Geetha Shaji vs M.K.Shaji
2021 Latest Caselaw 22760 Ker

OP (FC) No.348/2021                              1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                              &
                           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
            Friday, the 19th day of November 2021 / 28th Karthika, 1943
                    IA.NO.1/2021 IN OP (FC) NO. 348 OF 2021(R)
   PETITIONER/PETITIONER IN OP(FC)/DECREE HOLDER IN EP:

           GEETHA SHAJI, W/O. M.K. SHAJI, RESIDING AT SAIKAMAL,
           11TH CROSS, UDAYA NAGAR, AYYANTHOLE, THRISSUR-680 002.

   RESPONDENT/RESPONDENT IN OP(FC)/JUDGMENT DEBTOR IN EP:

           M.K. SHAJI, RETIRED DISTRICT JUDGE, S/O.M.K. KUMARAN,
           RESIDING AT KUMBALAVALAPPIL VEEDU, NEAR KOZHIKULANGARA TEMPLE,
           HOSPITAL ROAD, CHAVAKKAD-680 506, NOW RESIDING AT ADVAITA FLAT,
           NEMENI, NEAR BALARAMA TEMPLE, GURUVAYOOR-680 104.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to allow the service
   of notice of the above OP(FC) to the learned counsel representing the
   respondent in Family Court, Irinjalakuda, 'Adv. Sri.K. Gopakumar,
   'Chithira', Ramakrishna Iyer Road, Irinjalakuda PO, Irinjalakkuda-680 121'
   in the interest of justice, in terms of the mandate of R.59 of the Kerala
   High Court Rules, 1971.

        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.P.G.JAYASHANKAR, P.K.RESHMA (KALARICKAL), REVATHY P.MANOHARAN &
   RAJEEV S, Advocates for the petitioner in IA/OP(FC), the court passed the
   following:
                                      ORDER

Heard. Allowed.

The petitioner is permitted to serve notice to the respondent

through his counsel appearing before the Family Court, Irinjalakuda.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

19-11-2021 /True Copy/ Assistant Registrar