E.K.Francis vs The Secretary, Kodakara Grama ...
2021 Latest Caselaw 17860 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
   WEDNESDAY, THE 1ST DAY OF SEPTEMBER 2021 / 10TH BHADRA, 1943
                       WP(C) NO. 11370 OF 2010
PETITIONERS:

    1     E.K.FRANCIS,
          AGED 58 YEARS, S/O KUNJUVAREED
          ETTUMANUKARAN HOUSE,P.O.KODAKARA, THRISSUR-680 684.

    2     K.P.PAULY,43 YEARS,S/O.K.T.PAILAN,
          KOTTEKATTUKARAN HOUSE,P.O.,KODAKARA,, THRISSUR-680 684.

    3     V.O.WILSON,48 YEARS,S/O.OUSEPH,
          VELATHIPARAMBIL HOUSE, P.O.KODAKARA,, THRISSUR-680 684.

    4     SHAJI P.,40 YEARS,S/O.RAGHAVA MENON,
          POZHONGODATH
          HOUSE,P.O.,MANAKULANGARA,KODAKARA,THRISSUR-680 684.

    5     N.L.DAISON,39 YEARS,S/O.N.O.LONAPPAN,
          NEYYAN HOUSE,ALOOR,P.O.KALLETUMKARA-680 683.

    6     PETSON THOMAS,44 YEARS,S/O.C.I.THOMAS,
          CHEMBAKASSERY HOUSE,KODAKARA.P.O-680 684.

    7     P.L.PAULY,46 YEARS,S/O.LONAPPAN,
          PANTHALOOKKARAN HOUSE,KODAKARA.P.O.-680 684.

    8     BEENA PAULY,39 YEARS,W/O.PAULY,
          PANTHOLOOKKARAN HOUSE,KODAKARA.P.O,-680 684.

    9     RAJEEV,32 YEARS,S/O.K.S.BHASKARAN,
          KUNDANY HOUSE.P.O,NANDIPULAM,THRISSUR.

    10    JOY K.A,43 YEARS,S/O.ANTONY,KATLAPEDIA
          HOUSE,P.NANDIPULAM,THRISSUR-680 319.

          BY ADV A.M.BABU



RESPONDENTS:

    1     THE SECRETARY, KODAKARA GRAMA PANCHAYATH,
 WP(C) NO. 11370 OF 2010
                                2

          P.O.KODAKARA,THRISSUR-680 684.

    2     THE SECRETARY TO GOVERNMENT,
          DEPARTMENT OF LOCAL SELF GOVERNMENT,THIRUVANANTHAPURAM.

          BY ADVS.
          GOVERNMENT PLEADER
          T.N.MANOJ




          SRI ASHWIN SETHUMADHAVAN-SR GOVERNMENT PLEADER




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 11370 OF 2010
                                      3




                                JUDGMENT

It is submitted by the learned counsel for the petitioners that this writ

petition has become infructuous by efflux of time and that they are not

pressing the same. This writ petition is, therefore, closed as having become

infructuous.

Sd/-

DEVAN RAMACHANDRAN JUDGE SAS/01/09/2021 WP(C) NO. 11370 OF 2010

APPENDIX OF WP(C) 11370/2010

PETITIONERS' EXHIBITS

Exhibit P1 COPY OF THE AGREEMENT NO.67/09-10 DATED 31-3-

2009.

Exhibit P2 COPY OF THE RELEVANT PART OF THE NOTICE ISSUED BY THE SECRETARY,KODAKARA GRAMA PANCHAYATH DATED 6-3-2010.

Exhibit P3 COPY OF THE PETITIONER'S REPRESENTATION DATED 19-3-2010 WITH ACKNOWLEDGMENT OF RECEIPT.