Kerala High Court
M/S Sreevalsam Residency vs State Of Kerala on 2 November, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 2ND DAY OF NOVEMBER 2021 / 11TH KARTHIKA, 1943
WP(C) NO. 18926 OF 2020
PETITIONER:
M/S SREEVALSAM RESIDENCY
M.C. ROAD, MATTOOR, KALADY, ERNAKULAM DISTRICT 683 574,
REPRESENTED BY TS MANAGING PARTNER SRI. ARUN RAJ, AGED
32 YEARS, S/O.M.K. RAJENDRAN PILLAI.
BY ADVS.
M.G.KARTHIKEYAN
SRI.NIREESH MATHEW
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, TAXES (A) DEPARTMENT .GOVT.
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 THE EXECISE COMMISSIONER,
COMMISSIONERATE OF EXCISE, THIRUVANANTHAPURAM 695 033.
3 THE DEPUTY COMMISSIONER OF EXCISE,
ERNAKULAM, PIN-682 018.
4 THE HOTEL AND RESTAURANTS APPROVAL AND
CLASSIFICATION COMMITTEE (HRACC),
MINISTRY OF TOURISM, CI-HUTMENTS, DALHOUSIE ROAD, NEW
DELHI 110 011, REPRESENTED BY ITS MEMBER SECRETARY.
5 THE HOTEL AND ESTAURANTS APPROVAL AND
CLASSIFICATION COMMITEE (HRACC) (SOUTH) REPRESENTED BY
ITS REGIONAL DIRECTOR AND CONVENER, SOUTHERN REGIONAL
OFFICE, 154, ANNA SALA, CHENNAI 600 002.
BY SR.GOVT.PLEADER:SMT.MABLE.C.KURIAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.11.2021, ALONG WITH WP(C).19149/2020, 20208/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18926 OF 2020 & CONNECTED CASES
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 2ND DAY OF NOVEMBER 2021 / 11TH KARTHIKA, 1943
WP(C) NO. 19149 OF 2020
PETITIONER:
ARUN RAJ,
AGED 32 YEARS
S/O M.K. RAJENDRAN PILLAI, PROPRIETOR, SREEVALSAM
RESIDENCY, M.C.ROAD, VEMBAYAM, THIRUVANANTHAPURAM
DISTRICT
BY ADVS.
M.G.KARTHIKEYAN
SRI.NIREESH MATHEW
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, TAXES (A) DEPARTMENT, GOVT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE EXCISE COMMISSIONER,
COMMISSIONERATE OF EXCISE, THIRUVANANTHAPURAM-695 033.
3 THE DEPUTY COMMISSIONER OF EXCISE,
THIRUVANANTHAPURAM-695 023.
4 THE HOTEL AND RESTAURANTS APPROVAL AND CLASSIFICATION
COMMITTEE (HRACC),
MINISTRY OF TOURISM, C1-HUTMENTS, DALHOUSIE ROAD, NEW
DELHI-110 011, REPRESENTED BY ITS MEMBER SECRETARY.
5 THE HOTEL AND RESTAURANTS APPROVAL AND CLASSIFICATION
COMMITTEE (HRACC) (SOUTH),
REPRESENTED BY ITS REGIONAL DIRECTOR AND CONVENER,
SOUTHERN REGIONAL OFFICE, 154, ANNA SALAI, CHENNAI-600
002.
WP(C) NO. 18926 OF 2020 & CONNECTED CASES
BY ADV SRI.R.PRASANTH KUMAR, CGC
BY SR.GOVT.PLEADER:SMT.MABLE.C.KURIAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.11.2021, ALONG WITH WP(C).18926/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18926 OF 2020 & CONNECTED CASES
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 2ND DAY OF NOVEMBER 2021 / 11TH KARTHIKA, 1943
WP(C) NO. 20208 OF 2020
PETITIONER:
M/S.PARK RESIDENCY
KOYILANDY, KOZHIKODE DISTRICT, REPRESENTED BY ITS
MANAGING PARTNER, SUNOJ KURIAN, AGED 38 YEARS, S/O.
P.J. KURIAN.
BY ADVS.
M.G.KARTHIKEYAN
SRI.NIREESH MATHEW
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, TAXES (A) DEPARTMENT, GOVT.
SECRTARIAT, THIRUVANANTHAPURAM-695 001.
2 THE EXCISE COMMISSIONER
COMMISSIONERATE OF EXCISE, THIRUVANANTHAPURAM-695 033.
3 THE DEPUTY COMMISSIONER OF EXCISE
KOZHIKODE-673 001.
4 THE HOTEL AND RESTAURANTS APPROVAL AND CLASSIFICATION
COMMITTEE (HRACC)
MINISTRY OF TOURISM, C1-HUTMENTS, DALHOUSIE ROAD, NEW
DELHI-110 011, REPRESENTED BY ITS MEMBER SECRETARY.
5 THE HOTEL AND RESTAURANTS APPROVAL AND CLASSIFICATION
COMMITTEE (HRACC) (SOUTH)
REPRESENTED BY ITS REGIONAL DIRECTOR AND CONVENER,
SOUTHERN REGIONAL OFFICE, 154, ANNA SALAI, CHENNAI- 600
002.
WP(C) NO. 18926 OF 2020 & CONNECTED CASES
BY SR.GOVT.PLEADER:SMT.MABLE.C.KURIAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.11.2021, ALONG WITH WP(C).18926/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18926 OF 2020 & CONNECTED CASES
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 2ND DAY OF NOVEMBER 2021 / 11TH KARTHIKA, 1943
WP(C) NO. 20096 OF 2020
PETITIONER:
M/S. PARK RESIDENCY
RAMANATTUKARA, KOZHIKODE DISTRICT, REPRESENTED BY ITS
MANAGING PARTNER, SUNOJ KURIAN, AGED 38 YEARS S/O.P.J.
