Jayalekha vs Prameela
2021 Latest Caselaw 18167 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
                THE HONOURABLE MR.JUSTICE V.G.ARUN
     FRIDAY, THE 3RD DAY OF SEPTEMBER 2021 / 12TH BHADRA, 1943
                      OP(C) NO. 3079 OF 2017
 AGAINST THE ORDER DATED 07.08.2017 IN I.A.NO.991 OF 2016 IN O.P.
(ELECTION)NO.9/2015 OF MUNSIFF MAGISTRATE COURT,PATTAMBI, PALAKKAD
PETITIONER/RESPONDENT/RESPONDENT:

          JAYALEKHA
          AGED 49 YEARS
          W/O. THEKUMURI KALLIKKATTIL PRABHAKARAN,
          PATTAMBI VILLAGE, SANKARAMANGALAM DESOM,
          PATTAMBI TALUK,PALAKKAD DISTRICT.

          BY ADVS.


          SRI.BABU KARUKAPADATH
          SMT.AMRIN FATHIMA
          SRI.K.M.FAISAL KALAMASSERY
          SRI.MITHUN BABY JOHN
          SMT.M.A.VAHEEDA BABU
          P.U.VINOD KUMAR




RESPONDENT/PETITIONER/PETITIONER:

          PRAMEELA
          AGED 41 YEARS
          W/O. AMBALAPARAMBIL GOPALAKRISHNAN,PATTAMBI VILLAGE,
          PATTAMBI TALUK, PALAKKAD DISTRICT.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 03.09.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 3079 OF 2017
                               2




                          JUDGMENT

The learned counsel for the petitioner submits that the

Original Petition is not pressed. Accordingly, the Original

Petition is dismissed as not pressed.

Sd/-

V.G.ARUN JUDGE

scs OP(C) NO. 3079 OF 2017

APPENDIX OF OP(C) 3079/2017

PETITIONER EXHIBITS

EXHIBIT P1 A TRUE COPY OF THE ELECTION O.P NO.9 OF 2015 ON THE FILE OF THE HON'BLE MUNSIFF COURT, PATTAMBI FILED BY THE RESPONDENT HEREIN AND A COPY OF WHICH WAS SERVED ON THE PETITIONER.

EXHIBIT P2 A TRUE COPY OF THE OBJECTION FILED BY THE PETITIONER IN ELECTION O.P NO.9 OF 2015 ON THE FILE OF THE HON'BLE MUNSIFF'S COURT, PATTAMBI.

EXHIBIT P3 A TRUE COPY OF THE PETITION DISPUTING MAINTAINABILITY OF THE O.P (ELECTION) FILED BY THE PETITONER AS I.A NO.991 OF 2016 IN O.P(ELECTION) NO. 9 OF 2015.

EXHIBIT P4 THE RESPONDENT HEREIN FILED AN OBJECTION TO THE MAINTAINABILITY PETITION.

EXHIBIT P5 A TRUE COPY OF THE ORDER DATED 07/08/2017 IN I.A NO.991 OF 2016 IN O.P NO.9 OF 2015 PASSED BY THE HON'BLE MUNSIFF'S COURT, PATTAMBI.

EXHIBIT P6 A TRUE COPY OF THE ORDER DATED 31/08/2017 IN O.P (CIVIL) NO. 2693 OF 2017 OF THIS HON'BLE COURT.