Muhammed vs Kadeejakutty
2021 Latest Caselaw 21797 Ker

Mat.Appeal No.181/2019                            1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                               &
                            THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
            Tuesday, the 2nd day of November 2021 / 11th Karthika, 1943
                    IA.NO.1/2019 IN MAT.APPEAL NO. 181 OF 2019
                      OP 500/2014 OF FAMILY COURT, MALAPPURAM
   PETITIONER/APPELLANT:

           MUHAMMED, AGED 49 YEARS, S/O.PARAMBATT CHEKKU, EDOLIKKUNNATH, MUKKAM
           AMSOM, THAZHEKKODE VILLAGE, CHENDAMANGALLUR POST, KOZHIKODE
           DISTRICT.

   RESPONDENT/RESPONDENT:

           KADEEJAKKUTTY, AGED 34 YEARS, D/O.ALAVIKUTTY, KOODAMPILAKKAL,
           KAKKOTTIL VEEDU, PARAPPALLIYALI, CHEEKKODE AMSOM, OMANUR DESOM AND
           POST, MALAPPURAM DISTRICT-673640.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings and further operation of the order dated 15.09.2018 as against
   the petitioner/appellant in O.P.No.500/2014 on the files of the Family
   Court, Malappuram pending disposal of this Matrimonial Appeal in the
   interests of justice.
        This Application coming on for orders, upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of MR.U.K.DEVIDAS, Advocate for the applicant, and of SMT.SHAMEENA
   SALAHUDHEEN Advocate for the respondent, the court passed the following:
                                      ORDER

The operation of the impugned judgment is stayed on condition that the appellant furnish security for relief Nos. 1 and 2 granted to the satisfaction of the Family Court within in a period of one month.

Post Mat.Appeal on 3/12/2021.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SOPHY THOMAS JUDGE

02-11-2021 /True Copy/ Assistant Registrar