Mr.S.Subramanian vs Corporation Bank
2021 Latest Caselaw 22255 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
    FRIDAY, THE 5TH DAY OF NOVEMBER 2021 / 14TH KARTHIKA, 1943
                       WP(C) NO. 8696 OF 2020
PETITIONER:

          MR.S.SUBRAMANIAN
          AGED 62 YEARS
          S/O.S.SURYAMOORTHY, PUNARJANI, VETTUNGAL, EAST
          KODUNGALLOOR, ALUVA, ERNAKULAM, PIN-683102.

          BY ADVS.
          E.V.MOLY
          SRI.S.B.PREMACHANDRA PRABHU



RESPONDENT:

          CORPORATION BANK
          ALUVA BRANCH, (1322), GROUND FLOOR, PUTHUVELI
          BUILDINGS,18/471, NH47, BYEPASS JUNCTION, ALUVA-683101,
          REP. BY ITS BRANCH MANAGER.




          SRI.S.B.RAMACHANDRA PRABHU,SC,CORPORATION BANK




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                2


                BECHU KURIAN THOMAS, J
                 ------------------------
                  WP(C) NO. 8696 of 2020
                --------------------------
           Dated this the 5th day of November, 2021



                         JUDGMENT

The learned Counsel for the petitioner has filed a memo

stating that the writ petition has become infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Sd/-

BECHU KURIAN THOMAS JUDGE AJ/05.11.2021

APPENDIX OF WP(C) 8696/2020

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE ORDER IN SA 291/2018.

EXHIBIT P2 THE TRUE COPY OF THE SALE NOTICE DATED 24.02.2020 ISSUED BY THE RESPONDENT BANK.

EXHIBIT P3 THE TRUE COPY OF THE POSTAL TRACK HISTORY OF DELIVERY OF THE LETTER TO THE PETITIONER AS OBTAINED FROM THE SITE (INTERNET).