M/S Confident Project India Pvt. ... vs K. Sasikumar (Age And Father'S ...
2021 Latest Caselaw 9799 Ker

Con.Case(C).No.942 OF 2014(S)
                                    1

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

    TUESDAY, THE 23RD DAY OF MARCH 2021 / 2ND CHAITHRA, 1943

          Con.Case(C).No.942 OF 2014(S) IN WP(C). 3546/2014

AGAINST THE ORDER/JUDGMENT IN WPC 3546/2014 DATED 01-07-2014 OF
                     HIGH COURT OF KERALA


PETITIONER/S:

                M/S CONFIDENT PROJECT INDIA PVT. LTD.
                CONFIDENT HOUSE, 868/2, S.A ROAD VYTTILA, KOCHI 19,
                REPRESENTED BY THE MANAGING DIRECTOR, T.A JOSEPH
                AGED 51 YEARS, S/O LATE ALEXANDER THERUVIPARAMBIL
                33/2652D, THERUVIPARAMBIL HOUSE, VENNALA P.O,
                KOCHI, ERNAKULAM

                BY ADVS.
                SRI.S.SHANAVAS KHAN
                SMT.S.INDU

RESPONDENT/S:

      1         K. SASIKUMAR (AGE AND FATHER'S NAME NOT KNOWN TO
                THE PETITIONER)
                THE TAHSILDAR, TALUK OFFICE, THIRUVANANTHAPURAM
                695001

      2         HASSIM
                AGED 49 YEARS
                S/O SAIDU MUHAMMED, THE VILLAGE OFFICER,
                KADAKAMPALLY, THIRUVANANTHAPURAM 695001

                R1 BY GOVERNMENT PLEADER

OTHER PRESENT:

                SMT.VINITHA.B, GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.942 OF 2014(S)
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                           JUDGMENT

Dated this the 23rd day of March 2021

The learned counsel for the petitioner submits that the

judgment dated 01.07.2014 in WP(C) No.3546 of 2014 is complied

with. Accordingly the Contempt Case is closed.

Sd/-

                                           P.V.ASHA

rkc                                         JUDGE

Con.Case(C).No.942 OF 2014(S)

ANNEXURES

PETITIONER'S EXHIBITS

ANNEXURE A- TRUE COPY OF JUDGMENT DT.01.07.2014 IN WPC NO.3546/2014 OF THIS HONOURABLE COURT