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For Information Purpose Only vs T.K.Jalaludheen Musaliar
2021 Latest Caselaw 9574 Ker

Citation : 2021 Latest Caselaw 9574 Ker
Judgement Date : 22 March, 2021

Kerala High Court

For Information Purpose Only vs T.K.Jalaludheen Musaliar on 22 March, 2021

IA/1/2020 IN RFA 172/2020                      1/2



                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            Present:
                     THE HONOURABLE MRS. JUSTICE MARY JOSEPH

                       Monday,the 22nd day of March 2021/1st Chaithra, 1943
                                 IA.1/2020 IN RFA NO.172/2020

            For information purpose only
Against OS No.102/2014 of the ADDITIONAL SUB COURT,KOLLAM


PETITIONERS/APPELLANTS
1. T.K.JALALUDHEEN MUSALIAR,,AGED 80 YEARS,
     S/O LATE THANGAL KUNJU MUSALIAR, RESIDING AT MAISON
     ARMITAGE, KILIKOLLUR P.O.,KOLLAM PIN-691 004.
AND OTHERS

RESPONDENTS/RESPONDENTS
1. BEENA.S,AGED 45 YEARS,
     D/O LATE SHAMSUDHEEN, RESIDING AT BARDH, ULIYAKOVIL
     P.O.KOLLAM PIN-691 019 (PLAINTIFF)

AND OTHERS

  Application praying that in the circumstances stated in the aﬃdavit ﬁled therewith the
High Court be pleased to stay the operation and implementation of thr decree and
judgment dated 10.07.2020 in O.S.No.102 of 2014 of the Additional Sub Court,Kollam
till the disposal of this appeal.


  This application again coming on for orders upon perusing the application and the
aﬃdavit ﬁled in support thereof, and this court's order dated 13-11-2020 and upon
hearing the arguments of M/S S.SREEKUMAR (SR.), SHRI.HARIKRISHNAN S.,
A.JANI(KOLLAM), AJAY BEN JOSE, MANJUNATH MENON, P.MARTIN JOSE,
P.PRIJITH, THOMAS P.KURUVILLA, Advocates for the petitioner and of M/S
K.S.HARIHARAPUTHRAN, BHANU THILAK, Advocates for the respondent no.1, the
court passed the following.



                                                                               (P.T.O.)
 IA/1/2020 IN RFA 172/2020                 2/2




                                      ORDER

Interim order stands extended further for a period of three months. post after vacation on 27.05.2021

For information purpose only 22-03-2021 Sd/-

MARY JOSEPH,JUDGE

/true copy/ Sd/-

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