Citation : 2021 Latest Caselaw 21780 Ker
Judgement Date : 2 November, 2021
RSA No.699/2020 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
Tuesday, the 2nd day of November 2021 / 11th Karthika, 1943
IA.NO.1/2020 IN RSA NO. 699 OF 2020
AS 84/2018 OF II ADDITIONAL DISTRICT COURT ,KOLLAM
OS.50/2016 OF THE SUB COURT, PUNALUR.
PETITIONERS/APPELLANTS:
1.GEORGE KURIAKOSE, AGED 65 YEARS ,S/O.KURIAKOSE, KOLOTHU HOUSE,
VALAKKODU, PUNALUR-691 305
And another
RESPONDENTS/RESPONDENTS:
1.ANITHA ZACHARIAH, AGED 53 YEARS, W/O.LATE ZACHARIAH KURIAKOSE,
KOLOTHU HOUSE, BHARANIKKAVU WARD, PUNALUR-691 305 NOW RESIDING AT
HOUSE NO.B-1010, SATELLITE TOWNSHIP, KAKKANADU P.O., KOCHI-682030
And others
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay the operations
and enforcement of the preliminary decree in the final decree proceeding
in AS.84/2018 before the II Addl.District Judge, Kollam dated 01.01.2020,
against the decree and judgment dated 31.01.2018 passed by the Sub Court,
Punalur in OS.No.50/2016, pending disposal of the above appeal.
This Application again coming on for orders upon perusing the
application and the affidavit filed in support thereof and this Court's
order dated 03.08.2021 and upon hearing the arguments of SRI.C.M.ANDREWS,
SRI.P.T.MOHANKUMAR, SRI.SHYAM PADMAN, SMT.BOBBY M.SEKHAR, KUM.LAYA MARY
JOSEPH, SMT.IRENE ABRAHAM, SRI.HARISH ABRAHAM, Advocates for the
petitioners and of SMT.S.K.DEVI, SRI.SANTHOSH P.ABRAHAM, Advocates for the
respondents, the court passed the following:
ORDER
Interim order stands extended by one month.
Sd/-
N.ANIL KUMAR
JUDGE
02-11-2021 /True Copy/ Assistant Registrar
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