G. Sarith Kumar vs State Of Kerala
2021 Latest Caselaw 18201 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
     FRIDAY, THE 3RD DAY OF SEPTEMBER 2021 / 12TH BHADRA, 1943
                       WP(C) NO. 28653 OF 2013
PETITIONER:

          P.SASIDHARAN
          AGED 52 YEARS,
          S/O.BALAKRISHNAN NAIR, DISTRICT TRANSPORT OFFICER,
          KERALA STATRE ROAD TRANSPORT CORPORATION, KOZHIKODE.

          BY ADVS.
          SRI.C.P.PEETHAMBARAN
          SMT.MINI.V.A.



RESPONDENTS:

    1     KERALA STATE ROAD TRANSPORT CORPORATION,
          TRANSPORT BHAVAN, FORT P.O., THIRUVANANTHAPURAM-695023,
          REPRESENTED BY ITS MANAGING DIRECTOR.

    2     KERALA PUBLIC SERVICE COMMISSION,
          PATTOM, THIRUVANANTHAPURAM-695004
          REPRESENTED BY ITS SECRETARY.

    3     STATE OF KERALA,
          REPRESENTED BY THE SECRETARY,
          (TRANSPORT)(A) DEPARTMENT,
          GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-691001.

    4     P.M.SHARAF MUHAMMED,
          S/O.LATE P.M.MUGAMMED, TRANSPORT OFFICER,
          KERALA STATE ROAD TRANSPORT CORPORATION,
          TRANSPORT BHAVAN, FORT P.O., THIRUVANANTHAPURAM-695023.

    5     G.ANIL KUMAR,
          DISTRICT TRANSPORT OFFICER, KERALA STATE ROAD TRANSPORT
          CORPORATION, KOLLAM DEPOT., KOLLAM. PIN-691001.

          BY ADVS.
          SHRI.DEEPU THANKAN, SC, KSRTC
          SRI.D.KISHORE
 WP(C) Nos.28653/2013 & 16144/2013
                              -2-



         GP SRI JIMMY GEORGE
         SRI P C SASIDHARAN, SC
         SRI DEEPU THANKAN, SC, KSRTC




     THIS   WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 03.09.2021, ALONG WITH WP(C).16144/2013, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) Nos.28653/2013 & 16144/2013
                          -3-




        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
          THE HONOURABLE MR. JUSTICE AMIT RAWAL
FRIDAY, THE 3RD DAY OF SEPTEMBER 2021 / 12TH BHADRA, 1943
                 WP(C) NO. 16144 OF 2013
PETITIONER:

         G. SARITH KUMAR,
         DISTRICT TRASPORT OFFICER,
         KERALA STATE ROAD TRANSPORT CORPORATION,
         NEDUMANGAD.

        BY ADVS.
        SRI.S.P.ARAVINDAKSHAN PILLAY
        SRI.S.A.ANAND
        SMT.L.AMMU PILLAI
        SRI.K.A.BALAN
        SRI.PETER JOSE CHRISTO
        SMT.N.SANTHA



RESPONDENTS:

    1    STATE OF KERALA,
         REPRESENTED BY THE SECRETARY TO GOVERNMENT,
         DEPARTMENT OF TRANSPROT, SECRETRIAT,
         THIRUVANANTHAPURAM-695 001.

    2    THE KERALA STATE ROAD TRANSPORT CORPORATION
         REPRESENTED BY ITS MANAGING DIRECTOR,
         TRANSPORT BHAVAN,CHIEF OFFICE, FORT,
         THIRUVANANTHAPURAM-695 023.

    3    P.M.SHARAF MUHAMMED,
         CHIEF TRAFFIC OFFICER (ZOZNAL OFFICER), SOUTH
         ZONE, KERALA STATE ROAD TRANSPORT CORPORATION,
         THIRUVANANTHAPURAM-695 023.

    4    G.ANIL KUMAR,
         CHIEF TRAFFIC OFFICER (ZOZNAL OFFICER),
 WP(C) Nos.28653/2013 & 16144/2013
                                  -4-



               ZONAL OFFICE, KERALA STATE ROAD TRANSPORT
               CORPORATION, KOLLAM-691 001.

    5          KERALA PUBLIC SERVICE COMMISSION
               REPRESENTED BY ITS SECRETARY,
               PATTOM PALACE P.O., THIRUVANANTHAPURAM-695 004.

           BY ADVS.
           SRI. JIMMY GEORGE, GOVERNMENT PLEADER
           SRI.DEEPU THANKAN, SC, KSRTC
           SRI.D.KISHORE
           SRI.D.KISHORE
           SRI.P.C.SASIDHARAN, SC, KPSC


        THIS    WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 03.09.2021, ALONG WITH WP(C).28653/2013, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) Nos.28653/2013 & 16144/2013
                           -5-



                         JUDGMENT

[WP(C) Nos.28653/2013, 16144/2013]

Learned Counsel for the petitioners submitted that

the matter has become infructuous. Accordingly, these

writ petitions are dismissed as infructuous.

Sd/-

AMIT RAWAL JUDGE vv