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Girijan.K vs The Authorized Officer
2021 Latest Caselaw 21678 Ker

Citation : 2021 Latest Caselaw 21678 Ker
Judgement Date : 2 November, 2021

Kerala High Court
Girijan.K vs The Authorized Officer on 2 November, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
    TUESDAY, THE 2ND DAY OF NOVEMBER 2021 / 11TH KARTHIKA, 1943
                       WP(C) NO. 19996 OF 2021
PETITIONER:

          GIRIJAN.K.,
          AGED 48 YEARS
          S/O. GOVINDAN, KALADY HOUSE, VADAKKUMBHAGAM , NEAR
          MAHAMAYA TEMPLE, ASHTAMICHRA P.O. THRISSUR DISTRICT 680
          731.
          BY ADV N.SASI


RESPONDENTS:

    1     THE AUTHORIZED OFFICER,
          KODUNGALLUR TOWN CO-OPERATIVE   BANK NO. 102, P B NO. 13,
          KODUNGALLOOR (P.O.), THRISSUR   DISTRICT 680 664.
    2     THE BRANCH MANAGER,
          LOKAMALESWARAM BRANCH,
          KODUNGALLUR TOWN CO-OPERATIVE   BANK NO. 102, P B NO. 13,
          KODUNGALLOOR (P.O.), THRISSUR   DISTRICT 680 664.
OTHER PRESENT:

          ADV.V.M. KRISHNAKUMAR FOR R1,2


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 19996 OF 2021
                                     2




                  BECHU KURIAN THOMAS, J
                ................................................
              W.P.(C) NO.19996 OF 2021
              ...........................................
       Dated this the 2nd day of November, 2021



                             JUDGMENT

Petitioner seeks permission to withdraw this writ

petition with liberty to move before the Debts Recovery

Tribunal. Reserving the liberty of the petitioner to move in

accordance with the statute, this writ petition is dismissed

as withdrawn.

Sd/-

BECHU KURIAN THOMAS JUDGE AJM WP(C) NO. 19996 OF 2021

APPENDIX OF WP(C) 19996/2021

PETITIONER'S EXHIBITS :

Exhibit P1 A TRUE COPY OF THE JUDGMENT IN WPC NO.

18961 OF 2019 DATED 16/7/2019.

Exhibit P2 A TRUE COPY OF THE STATEMENT OF ACCOUNTS IN RESPECT OF A/C NO. 0011104201600002 FOR THE PERIOD 9/12/16 TO 30/06/2021.

Exhibit P3 A TRUE COPY OF CRL.M.P. NO. 491 OF 2020 ON THE FILES OF THE CHIEF JUDICIAL MAGISTRATE COURT, THRISSUR.

Exhibit P4 A TRUE COPY OF THE PROCEEDINGS IN CRL.M.P. NO. 491 OF 2020 ON THE FILES OF THE CHIEF JUDICIAL MAGISTRATE COURT, THRISSUR AS PUBLISHED IN E COURTS WEBSITE.

Exhibit P5 A TRUE COPY OF THE RELEVANT EXTRACT OF CIRCULAR NO. 32/2021 ISSUED BY THE REGISTRAR OF CO-OPERATIVE SOCIETIES ON 13/8/2021.

RESPONDENT'S EXHIBITS : NIL

AJM //TRUE COPY// PA TO JUDGE

 
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