Sarath S. R. vs Reshmi S.Mohan
2021 Latest Caselaw 9060 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                              &

     THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

  THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA,
                           1942

                    OP (FC).No.258 OF 2020

 AGAINST THE ORDER/JUDGMENT IN OP 2150/2015 DATED 27-05-
             2020 OF FAMILY COURT,TRIVANDRUM


PETITIONER:

              SARATH S. R., AGED 36 YEARS, S/O. SASIKUMAR,
              RESIDING AT T. C. 42/2446, KOCHUMADATHIL
              HOUSE, MANJALIKKULAM ROAD, THAMPANOOR,
              THIRUVANANTHAPURAM DISTRICT, PIN - 695 001.

              BY ADVS.
              SRI.JOBI.A.THAMPI
              SMT.M.KABANI DINESH
              SMT.S.R.REMYA

RESPONDENTS:

     1        RESHMI S.MOHAN, AGED 35 YEARS, W/O. SARATH S.
              R., RESIDING AT KOLAMANGALAM HOUSE, NEAR
              PANCHAYATH OFFICE, KARAKULAM,
              THIRUVANANTHAPURAM, PIN - 695 564.

     2        ARJUN S. R., AGED 7 YEARS, MINOR, S/O. SARATH
              S. R., REPRESENTED BY HER MOTHER RESHMI S.
              MOHAN, KOLAMANGALAM HOUSE, NEAR PANCHAYATH
              OFFICE, KARAKULAM, THIRUVANANTHAPURAM, PIN -
              695 564.


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
18-03-2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP (FC).No.258 OF 2020

                             ..2..




                           JUDGMENT

Dated this the 18th day of March 2021

A.Muhamed Mustaque, J

The learned Counsel for the petitioner submits

that the petitioner does not want to pursue the

original petition. Taking note of the said submission, the original petition is dismissed as

not pressed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

DR. KAUSER EDAPPAGATH

JUDGE

PR OP (FC).No.258 OF 2020

..3..

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE OP(RCR) NO.1919/2015 ON THE FILE OF THE FAMILY COURT, THIRUVANANTHAPURAM FILED BY THE PETITIONER.

EXHIBIT P2 TRUE COPY OF THE OP(G AND W) NO.1921/2015 ON THE FILE OF THE FAMILY COURT, THIRUVANANTHAPURAM FILED BY THE PETITIONER.

EXHIBIT P3 TRUE COPY OF THE OP(HAM) NO.2150/2015 ON THE FILE OF THE FAMILY COURT, THIRUVANANTHAPURAM FILED BY THE RESPONDENTS.

EXHIBIT P4 TRUE COPY OF THE I.A.NO.1244/2016 IN O.P. NO.2150/2015 FILED BY THE RESPONDENTS.

EXHIBIT P5 TRUE COPY OF THE OBJECTION IN I.A.NO.1244/2016 IN O.P.NO.2150/2015 FILED BY THE PETITIONER.

EXHIBIT P6 TRUE COPY OF THE OPTION CUM ENROLLMENT FORM OF THE STAFF GROUP MEDI CLAIM POLICY DATED 17.03.2014 ISSUED BY THE NATIONAL INSURANCE CO. LTD.

EXHIBIT P7 TRUE COPY OF THE ORDER DATED 27.05.2020 IN I.A.NO.1244/2016 IN O.P.NO.2150/2015.