Kerala High Court
E. Jisha vs C. Sreedharan on 2 September, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 2ND DAY OF SEPTEMBER 2021 / 11TH BHADRA, 1943
RP NO. 429 OF 2021
AGAINST THE JUDGMENT DATED 30.03.2021 IN MACA 1367/2011 OF
HIGH COURT OF KERALA, ERNAKULAM
REVIEW PETITIONERS/APPELLANTS 1,2 & 4 IN MACA/PETITIONERS:
1 E. SHAJIL
AGED 49 YEARS
S/O.NARAYANAN, ASHA NIVAS, CHALA WEST, THOTTADA
P.O., KANNUR DISTRICT.
2 ARUNIMA(MINOR)
AGED 19 YEARS
D/O.SHAJIL, (WRONGLY SHOWN AS SON OF) REPRESENTED
BY E.SHAJIL, AGED 49 YEARS, S/O.NARAYANAN, ASHA
NIVAS, CHALA WEST, THOTTADA P.O., KANNUR DISTRICT.
3 K.P.VJAYALAKSHMI
AGED 78 YEARS
D/O.MANDAN, KARUNA NIVAS, MUNDERI AMSOM, EDACHERI
DESOM, KANNUR DISTRICT.
BY ADVS.
M.K.SUMOD
ABDUL RAOOF PALLIPATH
K.R.AVINASH (KUNNATH)
RAJ CAROLIN V.
RESPONDENTS & LEGAL HEIRS OF PETITIONER NO.3 IN
MACA/RESPONDENTS:
1 C. SREEDHARAN
S/O.T.SUKUMARN NAIR, 11/656, ESTATE QUARTERS,
MEPPADI P.O., WAYANAD - 673 577.
2 MAHESH M.R.
S/O.MUKUNDAN, ERAYI HOUSE, CHALA WEST,
P.O.THOTTADA, KANNUR - 670 007.
3 NATIONAL INSURANCE CO.LTD.
BANK ROAD, KANNUR - 670 001 REPRESENTED BY ITS
BRANCH MANAGER.
4 SHYJATH
AGED 44 YEARS
S/O.LATE KARUNAKARAN, BUSINESS, KARUNA NIVAS P.O.,
EACHUR, KANNUR - 670 591.
R.P. Nos.429, 423, 417 & 445 of 2021
2
5 RANJITH
AGED 42 YEARS
S/O.LATE KARUNAKARAN, VAIDYAR BY PROFESSOR, KARUNA
NIVAS, P.O.EACHUR, KANNUR - 670 591.
6 SHAINEY
AGED 35 YEARS
D/O.LATE KARUNAKARAN (WRONGLY SHOWS AS
P.KANNAKARAN), HOUSE WIFE, KARUNA NIVAS,
P.O.EACHUR, KANNUR - 670 591.
BY SMT.RAJI T.BHASKAR, SC
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
02.09.2021, ALONG WITH RP.423/2021, 417/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
R.P. Nos.429, 423, 417 & 445 of 2021
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 2ND DAY OF SEPTEMBER 2021 / 11TH BHADRA, 1943
RP NO. 423 OF 2021
AGAINST THE JUDGMENT DATED 30.03.2021 IN MACA 1308/2011 OF
HIGH COURT OF KERALA, ERNAKULAM
REVIEW PETITIONER/APPELLANT/PETITIONER:
SHILPA
AGED 38 YEARS
W/O. MAHESH, ERAYIL HOUSE, CHALA (W), THOTTADA P.
O., KANNUR DISTRICT.
BY ADVS.
M.K.SUMOD
ABDUL RAOOF PALLIPATH
K.R.AVINASH (KUNNATH)
VIDYA M.K
RESPONDENTS/RESPONDENTS/RESPONDENTS:
1 C.SREEDHARAN
S/O. T. SUKUMARAN NAIR, II/656, ESTATE QUARTERS,
MEPPADI P. O., WAYANAD - 673577.
2 MAHESH M. R.
S/O. MUKUNDAN, ERAYI HOUSE, CHALA WEST, P. O.
