Kerala High Court
Sumayamma George vs State Of Kerala on 18 March, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.1033 OF 2020(D)
PETITIONER/S:
SUMAYAMMA GEORGE
AGED 61 YEARS
W/O. TOMICHEN P.A, KAITHAPARAMBIL, THOTTAKADU P.O,
KOTTAYAM-686 349, (RETIRED ASSOCIATE PROFESSOR OF
PHYSICS FROM ASSUMPTION COLLEGE, CHANGANACHERRY).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE SPECIAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
THIRUVANANTHAPURAM-695 001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
VAYASKARAKUNNU, KOTTAYAM-686 001
R1 BY GOVERNMENT PLEADER
OTHER PRESENT:
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).37075/2017(H) AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.37075 OF 2017
PETITIONER/S:
1 PROF. ABDUL HAMEED P.
ASSOCIATE PROFESSOR (RTD), M.E.S MAMPAD COLLEGE,MAMPAD,
MALAPPURAM, RESIDING AT PARIYARATH HOUSE,PULVETTA P.O.,
KARUVARAKUNDU VIA,
MALAPPURAM - 676 523.
2 PROF. MAJEED P.P
ASSOCIATED PROFESSOR(RTD), M.E.S MAMPAD COLLEGE,MAMPAD,
MALAPPURAM, RESIDING AT PUTHANPURAYIL HOUSE,PULLOOKKARA,
THALASSERY,
KANNUR - 670 672.
3 A.J.HAREENDRAN
AGED 57 YEARS, S/O. K.T.APPUNNI NAIR,ASSOCIATE PROF.
(RETIRED),PAYYANNUR COLLEGE, PAYYANNUR,RESIDING AT SREE
NILAYAM, NEW SAI MANDIR, PAYYANNUR P.O.,KANNUR, PIN - 670 307.
BY ADV. SRI.SIJI ANTONY
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARYTO GOVERNMENT,
FINANCE DEPARTMENT,GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM -
695 001.
2 THE SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM - 695 001.
3 THE DIRECTOR OF COLLEGIAGE EDUCATION
VIKASBHAVAN, THIRUVANANTHAPURAM,PIN - 695 001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
DIRECTORATE OF COLLEGIATE EDUCATION,KOZHIKODE - 675 001.
5 THE ACCOUNTANT GENERAL AE
KERALA, THIRUVANANTHAPURAM,PIN - 695 001.
6 CALICUT UNIVERSITY
REPRESENTED BY ITS REGISTRAR.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 18.03.2021,
ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.37448 OF 2017
PETITIONER/S:
1 PROF. HARRY CLEETUS
PRINCIPAL (RTD) ST. ALBERTS COLLEGE,
ERNAKULAM,RESIDING AT 37/246, THOZHUTHINGAL
LANE,ANJUMANA ROAD, MAMANGALAM PO, ERNAKULAM.682024
2 PROF. ALEXANDER MENDEZ
ASSOCIATE PROFESSOR (RTD), ST. ALBERTS
COLLEGE,ERNAKULAM, RESIDING AT VALIYAPARAMBIL
HOUSE,TACHANATT LANE, N.K.S ROAD,PACHALAM,
KOCHI.682012.
3 DR. GILROY ROZARIO
ASSOCIATE PROFESSOR (RTD) ST. ALBERTS
COLLEGE,ERNAKULAM, RESIDING AT KRA-44,
NAMBIAPARAMBU,KOMBARA, ERNAKULAM. PIN.682018
4 DR. LESLIE THOMAS
ASSOCIATE PROFESSOR (RTD), ST. ALBERTS
COLLEGE,ERNAKULAM, RESIDING AT PALM LANDS,
PUTHIYAVEETTIL HOUSE,MALIPURAM , ERNAKULAM.
PIN.682511
BY ADV. SRI.SIJI ANTONY
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY
TOGOVERNMENT, FINANCE DEPARTMENT, GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM.PIN.695001
2 THE SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN.695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM.PIN.695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
DIRECTORATE OF COLLEGIATE EDUCATION,ERNAKULAM,
PIN.6820O1
WP(C).No.1033 OF 2020(D) and conctd. Cases
4
5 THE ACCOUNTANT GENERAL A E
KERALA, THIRUVANANTHAPURAM. PIN.695001
6 MAHATMA GANDHI UNIVERSITY
PRIYADARSINI HILLS, PRIYADARSINI HILLS PO,KOTTAYAM
DISTRICT, REPRESENTED BY ITS REGISTRAR.
R1, R6 BY SRI.ASOK M. CHERIAN, SC, M.G. UNIVERSITY
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.6804 OF 2018
PETITIONER/S:
ANNIE ANTONY
AGED 56 YRS, W/O. AUGUSTINE, PAINADATH HOUSE,
NEERIKKODU,ALANGAD P.O, ERNAKULAM DISTRICT,
ASSISTANT PROFESSOR(RTD),PROVIDENCE WOMEN'S
COLLEGE, KOZHIKODE.
