Sarath K vs Sourabh Jain Ias
2021 Latest Caselaw 23215 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
 WEDNESDAY, THE 24TH DAY OF NOVEMBER 2021 / 3RD AGRAHAYANA,
                              1943
                CON.CASE(C) NO. 1929 OF 2021
    AGAINST THE ORDER/JUDGMENT IN WP(C) 8077/2017 DATED
                         17.07.2020
                              -----
PETITIONER/S:

          SARATH K., AGED 29 YEARS,
          S/O BHASKARAN K V (LATE),
          KEKKEDAVAN HOUSE,
          BALAL P.O, PARAPPA VIA,
          KASARGOD, PIN-671533.
          BY ADVS.
          DEEPU THANKAN
          UMMUL FIDA
          LAKSHMI SREEDHAR
          SHAHNAS K.P

RESPONDENT/S:

    1     SOURABH JAIN IAS, SECRETARY,
          TAXES (A) DEPARTMENT,
          GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM-695001.
    2     SHYAM V., UNDER SECRETARY,
          TAXES (A) DEPARTMENT,
          GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM-695001.


          BY ADV SHRI.S.KANNAN, SENIOR G.P.
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 24.11.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO.1929/2021       2

                           JUDGMENT

The learned Senior Government Pleader submits that the

directions in the judgment in W.P.(C) No.8077/2017 dated

17.07.2020, have been complied with. The said submission is

recorded.

Accordingly, the Contempt Case is closed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE ln

APPENDIX OF CON.CASE(C)NO.1929/2021

PETITIONER'S ANNEXURE ANNEXURE A1 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WP NO.32431/2017 DATED 17/7/2020.

ANNEXURE B TRUE COPY THE COMMUNICATION BY THE UNDER SECRETARY DATED 27/05/2021.