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G.K.Rajagopala Rao vs State Of Kerala
2021 Latest Caselaw 9562 Ker

Citation : 2021 Latest Caselaw 9562 Ker
Judgement Date : 22 March, 2021

Kerala High Court
G.K.Rajagopala Rao vs State Of Kerala on 22 March, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

           THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

     MONDAY, THE 22ND DAY OF MARCH 2021 / 1ST CHAITHRA, 1943

                       WP(C).No.633 OF 2021(D)


PETITIONER:

               G.K.RAJAGOPALA RAO,
               AGED 74 YEARS,
               S/O LATE KRISHNAMOORTHY RAO,
               GOPALAVILASOM BUNGLOW,
               PIDAVOOR VILLAGE,
               PATHANAPURAM,
               KOLLAM DISTRICT.

               BY ADV. SRI.B.MOHAN LAL

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
               REGISTRATION DEPARTMENT,
               SECRETARIAT,
               THIRUVANANTHAPURAM,
               PIN-695001.

      2        THE INSPECTOR GENERAL OF REGISTRATION,
               REGISTRATION DEPARTMENT, VANCHIYOOR P.O.,
               THIRUVANANTHAPURAM, PIN-695035.

      3        THE DISTRICT REGISTRAR,
               REGISTRATION DEPARTMENT,
               CUTCHERY P.O., KOLLAM-691013.

      4        THE SUB REGISTRAR,
               REGISTRATION DEPARTMENT, PATHANAPURAM,
               PATHANAPURAM P.O.,
               PUNALUR, KOLLAM-689695.

      *5       R BHANUMATHY
               W/O G K RAJAGOPALA RAO, VRINDAVAN,
               MANCHALLOOR MURI,
               PIDAVOOR VILLAGE, PATHANAPURAM P.O.,
               KOLLAM-689695.

               *ADDRESS CORRECTED AS.
 WP(C).No.633 OF 2021(D)         2




             R.BHANUMATHI, W/O.G.K.GOPALA RAO,
             MELEDATHU VEEDU, PIDAVOOR P.O., PATHANAPURAM,
             KOLLAM DISTRICT 689695.

             AS PER ORDER DATED 04.02.2021 IN MEMO DATED
             14.01.2021 FILED BY PETITIONER IN WP(C)
             NO.633/2021.


             R5 BY ADV.SRI.K.S.MANU (PUNUKKONNOOR)

             SMT. SHEEJA CS, SENIOR GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
22.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.633 OF 2021(D)                 3




                              JUDGMENT

When this petition was taken up, Sri. B. Mohan Lal, the learned

counsel appearing for the petitioner submitted that the instant writ

petition be dismissed as withdrawn.

This writ petition is dismissed as withdrawn.

Sd/-

RAJA VIJAYARAGHAVAN V

JUDGE

NS

 
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