KURIAN.
BY ADVS.
M.G.KARTHIKEYAN
SRI.NIREESH MATHEW
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, TAXES (A) DEPARTMENT, GOVT.
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 THE EXCISE COMMISSIONER,
COMMISSIONERATE OF EXCISE,
THIRUVANANTHAPURAM 695 0033.
3 THE DEPUTY COMMISSIONER OF EXCISE,
KOZHIKODE 673 001.
4 THE HOTEL AND RESTAURANTS APPROVAL AND
CLASSIFICATION COMMITTEE (HRACC), MINISTRY OF TOURISM,
CI-HUTMENTS, DALHOUSIE ROAD, NEW DELHI 110 011,
REPRESENTED BY ITS MEMBER SECRETARY.
5 THE HOTEL AND RESTUARNTS APPROVAL AND
CLASSIFICATION COMMITTEE(HRACC)
(SOUTH), REPRESENTED BY ITS REGIONAL DIRECTOR AND
CONVENER, SOUTHERN REGIONAL OFFICER, 154, ANNA SALAI,
CHENNAI 600 002.
WP(C) NO. 18926 OF 2020 & CONNECTED CASES
BY ADVS.
SRI.R.PRASANTH KUMAR, CGC
SRI.KRISHNADAS P.NAIR, CGCBY
SR.GOVT.PLEADER:SMT.MABLE.C.KURIAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.11.2021, ALONG WITH WP(C).18926/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18926 OF 2020 & CONNECTED CASES
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 2ND DAY OF NOVEMBER 2021 / 11TH KARTHIKA, 1943
WP(C) NO. 20344 OF 2020
PETITIONER:
M/S. BEACH HERITAGE INN (P) LTD.,
(BEACH HOTEL), BEACH ROAD, KOZHIKODE 673 032
REPRESENTED BY ITS MANAGING DIRECTOR, K.T JOSEPH, AGED
62 YEARS, S/O. K.M THOMAS (LATE)
BY ADVS.
M.G.KARTHIKEYAN
SRI.NIREESH MATHEW
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY SECRETARY, TAXES (A) DEPARTMENT, GOVT.
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 THE EXCISE COMMISSIONER,
COMMISSIONERATE OF EXCISE, THIRUVANANTHAPURAM 695 033
3 THE DEPUTY COMMISSIONER OF EXCISE,
KOZHIKODE 673 001
4 THE HOTEL AND RESTAURANTS APPROVAL AND
CLASSIFICATION COMMITTEE (HRACC)
MINISTRY OF TOURISM, C1-HUTMENTS, DALHOUSIE ROAD, NEW
DELHI 110 011, REPRESENTED BY ITS MEMBER SECRETARY
5 THE HOTEL AND RESTAURANTS APPROVAL AND CLASSIFICATION
COMMITTEE (HRACC) (SOUTH)
REPRESENTED BY ITS REGIONAL DIRECTOR AND CONVENER,
SOUTHERSN REGIONAL OFFICE, 154, ANNA SALAI, CHENNAI 600
WP(C) NO. 18926 OF 2020 & CONNECTED CASES
BY ADV SRI.B.PRAMOD
BY SR.GOVT.PLEADER:SMT.SHEEJA.C.S
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.11.2021, ALONG WITH WP(C).18926/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18926 OF 2020 & CONNECTED CASES
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 2ND DAY OF NOVEMBER 2021 / 11TH KARTHIKA, 1943
WP(C) NO. 20491 OF 2020
PETITIONER:
M/S.HOTEL NEW INDRAPRASTHA
KILIMANOOR, THIRUVANANTHAPURAM DISTRICT, REPRESENTED BY
ITS MANAGING PARTNER, K.P.KARTHIKEYAN, AGED 63 YEARS,
S/O.K.G.PURUSHOTHAMAN(LATE).
BY ADVS.
M.G.KARTHIKEYAN
SRI.NIREESH MATHEW
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, TAXES (A) DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE EXCISE COMMISSIONER,
COMMISSIONERATE OF EXCISE, THIRUVANANTHAPURAM-695 033.
3 THE DEPUTY COMMISSIONER OF EXCISE,
THIRUVANANTHAPURAM-695 023.
4 THE HOTEL AND RESTAURANTS APPROVAL AND CLASSIFICATION
COMMITEE (HRACC),
MINISTRY OF TOURISM, C1, HUTMENTS, DALHOUSIE ROAD, NEW
DELHI-110 011, REPRESENTED BY ITS MEMBER SECRETARY.
5 THE HOTEL AND RESTAURANTS APPROVAL AND CLASSIFICATION
COMMITTEE (HRACC) (SOUTH),
REPRESENTED BY ITS REGIONAL DIRECTOR AND CONVENER,
SOUTHERN REGIONAL OFFICE, 154, ANNA SALAI, CHENNAI-600
002.
WP(C) NO. 18926 OF 2020 & CONNECTED CASES
BY ADV SRI.B.RAMACHANDRAN, CGC
BY SR.GOVT.PLEADER:SMT.MABLE.C.KURIAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.11.2021, ALONG WITH WP(C).18926/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18926 OF 2020 & CONNECTED CASES
JUDGMENT
Submission recorded. Dismissed as withdrawn.
Sd/-
Sathish Ninan, Judge
rsr
