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Sakeer Hussain vs Chengamanad Grama Panchayath
2021 Latest Caselaw 21474 Ker

Citation : 2021 Latest Caselaw 21474 Ker
Judgement Date : 29 October, 2021

Kerala High Court
Sakeer Hussain vs Chengamanad Grama Panchayath on 29 October, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
     FRIDAY, THE 29TH DAY OF OCTOBER 2021 / 7TH KARTHIKA, 1943
                        WP(C) NO. 12549 OF 2015
PETITIONER/S:

          SAKEER HUSSAIN
          AGED 50 YEARS
          S/O.JAMALUDEEN, MADATHIL HOUSE, KOTTAYI, NEDUMBASSERI,
          ERNAKULAM-683585.

          BY ADV SRI.S.MOHAMMED AL RAFI



RESPONDENT/S:

    1     CHENGAMANAD GRAMA PANCHAYATH
          REPRESENTED BY ITS SECRETARY, PUTHUVASSERI,
          NEDUMBASSERI P.O., ERNAKULAM-683585.

    2     THE SECRETARY
          CHENGAMANAD GRAMA PANCHAYATH, PUTHUVASSERI,
          NEDUMBASSERI P.O., ERNAKULAM-683585.

          BY SRI. ANIL.K.MUHAMMED, SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12549 OF 2015
                                           -2-



                                 JUDGMENT

This writ petition is filed by the petitioner seeking the following

reliefs:-

"(i) Call for the records leading to Ext.P3 and quash the same by writ of certiorari

(ii) Grant such other or further orders as this Hon'ble Court may deem fit and proper in the facts and circumstances of the case."

2. In fact, pursuant to the directions issued by this Court, the

Secretary of the Grama Panchayat has passed an order, which was under

challenge in W.P.(C). No.15746/2015. The said writ petition was

dismissed on 28.10.2021, leaving open the liberty of the petitioner to

approach the Secretary for regularization of the construction carried

out.

Therefore, taking into account the said aspects, this writ petition

has become infructuous and accordingly, dismissed as infructuous.

Sd/-

SHAJI P.CHALY JUDGE uu 29.10.2021 WP(C) NO. 12549 OF 2015

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE LICENCE DATED 15/2/2014 ISSUED BY THE 1ST RESPONDENT WITH ENGLISH TRANSLATION

EXHIBIT P2 TRUE COPY OF THE RECEIPTS DATED 28/2/2015 EVIDENCING THE PAYMENT OF RENEWAL FEE

EXHIBIT P3 TRUE COPY OF THE NOTICE NO.A9-1624/15 ISSUED BY THE 1ST RESPONDENT WITH ENGLISH TRANSLATION

EXHIBIT P4 TRUE COPY OF THE REPRESENTATION SUBMITTED BEFORE THE 1ST RESPONDENT WITH ENGLISH TRANSLATION

 
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