Vijayadasan vs The Government Of Kerala
2021 Latest Caselaw 23122 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
  WEDNESDAY, THE 24TH DAY OF NOVEMBER 2021 / 3RD AGRAHAYANA, 1943
                        WP(C) NO. 26403 OF 2021
PETITIONER:

          VIJAYADASAN
          AGED 60 YEARS
          S/O.CHALOCKAL RAMAN,
          CHOLACKAL HOUSE, ANGADIPPURAM.P.O, PERINTHALMANNA,
          MALAPPURAM DISTRICT-679321.

          BY ADVS.
          K.M.SATHYANATHA MENON
          KAVERY S THAMPI



RESPONDENTS:

    1     THE GOVERNMENT OF KERALA
          DEPARTMENT OF AGRICULTURE,
          VIKAS BHAVAN, THIRUVANANTHAPURAM, KERALA,
          PIN-695033.REPRESENTED BY ITS SECRETARY.

    2     THE DISTRICT COLLECTOR,
          COLLECTORATE, UP HILL, MALAPPURAM DISTRICT,PIN-676505.

    3     THE LOCAK LEVEL MONITORING COMMITTEE, ANGADIPURAM GRAMA
          PANCHAYATH ANGADIPURAM P.O,
          MALAPPURAM DISTRICT PIN 676 505
          REPRESENTED BY ITS CONVENOR



          SRI.AAPU.P.S.-GP




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 26403 OF 2021

                                       2


                                   JUDGMENT

The learned counsel for the petitioner seeks leave to withdraw

this writ petition with liberty to file afresh with proper pleadings and

documents on record.

Permission is granted. This writ petition is dismissed as

withdrawn.

Sd/-

ANU SIVARAMAN JUDGE SVP WP(C) NO. 26403 OF 2021

APPENDIX OF WP(C) 26403/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SALE DEED NO.2911/2012 OF SRO PERINTHALMANNA DATED 11.05.2012.

Exhibit P2 TRUE COPY OF THE BUILDING PERMIT NO.128/08-09 DATED 31.05.2008 ISSUED BY ANGADIPPURAM GRAMA PANCHAYATH

Exhibit P2(A) TRUE COPY OF THE BUILDING PERMIT NO.129/08-09 DATED 31.05.2008; ISSUED BY ANGADIPPURAM GRAMA PANCHAYATH

Exhibit P2(B) TRUE COPY OF THE BUILDING PERMIT NO.130/08-09 DATED 31.05.2008; ISSUED BY ANGADIPPURAM GRAMA PANCHAYATH

Exhibit P2(C) TRUE COPY OF THE BUILDING PERMIT NO.131/08-09 DATED 31.05.2008; ISSUED BY ANGADIPPURAM GRAMA PANCHAYATH

Exhibit P3 TRUE COPY OF THE TAX RECEIPT ISSUED IN FAVOR OF THE PETITIONER FROM ANGADIPPURAM VILLAGE OFFICE, DATED 5.05.2017.

Exhibit P4 TRUE COPY OF THE RECEIPT ISSUED TO THE PETITIONER FOR REMITTANCE OF BUILDING TAX FOR RESIDENTIAL HOUSE FROM ANGADIPPURAM GRAMA PANCHAYATH DATED 8.07.2016.

Exhibit P5 PHOTOGRAPH SHOWING PETITIONER'S PROPERTY.

Exhibit P6 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT DATED NIL UNDER THE PRIVISOINS OF THE KERALA CONSERVATION OF PADDY LAND AND WETLAND RULES.

Exhibit P7 TRUE COPY OF THE RECEIPT ISSUED TO THE PETITIONER FROM ANGADIPPURAM KRISHI BHAVAN ON 26.08.2017.

Exhibit P8 TRUE COPY OF THE ORDER PASSED BY THE 2ND RESPONDENT IN FILE NO.DCMPM65875/2017-B2 WP(C) NO. 26403 OF 2021

DATED 13.07.2018.

Exhibit P9 TRUE COPY OF THE G.O.

(ORD)NO:814/2021/AGRICULTURE DATED 12.10.2021.