Dinesh Kumar.P. vs Union Of India
2021 Latest Caselaw 9257 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

     FRIDAY, THE 19TH DAY OF MARCH 2021 / 28TH PHALGUNA, 1942

                       WP(C).No.6276 OF 2021(H)

PETITIONER:

               DINESH KUMAR.P., AGED 59 YEARS,
               SECURITY AGENCY (RETD.),
               REPRESENTED BY ITS PROPRIETOR,
               COL. DINESH KUMAR P., DGR EMPANELMENT NO.6215,
               35/1699, HIBA BUILDING, VAZHOTTUKONAM WARD,
               THOPPUMUKU, VATTIYURKAVU P.O,
               THIRUVANANTHAPURAM-695 013.

               RESIDING AT FLAT NO.6B, BLOCK A HEERA SWISS TOWN,
               SURYA GARDEN, KANJIRAMPARA P.O,
               THIRUVANANTHAPURAM-695 030.

               BY ADVS.
               SRI.GEORGE VARGHESE (PERUMPALLIKUTTIYIL)
               SRI.A.R.DILEEP
               SRI.P.J.JOE PAUL
               SRI.MANU SRINATH
               SRI.RAJAN G. GEORGE

RESPONDENTS:

      1        UNION OF INDIA,
               REPRESENTED BY SECRETARY TO THE MINISTRY OF DEFENCE,
               GOVERNMENT OF INDIA, SOUTH BLOCK,
               NEW DELHI-110 001.

      2        DIRECTOR GENERAL RESETTLEMENT,
               DIRECTORATE GENERAL RESETTLEMENT,
               DEPARTMENT OF EX-SERVICE WELFARE MINISTRY OF DEFENCE,
               GOVERNMENT OF INDIA, WEST BLOCK-IV,
               R.K.PURAM, NEW DELHI-110 066.

      3        JOINT DIRECTOR (IN CHARGE OF STATE OF KERALA),
               EMPLOYMENT DIRECTORATE,
               DIRECTORATE GENERAL RESETTLEMENT, WEST BLOCK-IV,
               R.K.PURAM, NEW DELHI-110 022.

               BY ADV. SRI.P.VIJAYAKUMAR, ASGI

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION            ON
19.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.6276 OF 2021(H)

                              2




                           JUDGMENT

As the petitioner has received

favourable orders from the respondents, the

writ petition is closed.

Sd/-

P.V.ASHA JUDGE ww WP(C).No.6276 OF 2021(H)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF OFFICE MEMORANDUM NO.

28(3)/2012 D(RES-1) DATED 09-07-2012.

EXHIBIT P2 A TRUE COPY OF REGISTRATION CERTIFICATE NO.

DGR(O)/1681828012019 DATED 1-2-2019 ISSUED TO THE PETITIONER BY 2ND RESPONDENT.

EXHIBIT P3 A TRUE COPY OF APPLICATION DATED 25-02-2019 CONTAINING THE ENDORSEMENT THEREON.

EXHIBIT P4 A TRUE COPY OF LICENSE WITH SL.NO.197/2019 DATED 20-12-2019 ISSUED IN FAVOUR OF THE PETITIONER.

EXHIBIT P5 A TRUE COPY OF EMPANELMENT CERTIFICATE ISSUED TO THE PETITIONER BY THE 2ND RESPONDENT ON 13-02-2020.

EXHIBIT P6 A TRUE COPY OF SPONSORSHIP ISSUED IN FAVOUR OF THE PETITIONER AND OTHERS IN LIC DIVISION, THIRUVANANTHAPURAM.

EXHIBIT P7 A TRUE COPY OF REPRESENTATION DATED 24-08-

2020 SUBMITTED BY THE PETITIONER TO THE DGR.

EXHIBIT P8 A TRUE COPY OF E-MAIL COMMUNICATION DATED 12-08-2020 FROM THE PETITIONER TO LIC WITH COPY TO THE 2ND RESPONDENT.

EXHIBIT P9 A TRUE COPY OF LETTER DATED 18-12-2020 ADDRESSED TO THE DIRETOR GENERAL OF RESETTLEMENT.

EXHIBIT P10 A TRUE COPY OF REPRESENTATION 01-10-2020 TO THE 2ND RESPONDENT.

EXHIBIT P11 A TRUE COPY OF THE REPRESENTATION SENT TO THE PERINCIPAL DIRECTOR ON 01-10-2020

EXHIBIT P12 A TRUE COPY OF REPRESENTATION DATED 23-12-

2020 SENT TO THE JOINT DIRECTOR. WP(C).No.6276 OF 2021(H)

EXHIBIT P13 A TRUE COPY OF THE REPRESENTATION DATED 29-

12-2020 SENT TO THE DGR.

EXHIBIT P14 A TRUE COPY OF THE ESTABLISHMENT STATUS IN RESPECT OF AN EMPANELLED SECURITY AGENCY BY NAME JOY JACOB NANTHIKATT SECURITY AGENCY WITH ESTABLISHMENT CODE KRTVM1294720000 AND THE PAYMENT DETAILS AVAILABLE FROM THE WEBSITE OF THE EPF ORGANISATION.

EXHIBIT P15 A TRUE COPY OF THE ESTABLISHMENT STATUS IN RESPECT OF AN EMPANELLED SECURITY AGENCY BY NAME CLETUS ALPE MARATTIL WITH ESTABLISHMENT CODE KRKCH1551217000 AND THE PAYMENT DETAILS AVAILABLE FROM THE WEBSITE OF THE EPF ORGANISATION.

EXHIBIT P16 A TRUE COPY OF THE ESTABLISHMENT STATUS IN RESPECT OF AN EMPANELLED SECURITY AGENCY BY NAME DILEEP WITH ESTABLISHMENT CODE KRTVM1483266000 AND THE PAYMENT DETAILS AVAILABLE FROM THE WEBSITE OF THE EPF ORGANISATION.

EXHIBIT P17 A TRUE COPY OF THE ESTABLISHEMENT STATUS IN RESPECT OF AN EMPANELLED SECURITY AGENCY BY NAME RAJU OT SECURITY AGENCY WITH ESTABLISHMENT CODE KRTVM1553439000 AND THE PAYMENT DETAILS AVAILABLE FROM THE WEBSITE OF THE EPF ORGANISATION.

EXHIBIT P18 A TRUE COPY OF THE STATUS UPDATE OF DGR EMPANELLED SECURITY AGENCIES FOR KERAL AS ON 19-06-2019.

EXHIBIT P19 A TRUE COPY OF THE STATUS UPDATES OF DGR EMPANELLED SECURITY AGENCY FOR KERALA AS ON 19-02-2021.

EXHIBIT P20 A TRUE COPY OF THE SARVOTTAM SURAKSHA ADHIKARI AWARD OF 2012 OF THE PETITIONER.