Purushothaman.N vs District Collector
2021 Latest Caselaw 21807 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    TUESDAY, THE 2ND DAY OF NOVEMBER 2021 / 11TH KARTHIKA, 1943
                        WP(C) NO. 17710 OF 2011
PETITIONER:

          SUBEDAR TECH EX PURUSHOTHAMAN.N
          THAZHETHIL HOUSE, PRAMADOM, MALLASSERY P.O.,
          VALIKODE VILLAGE, PATHANAMTHITTA DISTRICT

          BY ADVS.
          SRI.ABRAHAM SAMSON
          SMT.LOVELY SAMSON



RESPONDENTS:

    1     DISTRICT COLLECTOR
          PATHANAMTHITTA DISTRICT, PIN - 689 645

    2     THE TAHSILDAR, TALUK OFFICE
          KOZHENCHERY,
          PATHANAMTHITTA DISTRICT, PIN - 689 641

    3     THE VILLAGE OFFICER, VALLICODE VILLAGE,
          KOZHENCHERY TALUK,
          PATHANAMTHITTA DISTRICT, PIN - 689 659

    4     ADDL.R4.PURUSHOTAMAN NAIR @PURUSHOTAMAN KURUP,
          CHAITHANYA (VALLIAPARAMBIL HOUSE),
          VALLICODE VILLAGE VAZHAMUTTOM MURI P.O.,
          PATHANAMTHITTA DISTRICT - 689 646
          (IS IMPLEADED AS PER ORDER DATED 11-7-11 IN I.A
          10785/11)

          BY ADVS.
          SRI.V.V.RAJA
          SRI.M.T.SURESHKUMAR



          SMT.RASHMI.K.M, SENIOR GOVERNMENT PLEADER


    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.17710/2011
                             2



              P.V.KUNHIKRISHNAN, J
        -------------------------------
            W.P.(C)No.17710 of 2011
       --------------------------------
     Dated this the 02nd day of November 2021

                       JUDGMENT

When this writ petition came up for

consideration, the learned counsel appearing

for the petitioner submitted that the matter

has become infructuous.

Therefore, this writ petition is dismissed

as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

DM