Janaseva Sisubhavan vs Child Welfare Committee
2021 Latest Caselaw 21787 Ker

WP(C) NO. 20255 OF 2011                 1



                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

          TUESDAY, THE 2ND DAY OF NOVEMBER 2021 / 11TH KARTHIKA, 1943

                             WP(C) NO. 20255 OF 2011

PETITIONER/S:

               JANASEVA SISUBHAVAN
               P.O.BOX 107,NEAR U.C.COLLEGE, ALUVA,, REPRESENTED BY ITS
               GENERAL SECRETARY.

              BY ADVS.
              SRI.B.S.SWATHI KUMAR
              SMT.ANITHA RAVINDRAN
              SMT.M.G.AISHWARYA


RESPONDENT/S:
     1      CHILD WELFARE COMMITTEE
            REPRESENTED BY ITS CHAIRMAN,, OFFICE OF THE CHILD WELFARE
            COMMITTEE,, JUVENILE HOME, KAKKANAD, KOCHI 30.
      2        STATE OF KERALA REPRESENTED BY
               THE SECRETARY, DEPARTMENT OF SOCIAL WELFARE,, SECRETARIAT,
               THIRUVANANTHAPURAM 695 001.
      3        KHADEEJATHUL KURBA ISLAMIC TRUST
               NETTOR.P.O., ERNAKULAM, REP BY ITS, GENERAL SECRETARY 682304.
   ADDL.R4     KH.PRENJITH SINGH, MEMBER, CHILD WELFARE COMMITTEE, IMPHAL
               EAST DISTRICT, CHILDREN HOME, DEWLAHLAND, MANIPUR 795 001
   ADDL.R5     K.MAHARALI SINGH, MEMBER, CHILD WELFARE COMMITTEE, BISHENPUR
               DISTRICT, MOIRANG BAZAR P.O., MANIPUR 795 133

               ADDL.R4 AND R5 ARE IMPLEADED AS PER ORDE DT .17.5.11 IN IA
               13416/11

              BY ADVS.
              SRI.K.H.ASIF
              SRI.S.K.BALACHANDRAN
              SRI.DEEPAK T.NEDUNGADAN
              SRI.M.K.DILEEPAN
              SRI.C.A.MAJEED
              SRI.K.B.VIPIN KUMAR


OTHER PRESENT:
            SMT.DEEPA NARAYANAN, SR.GP

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION                 ON
02.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 20255 OF 2011            2




                       P.V.KUNHIKRISHNAN, J
                 --------------------------------------------
                     W.P.(C.) No.20255 of 2011
                    --------------------------------------
             Dated this the 2nd day of November, 2021


                              JUDGMENT

The learned Government Pleader submitted that the

matter is infructuous.

Therefore, this writ petition is closed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS