Thursday, 14, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Prathapachandran Nair vs The State Of Kerala
2021 Latest Caselaw 23801 Ker

Citation : 2021 Latest Caselaw 23801 Ker
Judgement Date : 30 November, 2021

Kerala High Court
Prathapachandran Nair vs The State Of Kerala on 30 November, 2021
W.P(C).17596/2021
                                  1

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE SUNIL THOMAS
 TUESDAY, THE 30TH DAY OF NOVEMBER 2021 / 9TH AGRAHAYANA, 1943
                       WP(C) NO. 17596 OF 2021
PETITIONER/S:

            PRATHAPACHANDRAN NAIR,AGED 51 YEARS
            S/O. G. SREEDHARAN NAIR, RESIDING AT R.V. MANDIRAM,
            PALAM JUNCTION, KARAKULAM P.O, THIRUVANANTHAPURAM,
            WORKING AS HEAD OPERATOR, 86 MLD CLEAR WATER PUMP
            HOUSE, ARUVIKKARA, THIRUVANANTHAPURAM-695 564.

             BY ADVS.
             R.N.SANDEEP
             KEERTHI VIJAYAN



RESPONDENT/S:

     1      THE STATE OF KERALA,
            REPRESENTED BY SECRETARY TO THE GOVERNMENT, WATER
            RESOURCES DEPARTMENT, GOVERNMENT SECRETARIAT, STATUE,
            TRIVANDRUM DISTRICT-695 001

     2      THE KERALA WATER AUTHORITY,
            REPRESENTED BY ITS MANAGING DIRECTOR, JALABHAVAN,
            VELLAYAMBALAM ,THIRUVANANTHAPURAM DISTRICT, PIN-695
            033.

            BY ADV SHRI.P.BENJAMIN PAUL, SC, KERALA WATER
            AUTHORITY




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).17596/2021
                                    2




                             JUDGMENT

When the matter was taken up, it was submitted by the learned

counsel for the Board that the petitioner has taken charge at the new

place. In the light of above, Writ Petition is closed reserving the right

of the petitioner to move the authority, in case of further grievance,

which shall be considered by the Water Authority at the earliest, as

per law.

Sd/-

SUNIL THOMAS JUDGE Sbna/ W.P(C).17596/2021

APPENDIX OF WP(C) 17596/2021

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF DRAFT GENERAL TRANSFER LIST OF OPERATORS OF THE 2ND RESPONDENT FOR THE YEAR 2021-2022 DATED 13.08.2021.

Exhibit P2 A TRUE COPY OF THE GOVERNMENT ORDER DATED 25.02.2017.

Exhibit P3 TRUE COPY OF THE MEDICAL REPORTS OF THE PETITIONER'S SON.

Exhibit P4 TRUE COPY OF THE REPRESENTATION DATED 16.07.2021 GIVEN BY THE PETITIONER.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter