Kerala High Court
Rojer Mathew vs The State Of Kerala on 20 October, 2021
WP(C) No.11475/2019 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
Wednesday, the 20th day of October 2021 / 28th Aswina, 1943
IA.NO.1/2021 IN WP(C) NO. 11475 OF 2019(H)
APPLICANTS/RESPONDENTS 1 TO 14 IN WP(C):
1. THE STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY TO THE
GOVERNMENT OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM 695 001
2. THE REVENUE (L) DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM 695 001
REPRESENTED BY ITS PRINCIPAL SECRETARY
3. THE LAND REVENUE COMMISSIONER, COMMISSIONERATE OF LAND REVENUE,
PUBLIC OFFICE BUILDING, MUSEUM ROAD, OPPOSITE ZOO, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM 695 033
4. THE KEREALA STATE LAND BOARD, OFFICE OF THE KERALA STATE LAND BOARD,
LMS VELLAYAMBALAM ROAD, UNIVERSITY OF KERALA SENATE HOUSE CAMPUS,
PALAYAM, THIRUVANANTHAPURAM, KERALA 695 033, REPRESENTED BY ITS
CHAIRMAN.
5. THE DISTRICT COLLECTOR, ERNAKULAM, CIVIL STATION, ERNAKULAM-THEKKADY
ROAD, KAKKANAD, KOCHI, KERALA 682 030
6. THE DISTRICT REGISTRAR, DISTRICT REGISTRAR OFFICE , 2ND FLOOR,
PERIMBILLY BUILDING, M.G ROAD, SHENOYS, KOCHI, KERALA 682 011
7. THE TALUK LAND BOARD, MUVATTUPUZHA, GROUND FLOOR, PATTIMATTOM-
MUVATTUPUZHA ROAD, MUVATTUPUZHA, KERALA 686 673, REPRESENTED BY ITS
CHAIRMAN.
8. THE CHAIRMAN, TALUK LAND BOARD, MUVATTUPUZHA AND DEPUTY
COLLECTOR(LA) CIVIL STATION, ERNAKULAM- THEKKADY ROAD, KAKANAD,
KOCHI, KERALA 682 030
9. THE REVENUE DIVISIONAL OFFICER, MUVATTUPUZHA, GROUND FLOOR,
PATTIMATTOM-MUVATTUPUZHA ROAD, MUVATTUPUZHA, KERALA 686 673
10. THE TAHSILDAR, MUVATTUPUZHA, 1ST FLOOR, MINI CIVIL
STATION,PATTIMATTOM-MUVATTUPUZHA ROAD, MUVATTUPUZHA, KERALA 686 673
11. THE TAHSILDAR, KANAYANNUR, PARK AVENUE, NEAR SUBHASH PARK, MARINE
DRIVE, KOCHI, KERALA 682 011
12. THE VILLAGE OFFICER, MULANTHURUTHY VILLAGE OFFICE, MULANTHURUTHY-
ARAKKUNNAM ROAD, MULANTHURUTHY, KERALA 682 314
13. THE VILLAGE OFFICER, ELAMKULAM, VILLAGE OFFICE, MIG 20, GANDHINAGAR
ROAD, MIG AND HIG COLONY, GANDHI NAGAR, ELAMKULAM, KERALA 682 020
14. THE VILLAGE OFFICER, POONITHURA VILLAGE OFFICE, KANIYAMPUZHA ROAD,
POONITHURA, VYTTILA, ERNAKULAM, KERALA 682 019
RESPONDENTS/PETITIONERS 1 & 2 IN WP(C):
1. ROJER MATHEW, S/O. (LATE) P.T MATHAI, RESIDING AT PURAPPADATHIL
HOUSE, G 203, PANAMPILLY NAGAR, COCHIN 682 036
2. MINU ROJER, W/O.ROJER MATHEW, RESIDING AT PURAPPADATHIL HOUSE, G
203, PANAMPILLY NAGAR, COCHIN 682 036.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to extend the time
granted by 10 months from 19-12-2020.
WP(C) No.11475/2019 2/2
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and this court's judgment
dated 20-08-19 and upon hearing the arguments of GOVERNMENT PLEADER for
the Petitioners in IA/Respondents in WP(C) and of M/S A.JAYASANKAR, MANU
GOVIND, S.SABARINADH, Advocates for the Respondents in IA/petitioners in
WP(C), the court passed the following:
ORDER
Time is extended as prayed for.
Sd/- A.MUHAMED MUSTAQUE JUDGE
20-10-2021 /True Copy/ Assistant Registrar
