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Salma M Basheer vs State Bank Of India
2021 Latest Caselaw 23339 Ker

Citation : 2021 Latest Caselaw 23339 Ker
Judgement Date : 25 November, 2021

Kerala High Court
Salma M Basheer vs State Bank Of India on 25 November, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 25TH DAY OF NOVEMBER 2021 / 4TH AGRAHAYANA, 1943
                        WP(C) NO. 4515 OF 2021
PETITIONER:

          SALMA M BASHEER
          AGED 44 YEARS
          W/O. SHIHABUDHEEN HAMEED, ISHAS, EDAVA P.O,
          THIRUVANANTHAPURAM DISTRICT-695 311.
          BY ADV J.S.AJITHKUMAR


RESPONDENTS:

    1     STATE BANK OF INDIA
          REPRESENTED BY ITS CHIEF MANAGER OPPOSITE LMS COMPOUND,
          VELLAYAMBALAM, THIRUVANANTHAPURAM.
    2     THE AUTHORIZED OFFICER,
          STATE BANK OF INDIA, RASMEC, KAAZHAKOOTAM, LAZAR
          SQUARE, NEAR KULANGARA SRI. KRISHNA TEMPLE,
          KAZHAKOOTAM, THIRUVANANTHAPURAM-695 582
    3     THE BRANCH MANAGER,
          STATE BANK OF INDIA, EDAVA BRANCH, EDAVA P.O,
          THIRUVANANTHAPURAM DISTRICT-695 311
    4     SMT. SARITHA BABU S,
          ADVOCATE COMMISSIONER, FIRST FLOOR, MAHARANI BUILDING,
          VANCHIYOOR P.O, THIRUVANANTHAPURAM-695 035
          BY ADV SRI.R.S.KALKURA


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 4515 OF 2021
                                  2

               BECHU KURIAN THOMAS, J
               ............................................
              W.P.(C) NO. 4515 OF 2021
              ...........................................
      Dated this the 25th day of November, 2021


                           JUDGMENT

Sri.R.S.Kalkura, the learned Standing Counsel for

the respondents 1 to 3 submitted that, the account of the

petitioner has been regularised.

2. Sri.J.S.Ajith Kumar, the learned counsel for the

petitioner submits that nothing further survives to be

considered in this writ petition.

The aforesaid submission is recorded and this writ

petition is closed.

Sd/-

BECHU KURIAN THOMAS JUDGE AJM WP(C) NO. 4515 OF 2021

APPENDIX OF WP(C) 4515/2021

PETITIONER'S EXHIBITS :

EXHIBIT P1 NOTICE DATED 07.02.2020 OF THE 2ND RESPONDENT TO THE PETITIONER.

EXHIBIT P2 NOTICE DATED 08.02.2021 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AND ENGLISH TRANSLATION.

EXHIBIT P3 REPRESENTATION SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT DATED 16.02.2021 AND ENGLISH TRANSLATION.

RESPONDENT'S EXHIBITS : NIL

AJM //TRUE COPY// PA TO JUDGE

 
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