Ramaiah K vs The Departmental Promotion ...
2021 Latest Caselaw 23156 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE SUNIL THOMAS
   WEDNESDAY, THE 24TH DAY OF NOVEMBER 2021 / 3RD AGRAHAYANA, 1943
                        WP(C) NO. 16769 OF 2021
PETITIONER/S:

           RAMAIAH K.
           AGED 54 YEARS
           EMPLOYEE NO. 1042660, EXECUTIVE ENGINEER, TRANSMISSION
           DIVISION, KERALA STATE ELECTRICITY BOARD LTD, TIRUR,
           MALAPPURAM DISTRICT.

           BY ADV JOSE J.MATHAIKAL



RESPONDENT/S:

     1     THE DEPARTMENTAL PROMOTION COMMITTEE
           REPRESENTED BY ITS CONVENOR, KERALA STATE ELECTRICITY
           BOARD LIMITED, VYDHYUTHI BHAVAN, PATTOM,
           THIRUVANANTHAPURAM, PIN - 695004.

     2     THE CHAIRMAN AND MANAGING DIRECTOR
           KERALA STATE ELECTRICITY BOARD LIMITED, VYDHYUTHI BHAVAN,
           PATTOM, THIRUVANANTHAPURAM, PIN - 695004.

     3     THE KERALA STATE ELECTRICITY BOARD LIMITED
           VYDHYUTHI BHAVAN, PATTOM, THIRUVANANTHAPURAM, REPRESENTED
           BY ITS SECRETARY, PIN - 695004.

     4     THE CHIEF ENGINEER(HRM)
           KERALA STATE ELECTRICITY BOARD LIMITED, VYDHYUTHI BHAVAN,
           PATTOM, THIRUVANANTHAPURAM, PIN - 695004.

           BY ADV M.K.THANKAPPAN, SC




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16769 OF 2021           2



                          JUDGMENT

When the matter was taken up, it was submitted by the

learned counsel for the petitioner that orders have been issued

and the interim order has been complied with. This is

recorded and the writ petition is closed.

Sd/-

SUNIL THOMAS, JUDGE

R.AV

APPENDIX OF WP(C) 16769/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF NOMINATION LIST EXECUTIVE ENGINEERS[ELECTRICAL].

Exhibit P2 TRUE COPY OF SELECT LIST DATED 20.03.2021 ORDER (CMD) NO 411/2021(ESTT.III/DPC/ELECTRICAL/2021]

Exhibit P3 TRUE COPY OF PETITION DATED 09.04.2021 FILED BY THE PETITIONER BEFORE THE 1ST AND 2ND RESPONDENT.

Exhibit P4 TRUE COPY OF MEMO OF CHARGES DATED 11.05.2020 ISSUED TO THE PETITIONER.

Exhibit P5 TRUE COPY OF EXPLANATION DATED 17.06.2020 FILED BY THE PETITIONER.

Exhibit P6 TRUE COPY OF VIGILANCE ENQUIRY REPORT.

Exhibit P7 TRUE COPY OF AUDIT REPORT PERIOD FROM 1.01.2016 TO 15.7.2019.

Exhibit P8 TRUE COPY OF REPRESENTATION DATED 30.06.2021 TO THE 2ND RESPONDENT.