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Tuesday vs Sivan
2021 Latest Caselaw 9749 Ker

Citation : 2021 Latest Caselaw 9749 Ker
Judgement Date : 23 March, 2021

Kerala High Court
Tuesday vs Sivan on 23 March, 2021
OP (FC) 69/2020                            1/2



                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        Present:

                     THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                           &

                    THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

                  Tuesday,the 23rd day of March 2021/2nd Chaithra, 1943
            For information purpose only
                                 OP (FC) No.69/2020(R)
PETITIONER/JUDGMENT DEBTOR/RESPONDENT
      SIVAN, AGED 48, S/O KANNA,
      RESIDING AT KUNNUMPALLAYIL HOUSE,
      PERUMKUNNAM DESOM, KUZHALMANNAM,
      ALATHUR TALUK, PALAKKAD DISTRICT-678 702.

RESPONDENTS/DECREE HOLDERS/PETITIONERS
1.    USHAKUMARI, AGED 44, D/O.RAMAN,
      KUTHIRAMPARAMBIL, PATTOLA AMSOM DESOM,
      KANNANUR, ALATHUR TALUK, PALAKKAD DISTRICT-678 687.
2.    SARATH, AGED 21, S/O USHAKUMARI, KUTHIRAMPARAMBIL,
      PATTOLA AMSOM DESOM, KANNANUR, ALATHUR TALUK,
      PALAKKAD DISTRICT-678 687.
3.    SISIRA, AGED 17, D/O USHAKUMARI, KUTHIRAMPARAMBIL,
      PATTOLA AMSOM DESOM, KANNANUR, ALATHUR TALUK,
      PALAKKAD DISTRICT-678 687.
      (MINOR)REPRESENTED BY MOTHER USHAKUMARI.

         OP (Family Court) praying inter alia that in the circumstances stated
in the affidavit filed along with the OP (FC) the High Court be pleased to
order stay of Ext-P4 order and all further proceedings in E.P.No.49 of 2017
in O.P.No.250 of 2015 on the file of the Family Court, Palakkad pending
disposal of the above Original Petition(Civil).
          This petition again coming on for orders upon perusing the petition

and the affidavit filed in support of OP (FC) and this Court's order

dated 16/03/2021 and upon hearing the arguments of M/S P.B.KRISHNAN,

B.ANUSREE, MEERA P., MANU VYASAN PETER, P.B.SUBRAMANYAN & SABU GEORGE,

Advocates for the petitioner and of SRI.BABY MATHEW, Advocate for R1 to R3,

the court passed the following:
                                                                          P.T.O.
 OP (FC) 69/2020                         2/2



                                    O R D E R

Tag this matter along with Mat. A.917/2019, which is scheduled for mediation today.

Interim order is extended by three months. Post after vacation.

23-03-2021 For information purpose only Sd/-

A.MUHAMED MUSTAQUE,JUDGE

Sd/-

KAUSER EDAPPAGATH,JUDGE

/true copy/ Sd/-

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