Sarin Kumar Nair vs The Union Of India
2021 Latest Caselaw 22647 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     FRIDAY, THE 19TH DAY OF NOVEMBER 2021 / 28TH KARTHIKA, 1943
                       WP(C) NO. 23214 OF 2019


PETITIONERS:

     1     SARIN KUMAR NAIR,
           AGED 33 YEARS, S/O.K.P.SIVARAMAN NAIR,
           MELE KAVALAYIL HOUSE,
           PAYIMBRA P.O., KUNNAMANGALAM,
           CALICUT- 673571.

     2     ANJALI K.,
           AGED 32 YEARS, W/O.SARIN KUMAR NAIR,
           ASTAPADI HOUSE, PAVANGAD,
           VATTOLI BAZAR P.O., KUNNAMANGALAM,
           CALICUT DISTRICT- 673571.

           BY ADV BIMALA BABY



RESPONDENTS:

     1     THE UNION OF INDIA,
           MINISTRY OF DEFENCE, 101,
           SOUTH BLOCK, NEW DELHI-110064
           REPRESENTED BY ITS SECRETARY.

     2     THE CHIEF ARMY STAFF,
           ARMY HEAD QUARTERS, SOUTH BLOCK,
           DHQ-PO., NEW DELHI- 110011.

     3     THE GENERAL OFFICER IN COMMANDING,
           SOUTHERN ARMY COMMAND,
           PUNE-411001.

     4     THE GENERAL OFFICER IN COMMANDING,
           HQ ATNKK AREA, CHENNAI,
           TAMIL NADU- 600009
 WP(C) NO. 23214 OF 2019
                                      2




     5       THE GENERAL OFFICER IN COMMANDING,
             HQ K AND K SUB AREA, CUBBON ROAD,
             BANGALORE, KARNATAKA- 560001.

     6       THE STATION STAFF OFFICER,
             DSC CENTRE, MILL ROAD,
             BURNACHERRY, KANNUR- 670013.

     7       THE COMMANDING OFFICER,
             STATION CELL, WEST HILL P.O.,
             WEST HILL BARRACKS, CALICUT- 673005.

     8       THE CORPORATION OF CALICUT,
             CALICUT BEACH, NEAR AKASHAVANI,
             KOZHIKODE- 673032.

     9       THE SECRETARY,
             CORPORATION OF CALICUT,
             CALICUT BEACH, NEAR AKASHAVANI,
             KOZHIKODE- 673032.

             BY ADVS.
             SHRI.P.VIJAYAKUMAR, ASG OF INDIA
             SRI.G.SANTHOSH KUMAR, SC, KOZHIKODE MUNICIPAL
             CORPORATION




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   19.11.2021,   THE   COURT   ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 23214 OF 2019
                                  3




                            T.R. RAVI, J.
             --------------------------------------------
                    W. P. (C). No. 23214 of 2019
              --------------------------------------------
             Dated this the 19th day of November, 2021

                             JUDGMENT

It is submitted by the learned counsel for the petitioners that

the Building Permit has already been issued and the matter has

become infructuous.

The above submission is recorded and the writ petition is

closed as infructuous.

Sd/-

T.R.RAVI JUDGE

Pn