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Against Judgement Dated ... vs By Adv.Sri.George Abraham & ...
2021 Latest Caselaw 9526 Ker

Citation : 2021 Latest Caselaw 9526 Ker
Judgement Date : 22 March, 2021

Kerala High Court
Against Judgement Dated ... vs By Adv.Sri.George Abraham & ... on 22 March, 2021
WA 511/2021                                  1/2

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           Present:
          THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                             &
                    THE HONOURABLE MR. JUSTICE GOPINATH P.

                  Monday,the 22nd    day of March 2021/1st   Chaithra, 1943

         For      information               purpose only
                                    WA No.511/2021
Against Judgement dated 02-02-2021 in WP(C) No.17796/2020 of this Court.
APPELLANT/PETITIONER
       DILEEP R,
       PRINCIPAL-IN-CHARGE, HSST (MATHEMATICS), NETAJI HIGHER
       SECONDARY SCHOOL, PRAMADOM, MALLASSERY P.O.,
       PATHANAMTHITTA.

       BY ADV.SRI.GEORGE ABRAHAM & JOSEPH GOPURAN

RESPONDENTS/RESPONDENTS
1.     STATE OF KERALA,
       REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL
       EDUCATION DEPARTMENT, SECRETARIAT, G.P.O.,
       THIRUVANANTHAPURAM-695001.
2.     DIRECTOR OF GENERAL EDUCATION,
       HIGHER SECONDARY WING, HOUSING BOARD BUILDING, SANTHI NAGAR,
       THIRUVANANTHAPURAM-695001.
3.     REGIONAL DEPUTY DIRECTOR,
       HIGHER SECONDARY EDUCATION, CHENGANNUR-689121.
4.     MANAGER,
       NETAJI HIGHER SECONDARY SCHOOL, PRAMADOM, MALLASSERY P.O.,
       PATHANAMTHITTA-689646.
5.     K.JAYAKUMAR,
       HEADMASTER, NETAJI HIGHER SECONDARY SCHOOL, PRAMADOM,
       MALLASSERY P.O., PATHANAMTHITTA-689646.

       Prayer for interim relief in the Writ Appeal stating that in the circumstances stated in
the appeal memorandum the High Court be pleased to stay the operation and implementation
of the judgment WP(C) No.17796/2020 dated 02.02.2021, until the disposal of this Writ
Appeal.
        This Writ Appeal coming on for admission on 22.03.2021 upon perusing the appeal
memorandum, the court on the same day passed the following:-
         A.K.JAYASANKARAN NAMBIAR & GOPINATH P., JJ.

                   -----------------------------------------------
                                W.A.No.511 of 2021
                  --------------------------------------------------
                    Dated this the 22nd day of March, 2021

                                     ORDER

For information purpose only Gopinath, J.

Admit. The learned Government Pleader is requested to get instructions

and file an affidavit regarding the question as to whether there is a post of

Principal in the Netaji Higher Secondary School, Pathanamthitta. In the

meanwhile, there will be an interim stay of operation of the impugned

judgment as also any proceedings issued by the Manager of the said School

appointing the 5th respondent as Principal.

Post immediately after filing of the affidavit.

sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

sd/-

GOPINATH P.

JUDGE

acd

/true copy/ Sd/- ASSISTANT REGISTRAR

 
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