Citation : 2021 Latest Caselaw 17942 Ker
Judgement Date : 1 September, 2021
WP(C) No.17559/2021 1/4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
Wednesday, the 1st day of September 2021 / 10th Bhadra, 1943
WP(C) NO. 17559 OF 2021 (T)
PETITIONERS:
1. K.C.PAULSON, AGED 62 YEARS, S/O CHAKKAPPAN, KALATHIPARAMBIL VEEDU,
ENGAKKAD P.O, THRISSUR-680589, FORMER PRESIDENT, LIFE INSURANCE
AGENTS CO-OPERATIVE SOCIETY LTD, NO.R.1021,OPPOSITE HEAD POST
OFFICE, SAKTHAN NAGAR, THRISSUR-1, (MEMBER NO.87).
2. C.M.SUSHIL, AGED 54 YEARS S/O C.S. MADHAVAN, CHALIPPATTU VEEDU,
THRITHALLOOR P.O, THRISSUR-680619, FORMER BOARD MEMBER, LIFE
INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD, NO.R.1021, OPPOSITE HEAD
POST OFFICE, SAKTHAN NAGAR, THRISSUR-1, (MEMBER NO.18).
3. BHASKARAN O.A., AGED 64 YEARS S/O AYYAPPAN, OTHULLY VEEDU,
VENGIDANGU P.O, THRISSUR-680510, FORMER BOARD MEMBER, LIFE INSURANCE
AGENTS CO-OPERATIVE SOCIETY LTD, NO.R.1021, OPPOSITE HEAD POST
OFFICE, SAKTHAN NAGAR, THRISSUR-1, (MEMBER NO.594).
4. E.B.MOHAN LAL, AGED 54 YEARS S/O BALAN E.K., EDATHARA HOUSE, KAROR,
MUNDOOR P.O, THRISSUR-680541, FORMER BOARD MEMBER, LIFE INSURANCE
AGENTS CO-OPERATIVE SOCIETY LTD, NO.R.1021, OPPOSITE HEAD POST
OFFICE, SAKTHAN NAGAR, THRISSUR-1, (MEMBER NO.266).
5. V.M.PRAKASAN, AGED 55 YEARS S/O V.R. MAMI, VALLUPARAMBILVEEDU,
PADIYOOR P.O, IRINJALAKUDA, THRISSUR-680122, BOARD MEMBER, LIFE
INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD, NO.R.1021, OPPOSITE HEAD
POST OFFICE, SAKTHAN NAGAR, THRISSUR-1, (MEMBER NO.440).
6. RATNAKARAN P.K., AGED 50 YEARS S/O KUNJIKKELAN, PALLIYILVEEDU,
VALIYAPARAMBU, KURIVILASSERI P.O, THRISSUR, FORMER BOARD MEMBER,
LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD, NO.R.1021, OPPOSITE
HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR-1, (MEMBER NO.388).
7. PUSHPAVALLY VIJAYAN, AGED 62 YEARS, W/O V.K.VIJAYAN,
VADAKKOOTTUVEEDU, VELLANIKKARA WEST P.O, MADAKKATHARA,
THRISSUR-680650., FORMER BOARD MEMBER, LIFE INSURANCE AGENTS CO-
OPERATIVE SOCIETY LTD, NO.R.1021, OPPOSITE HEAD POST OFFICE, SAKTHAN
NAGAR, THRISSUR-1, (MEMBER NO.172).
8. MARY HERBERT, AGED 61 YEARS, W/O ANTONY K.V., KAATTITHARA
VEEDU,KOLAZHY, VIYOOR.P.O, THRISSUR-680010, FORMER BOARD MEMBER,
LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD, NO.R.1021, OPPOSITE
HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR-1, (MEMBER NO.367).
9. P.S.VASANTHA, AGED 73 YEARS, W/O MAHESWARAN, PUTHIYEDATHVEEDU,
EGADIYOOR.P.O, THRISSUR-680615, FORMER BOARD MEMBER, LIFE INSURANCE
AGENTS CO-OPERATIVE SOCIETY LTD, NO.R.1021, OPPOSITE HEAD POST
OFFICE, SAKTHAN NAGAR, THRISSUR-1, (MEMBER NO.137).