THOTTADA, KANNUR - 670007.
3 NATIONAL INSURANCE COMPANY LTD.
BANK ROAD, KANNUR - 670001, REPRESENTED BY ITS
BRANCH MANAGER.
BY ADV.RAJI T. BHASKAR, SC
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
02.09.2021, ALONG WITH RP.429/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
R.P. Nos.429, 423, 417 & 445 of 2021
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 2ND DAY OF SEPTEMBER 2021 / 11TH BHADRA, 1943
RP NO. 417 OF 2021
AGAINST THE JUDGMENT DATED 30.03.2021 IN MACA 1348/2011 OF
HIGH COURT OF KERALA, ERNAKULAM
REVIEW PETITIONER/APPELLANT/PETITIONER:
E. JISHA
AGED 42 YEARS
D/O. NARAYANAN, ASHA NIVAS, CHALA WEST, P. O.
THOTTADA, KANNUR DISTRICT.
BY ADVS.
M.K.SUMOD
ABDUL RAOOF PALLIPATH
K.R.AVINASH (KUNNATH)
RESPONDENTS/RESPONDENTS/RESPONDENTS:
1 C. SREEDHARAN
S/O. T. SUKUMARAN NAIR, 11/658, ESTATE QUARTERS,
MEPPADI P. O., WAYANAD - 673577.
2 MAHESH M. R.
S/O. MUKUNDAN, ERAYI HOUSE, CHALA WEST, P. O.
THOTTADA, KANNUR - 670007.
3 NATIONAL INSURANCE COMPANY LTD.
BANK ROAD, KANNUR - 670001, REPRESENTED BY ITS
BRANCH MANAGER.
BY ADV.RAJI T. BHASKAR, SC
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
02.09.2021, ALONG WITH RP.429/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
R.P. Nos.429, 423, 417 & 445 of 2021
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 2ND DAY OF SEPTEMBER 2021 / 11TH BHADRA, 1943
RP NO. 445 OF 2021
AGAINST THE JUDGMENT DATED 30.03.2021 IN MACA 1239/2011 OF
HIGH COURT OF KERALA, ERNAKULAM
REVIEW PETITIONER/APPELLANT/PETITIONER :
E.SAJIL
AGED 49 YEARS
S/O.NARAYANAN, ASHA NIVAS, CHALA WEST, THOTTADA
P.O., KANNUR DISTRICT.
BY ADVS.
M.K.SUMOD
K.R.AVINASH (KUNNATH)
ABDUL RAOOF PALLIPATH
VIDYA M.K
RESPONDENTS/RESPONDENTS/RESPONDENTS:
1 C.SREEDHARAN
S/O.T.SUKUMARAN NAIR, 11/658, ESTATE QUARTERS,
MEPPADI P.O., WAYANAD - 673 577.
2 MAHESH M.R.
S/O.MUKUNDAN, ERAYI HOUSE, CHALA WEST P.O.,
THOTTADA, KANNUR - 670 007.
3 NATIONAL INSURANCE CO.LTD.
BANK ROAD, KANNUR - 670 001 REPRESENTED BY ITS
BRANCH MANAGER.
BY ADVS.
RAJI T.BHASKAR
C.P.PEETHAMBARAN
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION
ON 02.09.2021, ALONG WITH RP.429/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
R.P. Nos.429, 423, 417 & 445 of 2021
6
P.V.KUNHIKRISHNAN, J.
-------------------------------
R.P. Nos.429, 423, 417 & 445 of 2021
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Dated this the 02nd day of September, 2021
ORDER
The above review petitions are filed to review the
judgment dated 30.03.2021 in M.A.C.A.Nos.1239, 1308,
1348 & 1367 of 2011 and M.A.C.A. No.2753 of 2012.
I heard the counsel for the review petitioners and also
perused the memorandum of these review petitions.
According to me, these are not grounds to review a
judgment. Therefore, according to me, there is nothing to
review the judgments.
Hence these review petitions are dismissed.
Sd/-
P.V.KUNHIKRISHNAN
JV JUDGE
