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Dr.M.C.Subhash Peter vs State Of Kerala
2021 Latest Caselaw 12534 Ker

Citation : 2021 Latest Caselaw 12534 Ker
Judgement Date : 24 May, 2021

Kerala High Court
Dr.M.C.Subhash Peter vs State Of Kerala on 24 May, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                  THE HONOURABLE MR. JUSTICE A.M.BADAR
         MONDAY, THE 24TH DAY OF MAY 2021 / 3RD JYAISHTA, 1943
                        WP(C) NO. 10150 OF 2021
PETITIONER/S:

     1     DR.M.C.SUBHASH PETER
           AGED 59 YEARS
           PROFESSOR, DEPARTMENT OF ZOOLOGY, UNIVERSITY OF KERALA,
           KARYAVATTOM, THIRUVANANTHAPURAM

     2     DR.P.MOHANACHANDRAN NAIR,
           AGED 999 YEARS
           PROFESSOR AND HEAD OF THE DEPARTMENT, DEPARTMENT OF
           DEMOGRAPHY, UNIVERSITY OF KERALA, KARYAVATTOM,
           THIRUVANANTHAPURAM

     3     DR.A.JAYAKUMARAN NAIR,
           AGED 999 YEARS
           ASSOCIATE PROFESSOR AND HEAD OF THE DEPARTMENT, DEPARTMENT
           OF BIOTECHNOLOGY, UNIVERSITY OF KERALA, KARYAVATTOM,
           THIRUVANANTHAPURAM

     4     DR.ABDULSALIM.A.,
           AGED 999 YEARS
           PROFESSOR, DEPARTMENT OF ECONOMICS, UNIVERSITY OF KERALA,
           KARYAVATTOM, THIRUVANANTHAPURAM

           BY ADVS.
           K.JAJU BABU (SR.)
           SRI.BRIJESH MOHAN
           SMT.RESMI G. NAIR



RESPONDENT/S:

     1     STATE OF KERALA
           REPRESENTED BY SECRETARY TO GOVERNMENT, HIGHER EDUCATION
           DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695
           001

     2     UNIVERSITY OF KERALA,
           PALAYAM, THIRUVANANTHAPURAM-695 033, REPRESENTED BY ITS
           REGISTRAR

           BY ADV SHRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 24.05.2021,
 THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                ORDER

Sd/-

A.M.BADAR JUDGE APPENDIX OF WP(C) 10150/2021

ANNEXURE/EXHIBITS

EXHIBIT P1 TRUE COPY OF THE ORDER NO.3677/ADMN.1/2014/RCC DATED 6.12.2014 ISSUED BY THE DIRECTOR, REGIONAL CANCER CENTRE

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 25.9.2020 SUBMITTED BY THE PETITIONERS BEFORE THE RESPONDENTS

EXHIBIT P3 TRUE COPY OF THE JUDGMENT DATED 24.11.2020 IN WP(C) NO.25837/2020 OF THIS HON'BLE COURT

EXHIBIT P4 TRUE COPY OF HEARING NOTICE NO.HEDN-C3/14/2021-

HEDN DATED 18.2.2021 ISSUED BY THE 1ST RESPONDENT TO THE 1ST PETITIONER

 
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