANAN, GOVERNMENT PLEADER

     THIS WRIT PETITION        (CIVIL) HAVING COME UP       FOR
ADMISSION ON 03.09.2021,       THE COURT ON THE SAME        DAY
DELIVERED THE FOLLOWING:

SR
 WP(C) No.3558/2021
                                :2 :




                        JUDGMENT

~~~~~~~~~

Dated this the 3rd day of September, 2021

Learned counsel for the petitioner submits that he

may be permitted to withdraw the writ petition. Therefore, the

writ petition is dismissed as withdrawn.

Sd/-

N. NAGARESH, JUDGE

aks/03.09.2021

 
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