Suhena Moideen vs Mahatma Gandhi University
2021 Latest Caselaw 17928 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
    WEDNESDAY, THE 1ST DAY OF SEPTEMBER 2021 / 10TH BHADRA, 1943
                         WP(C) NO. 17101 OF 2021
PETITIONER/S:

           SUHENA MOIDEEN
           AGED 21 YEARS
           D/O. M.A. MUHEYIDDIN, HAFIL, JUMA MASJID ROAD,
           PANAYIKULAM, ERNAKULAM, PIN - 683511.

           BY ADVS.
           STIYA SIVAN
           K.R.RENJU


RESPONDENT/S:

     1     MAHATMA GANDHI UNIVERSITY
           PRIYADARSHINI HILLS, KOTTAYAM, PIN - 686560, REPRESENTED
           BY ITS REGISTRAR.

     2     VICE CHANCELLOR
           MAHATMA GANDHI UNIVERSITY, PRIYADARSHINI HILLS, KOTTAYAM,
           PIN - 686560.

     3     THE CONTROLLER OF EXAMINATIONS
           MAHATMA GANDHI UNIVERSITY, PRIYADARSHINI HILLS, KOTTAYAM,
           PIN - 686560.

     4     RAJAGIRI COLLEGE OF MANAGEMENT & APPLIED SCIENCES
           RAJAGIRI VALLEY P.O, KAKKANAD, ERNAKULAM, PIN -682039,
           REPRESENTED BY ITS PRINCIPAL.

     5     THE PRINCIPAL SECRETARY
           DEPARTMENT OF HIGHER EDUCATION, 4TH FLOOR, ANNEX II,
           GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-1.


OTHER PRESENT:
           SRI SURIN GEORGE IYPE SC MG,GP SRI JIMMY GEORGE,


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17101 OF 2021
                                     2



                            JUDGMENT

The petitioner has approached this Court seeking directions

to the respondents to publish the 4th semester English exam

results of the petitioner along with the 6th semester results.

2. Learned counsel appearing on behalf of the petitioner

submits that the petitioner is a final year B.Com Computer

Application - Model 1 student in Rajagiri College of Management

and Applied Science's, Kakkanad. Petitioner was not permitted to

write the 4th semester English Examination held on 17.3.2020 on

account of the precautionary measure taken by the 4 th respondent

in the pandemic period. Petitioner had visited Dubai before ten

days of her examination and suspected of having infected with

Covid-19.

3. Petitioner had approached this Court vide

W.P.(C) No.8703 of 2020 with a prayer to permit her to write the

aforementioned examination and this Court permitted the

petitioner to sit in the examination. The examination was held on

30.3.2021.

WP(C) NO. 17101 OF 2021

4. Learned counsel appearing on behalf of the University

submits that as far as the prayer of declaration of the result of 6 th

semester examination has become infructuous, as it was already

declared on 17.8.2021. As regards the result of 4 th semester

English examination, the outer time limit of four weeks would be

granted and affirmed that the result will be published as early as

possible.

5. Learned counsel for the petitioner in rebuttal submits

that the Post Graduate Admission has started and therefore the

petitioner's predicament is writ large.

6. I have heard the learned counsel for the parties and

appraised the paper book. Keeping in view the submission of the

learned counsel for the University, there will be a direction to the

respondents to declare the result of the 4 th semester English exam

of the petitioner as expeditiously as possible ie., much before 4

weeks considering the fact that the post graduate admissions are

already underway.

Sd/-

sab                                       AMIT RAWAL, JUDGE
 WP(C) NO. 17101 OF 2021


                      APPENDIX OF WP(C) 17101/2021

PETITIONER EXHIBITS

Exhibit P1              A TRUE COPY OF THE JUDGMENT DATED 24.06.2020

IN WP(C) NO. 8703/2020 OF THIS HON'BLE COURT.

Exhibit P2 A TRUE COPY OF THE LETTER DATED 18.08.2020 ISSUED BY THE 3RD RESPONDENT.

Exhibit P3 A TRUE COPY OF THE NOTIFICATION DATED 23.03.2021 ISSUED FROM THE OFFICE OF THE 1ST RESPONDENT.

Exhibit P4 A TRUE COPY OF THE TIME TABLE FOR THE 4TH SEMESTER DATED 20.03.2021 ISSUED BY THE 3RD RESPONDENT.