10. SHEEJA, AGED 43 YEARS, W/O K.M.SURENDRAN, KUNNUPARAMBIL VEEDU, P.O.
ARIMPUR, THRISSUR-680652.
11. ABHINAND K.S., AGED 14 YEARS (MINOR), S/O K.M.SURENDRAN,
KUNNUPARAMBIL VEEDU, P.O. ARIMPUR, THRISSUR-680620, REPRESENTED BY
HIS MOTHER SMT.SHEEJA, KUNNUPARAMBIL VEEDU, P.O ARIMPUR,
THRISSUR-680652.
WP(C) No.17559/2021 2/4
12. ANUPAMA K.S., AGED 11 YEARS (MINOR), D/O K.M.SURENDRAN,
KUNNUPARAMBIL VEEDU, P.O. ARIMPUR, THRISSUR-680620. REPRESENTED BY
HER MOTHER SMT.SHEEJA, KUNNUPARAMBIL VEEDU, P.O.ARIMPUR,
THRISSUR-680652.
RESPONDENTS:
1. ANASWAR, AGED 8 YEARS, S/O P.N.GOPINATH, SOORYAGAYATHRI, ROSE
GARDEN, THIRUVAMBADI P.O, THRISSUR-680002. (REPRESENTED BY GUARDIAN
SRI.P.N.GOPINATH, SOORYAGAYATHRI, ROSE GARDEN, THIRUVAMBADI P.O.,
THRISSUR-680002)
2. P.N.GOPINATH SOORYAGAYATHRI, ROSE GARDEN, THIRUVAMBADI P.O,
THRISSUR-680002.
3. SUJATHA VIJAYAN, AGED 55 YEARS, D/O.K.K.NARAYANAN NAIR, MAYA
INDRAPRASTHA APARTMENT, J.P.NAGAR, BANGALORE-560078.
4. LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD. NO.R.1021, OPPOSITE
HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR-680001, REPRESENTED BY ITS
SECRETARY.
5. DAMODARAN A., AGED 64 YEARS, S/O K.MADHAVAN NAIR, AKAZHIPURATH
NJALIL VEEDU, CHOVVANNOOR, MARATHAMKODU.P.O., THRISSUR-680604, BOARD
MEMBER, LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD.NO.R.1021,
OPPOSITE HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR-680001.(MEMBER
NO. 360)
6. C.A.JOSE PAUL, AGED 47 YEARS, S/O C.R.ANTONY, CHIRAMEL VEEDU,
THYCADU, PALUVAI CHAKKAM KANDAM P.O, THRISSUR-680652, BOARD MEMBER,
LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD NO,1021, OPPOSITE
HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR-680001.(MEMBER.NO.165).
7. GEETHAKUMARI, W/O VIJAYAN KURICHAM VEETTIL VEEDU, CHEMBOOTHARA,
PANANCHERI-680652.
8. THE KERALA CO-OPERATIVE TRIBUNAL, THIRUVANANTHAPURAM-695001,
REPRESENTED BY ITS SECRETARY.
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to issue an interim stay of Ext.P4, pending disposal of the Writ
Petition (Civil).
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
SRI.P.C.SASIDHARAN, Advocate for the petitioners, the court passed the
following:
WP(C) No.17559/2021 3/4
ORDER
Admit.
Notice to respondents by speed post.
There will be an interim stay of recovery against the petitioners alone for a period of two months.
Sd/-
SATHISH NINAN
JUDGE
01.09.2021
01-09-2021 /True Copy/ Assistant Registrar WP(C) No.17559/2021 4/4
APPENDIX OF WP(C) 17559/2021 Exhibit P4 TRUE COPY THE JUDGMENT IN APPEAL NO.169/2019 AND CONNECTED CASES DATED 12.04.2021.
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