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Reji Thomas vs The Joint Registrar Of ...
2021 Latest Caselaw 23007 Ker

Citation : 2021 Latest Caselaw 23007 Ker
Judgement Date : 23 November, 2021

Kerala High Court
Reji Thomas vs The Joint Registrar Of ... on 23 November, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
   TUESDAY, THE 23RD DAY OF NOVEMBER 2021 / 2ND AGRAHAYANA, 1943
                       WP(C) NO. 24157 OF 2021


PETITIONER:

          REJI THOMAS,
          PRESIDENT, MANAGING COMMITTEE,
          THE TIRUVALLA EAST CO-OPERATIVE BANK,
          ERAVIPEROOR P.O., TIRUVALLA,
          PATHANAMTHITTA DISTRICT-689101.

          ADDRESS OF PETITIONER IS CORRECTED AS "REJI THOMAS,
          FORMER PRESIDENT, MANAGING COMMITTEE, THE TIRUVALLA
          EAST COOPERATIVE BANK, ERAVIPEROOR P.O, TIRUVALLA,
          PATHANAMTHITTA DISTRICT - 689101"
          AS PER ORDER DATED 19/11/2021 IN I.A-4/21 IN WP(C)
          24157/21
          BY ADVS.
          GEORGE POONTHOTTAM (SR.)
          ARUN CHANDRAN
          ANSHIN K.K


RESPONDENTS:

    1     THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
          3RD FLOOR, MINI CIVIL STATION,
          PATHANAMTHITTA -689645.
    2     THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES,
          THIRUVALLA, PATHANAMTHITTA DISTRICT-689101.
    3     THE THIRUVALLA EAST CO-OPERATIVE BANK,
          ERAVIPEROOR P.O., THIRUVALLA,
          PATHANAMTHITTA DISTRICT-689101,
          REPRESENTED BY ITS GENERAL MANAGER.
    4     ADDL.R4
          PART TIME ADMINISTRATOR,
          THIRUVALLA EAST COOPERATIVE BANK LIMITED NO.3260,
          ERAVIPEROOR P.O , THIRUVALLA,
          PATHANAMTHITTA DISTRICT - 689 101
          (ADDL R4 IS IMPLEADED AS PER ORDER DATED 12/11/2021 IN
          I.A - 1/21 IN WP(C) 24157/21)
 WPC 24157/2021                    2




            BY ADVS.
            SURIN GEORGE IPE



            SRI BIMAL K.NATH GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.11.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WPC 24157/2021                       3




                            JUDGMENT

When this matter was called today, the learned Senior Counsel

Sri.George Poonthottam, instructed by Sri.Arun Chandran appearing

for the petitioner, submitted that in view of the interim order of this

Court dated 19.11.2021, no further orders may be necessary,

particularly because the elections to the Managing Committee of the

Society is scheduled on 28.11.2021.

In the afore circumstances, I confirm the interim order dated

19.11.2021 and dispose of this Writ Petition on its terms.

Sd/-

DEVAN RAMACHANDRAN JUDGE csl

APPENDIX OF WP(C) 24157/2021

PETITIONER's EXHIBITS Exhibit P1 TRUE COPY OF THE CERTIFICATE OF REGISTRATION BEARING NO. O.5034/2019/K.DIS DATED 09/03/2020 ALONG WITH THE AMENDMENT OF THE BYELAWS WITH COVERING LETTER DATED 09/03/2020.

Exhibit P2 TRUE COPY OF THE PROCEEDINGS OF THE 1ST RESPONDENT BEARING NO. CRB 2101/2020/K.DIS DATED 27/07/2020 ISSUED BY THE JOINT REGISTRAR.

Exhibit P3 TRUE COPY OF THE INTERIM ORDER IN WPC NO.18244/2020 DATED 15/09/2020 ISSUED BY THIS HON'BLE COURT.

Exhibit P3(A) TRUE COPY OF THE INTERIM ORDER IN WPC NO.18244/2020 DATED 08/09/2021 ISSUED BY THIS HON'BLE COURT.

Exhibit P4 TRUE COPY OF THE NOTICE NO. CRB 2101/2020 DATED 11/09/2020 ISSUED BY THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES. Exhibit P5 TRUE COPY OF THE INTERIM ORDER IN WPC NO.

20362/2020 DATED 30/09/2020 ISSUED BY THIS HON'BLE COURT.

Exhibit P6 TRUE COPY OF THE JUDGMENT IN WPC NO.20362/2020 DATED 24/08/2021 ISSUED BY THIS HON'BLE COURT.

Exhibit P7 TRUE COPY OF THE NOTICE NO. CRB 1399/2021 DATED 15/09/2021 ISSUED BY THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES. Exhibit P8 TRUE COY OF THE INTERIM ORDER IN WPC NO.19463/2021 DATED 11/10/2021 ISSUED BY THIS HON'BLE COURT.

Exhibit P9 TRUE COPY OF THE INTERIM ORDER IN WPC NO.19463/2021 DATED 22/10/2021 ISSUED BY THIS HON'BLE COURT.

Exhibit P10 TRUE COPY OF THE RECORDS LIST IN THE YEAR 2016 BEARING COMMUNICATION DATED 26/12/2016 ISSUED BY THE 3RD RESPONDENT BANK TO THE PETITIONER.

Exhibit P11 TRUE COPY OF THE COMPLAINT DATED 17/10/2017 SUBMITTED BEFORE THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES Exhibit P12 TRUE COPY OF THE ORDER IN COMPLAINT NO.1089/2016 A DATED 5/10/2016 PASSED BY THE KERALA LOK AYUKTHA Exhibit P13 TRUE COPY OF THE ORDER NO.JRGPTA/1387/2021 CRB DATED 3/11/2021 ISSUED BY THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES

 
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