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Sivani H.Nair vs A.P.J.Abdul Kalam Technological ...
2021 Latest Caselaw 22634 Ker

Citation : 2021 Latest Caselaw 22634 Ker
Judgement Date : 19 November, 2021

Kerala High Court
Sivani H.Nair vs A.P.J.Abdul Kalam Technological ... on 19 November, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
    FRIDAY, THE 19TH DAY OF NOVEMBER 2021 / 28TH KARTHIKA, 1943
                       WP(C) NO. 21787 OF 2021
PETITIONER:

          SIVANI H.NAIR,
          AGED 21 YEARS,
          D/O SUCHITHRA M.S, 7TH SEMESTER B.TECH STUDENT,
          DEPARTMENT OF ELECTRICAL AND ELECTRONICS ENGINEERING,
          COLLEGE OF ENGINEERING, THIRUVANANTHAPURAM,
          RESIDING AT MANASAROVAR, T.C.10/2018(8), BEACON COLORS,
          PALATHARA, POWDIKONAM P.O.THIRUVANANTHAPURAM-695 588.

          BY ADVS.
          B.MOHANLAL
          KARTHIK J SEKHAR


RESPONDENTS:

    1     A.P.J.ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
          COLLEGE OF ENGINEERING CAMPUS, KULATHOOR P.O.,
          THIRUVANANTHAPURAM-695 583, REP BY ITS REGISTRAR.

    2     THE VICE CHANCELLOR
          A.P.J.ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
          COLLEGE OF ENGINEERING CAMPUS, KULATHOOR P.O.
          THIRUVANANTHAPURAM-695 583

    3     THE CONTROLLER OF EXAMINATIONS,
          A.P.J.ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
          COLLEGE OF ENGINEERING CAMPUS,
          KULATHOOR P.O.THIRUVANANTHAPURAM-695 583

    4     THE PRINCIPAL
          COLLEGE OF ENGINEERING, KULATHOOR P.O,
          THIRUVANANTHAPURAM-695 583.

          BY ADV ELVIN PETER P.J.
          GP SRI JIMMY GEORGE


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21787 OF 2021     -2-



                          JUDGMENT

Learned counsel for the petitioner submits that this

writ petition is not pressed. Recording the submission, the

writ petition is dismissed as not pressed.

Sd/-

AMIT RAWAL JUDGE vv

APPENDIX OF WP(C) 21787/2021

PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE SEMESTER GRADE CARD OF THE PETITIONER FOR THE 1ST SEMESTER B.TECH EXAMINATION ISSUED BY THE 1ST RESPONDENT UNIVERSITY Exhibit P2 THE TRUE COPY OF THE SEMESTER GRADE CARD OF THE PETITIONER FOR THE 2ND SEMESTER B.TECH EXAMINATION ISSUED BY THE 1ST RESPONDENT UNIVERSITY Exhibit P3 THE TRUE COPY OF THE SEMESTER GRADE CARD OF THE PETITIONER FOR THE 3RD SEMESTER B.TECH EXAMINATION ISSUED BY THE 1ST RESPONDENT UNIVERSITY Exhibit P4 THE TRUE COPY OF THE SEMESTER GRADE CARD OF THE PETITIONER FOR THE 4TH SEMESTER B.TECH EXAMINATION ISSUED BY THE 1ST RESPONDENT UNIVERSITY Exhibit P5 THE TRUE COPY OF THE HALL TICKET OF B.TECH 5TH SEMESTER EXAMINATION IN REGISTRATION NO TVE18EE109 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER Exhibit P6 THE TRUE COPY OF THE B.TECH 5TH SEMESTER GRADE CARD OF THE PETITIONER ISSUED BY THE 3RD RESPONDENT Exhibit P7 THE TRUE COPY OF THE ANSWER BOOK OF THE PETITIONER IN THE 5TH SEMESTER B- TECH SUBJECT EE 301-POWER GENERATION TRANSMISSION AND PROTECTION ISSUED BY THE 1ST RESPONDENT UNIVERSITY TO THE PETITIONER Exhibit P8 THE TRUE COPY OF THE EVALUATION OBTAINED FROM THE EXPERT SMT. BINDU S, ETERNAL FACULTY, GOVERNMENT ENGINEERING COLLEGE BARTON HILL, THIRUVANANTHAPURAM Exhibit P8(a) THE TRUE COPY OF THE EVALUATION OBTAINED FROM THE EXPERT DR. MABEL EBENEZER, INTERNAL FACULTY, COLLEGE OF ENGINEERING, THIRUVANANTHAPURAM Exhibit P9 THE TRUE COPY OF THE REPRESENTATION DATED 25.9.2021 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT

Exhibit P10 THE TRUE COPY OF THE SCREEN SHOT OF THE DIRECTION ISSUED BY THE 2ND RESPONDENT TO THE 3RD RESPONDENT Exhibit P11 THE TRUE COPY OF THE REPRESENTATION DATED 4.10.2021 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT Exhibit P12 THE TRUE COPY OF THE SCREEN SHOT OF THE ORDER ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER Exhibit P13 THE TRUE COPY OF THE AMENDMENT ORDINANCE NO 1 DATED 21.4.2016 OF THE 1ST RESPONDENT UNIVERSITY Exhibit P14 THE TRUE COPY OF THE AMENDMENT ORDINANCE NO 2 DATED 1.11.2016 OF THE 1ST RESPONDENT UNIVERSITY Exhibit P15 THE TRUE COPY OF THE U.O. NO 148/2020/KTU DATED 24.1.2020 ISSUED BY THE 3RD RESPONDENT Exhibit P16 THE TRUE COPY OF THE CIRCULAR NO KTU/EX-V# 3/6028/2019 DATED 24.2.2020ISSUED BY THE 3RD RESPONDENT Exhibit P17 THE TRUE COPY OF THE CIRCULAR NO KTU/EX-V# 3/6028/2019 DATED 24.2.2020 ISSUED BY THE 3RD RESPONDENT Exhibit P18 THE TRUE COPY OF REVIEW REQUEST BY STUDENT-USER MANUAL PUBLISHED BY THE 1ST RESPONDENT UNIVERSITY Exhibit P19 THE TRUE COPY OF NEWS ARTICLE PUBLISHED IN THE HINDU DAILY DATED 1.2.2020

 
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