Simi K. S vs The Authorised Officer
2021 Latest Caselaw 18003 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  WEDNESDAY, THE 1ST DAY OF SEPTEMBER 2021 / 10TH BHADRA, 1943
                       WP(C) NO. 15435 OF 2021
PETITIONER :

          SIMI K. S.,
          AGED 46 YEARS,
          W/O. BAIJU DEVARAJ, RESIDING AT TC 19/1972,
          "KARTHIKA", MUDAVANMUGHAL, POOJAPPURA P. O.,
          THIRUVANANTHAPURAM - 695 012.

          BY ADVS.
          T.C.SURESH MENON
          P.S.APPU



RESPONDENTS :

    1     THE AUTHORISED OFFICER,
          DHANALAXMI BANK LIMITED, REGIONAL OFFICE :
          THIRUVANANTHAPURAM, "AMRITH PLAZA",
          2ND FLOOR, TC 30/1398/4,
          NALUMUKKU, PETTAH P.O.,
          THIRUVANANTHAPURAM - 695 024.

    2     DHANALAXMI BANK LIMITED,
          COTTON HILL, VAZHUTHACAUD BRANCH,
          THIRUVANANTHAPURAM - 695 010, REPRESENTED BY ITS
          BRANCH MANAGER.

          BY ADV.C.K.KARUNAKARAN


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 15435 OF 2021
                                        2



                                 JUDGMENT

Heard the learned Counsel for the petitioner

Adv. T.C. Suresh Menon and the learned counsel for the

respondents Adv.C.K.Karunakaran. The learned counsel for the

petitioner seeks permission to withdraw the writ petition. Permission

is granted.

Accordingly, the writ petition is dismissed as withdrawn.

Sd/-

BECHU KURIAN THOMAS, JUDGE

RKM