BY ADVS.
SRI.BENOY THOMAS
SRI.PAULSON THOMAS
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY, DEPARTMENT OF
FINANCE,GOVERNMENT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001.
2 PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT, GOVERNMENT OF KERALA,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001.
3 DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM, PIN - 695 001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
DIRECTORATE OF COLLEGIATE EDUCATION, KOZHIKODE.
5 THE ACCOUNTANT GENERAL A E
KERALA, THIRUVANANTHAPURAM, PIN - 695 001.
6 THE DIRECTOR OF HIGHER SECONDARY EDUCATION
HOUSING BOARD BUILDING, THIRUVANANTHAPURAM.
7 REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
KOZHIKODE - 673 001.
WP(C).No.1033 OF 2020(D) and conctd. Cases
6
8 CORPORATE MANAGER
APOSTOLIC CARMEL EDUCATIONAL AGENCY, A.C PROVINCIAL
HOUSE,MALAPPARAMBA, CALICUT, PIN - 673 009.
9 CALICUT UNIVERSITY
CALICUT, REPRESENTED BY REGISTRAR - 673 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.10302 OF 2018
PETITIONER/S:
1 DR.BALU KUZHIVELIL
ASSOCIATE PROFESSOR(RTD.)CHRIST
COLLEGE,IRINJALAKUDA,RESIDING AT KUZHIVELIL
HOUSE,DONBOSCO SCHOOL ROAD,IRINJALAKUDA,THRISSUR-
680121.
2 SMT.LILLY.T.I
ASSOCIATE PROFESSOR(RTD.),ST.JOSEPH'S
COLLEGE,IRINJALAKUDA,RESIDING AT MUTTIKKAL
HOUSE,SAKTHI NAGAR,IRINJALAKUDA,NORTH.P.O-680125.
3 DR.P.T.SEBASTIAN
ASSOCIATE PROFESSOR(RTD.),NEHRU ART & SCIENCE
COLLEGE,KANHANGAD,RESIDING AT PADAVIL
HOUSE,PALLIKKARA,NILESHWAR.P.O,KASARAGOD DT,PIN-
671314.
BY ADV. SRI.SIJI ANTONY
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM,PIN-695001.
2 THE SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM,PIN-695001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN,THIRUVANANTHAPURAM,PIN-695001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
DIRECTORATE OF COLLEGIATE EDUCATION,THRISSUR,PIN-
688001.;
WP(C).No.1033 OF 2020(D) and conctd. Cases
8
5 THE ACOUNTANT GENERALA E
KERALA,THIRUVANANTHAPURAM,PIN-695001.
6 CALICUT UNIVERSITY
REPRESENTED BY ITS REGISTRAR,THENHIPALAM,CALICUT
UNIVERSITY.P.O-673635.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.13210 OF 2018
PETITIONER/S:
DR. V.G.MADHURIMA
PANIKKAMPARAMBIL HOUSE, 'KARHIKA', P.O.NATTIKA,
THRISSUR DISTRICT, PIN-680566.
BY ADVS.
SRI.P.K.MANOMOHANAN
SRI.N.A.GANAPATI
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE PRINCIPAL SECRETARY
FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3 THE SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
4 THE DIRECTOR
DIRECTORATE OF COLLEGIATE EDUCATION,
THIRUVANANTHAPURAM-695001.
5 THE ACCOUNTANT GENERAL A E
OFFICE OF THE ACCOUNTANT GENERAL (A & E), KERALA,
SECRETARIAT, THIRUVANANTHAPURAM-695039.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.13925 OF 2018
PETITIONER/S:
DR.E.RADHAKUMARI
W/O. MADHUSOODANA KURUP, AGED 60 YEARS, RETIRED
ASSOCIATE PROFESSOR, SREESANKARA COLLEGE,KALADY,
RESIDING AT 'RAGENDU', MATTOOR,
KALADY P.O., PIN- 683 574.
BY ADV. SRI.M.M.MONAYE
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,DEPARTMENT
OF FINANCE, GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM, PIN-695 001.
2 SECRETARY TO GOVERNMENT
DEPARTMENT OF HIGHER EDUCATION,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM, PIN-695 001.
3 DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM, PIN-695 001.
4 THE ACCOUNTANT GENERAL A E KERALA,
THIRUVANANTHAPURAM, PIN-695 039.
5 PRINCIPAL,
SREE SANKARA COLLEGE, KALADY,
PIN- 683 574.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.29294 OF 2018(J)
PETITIONER/S:
1 MURALI K.,
AGED 57 YEARS
ASSOCIATE PROFESSOR (RTD)
T.K.M.M COLLEGE NANGHARKULANGARA
RESIDING AT VARIKOLIL, CHERAVALLY,
KAYAMKULAM PO., ALAPPUZHA
SOMANATHAN PILLAI G
2. ASSOCIATE PROFESSOR (RTD)
MSM COLLEGE, KAYAMKULAM
RESIDING AT PATTERETH LAKSHI VIHAR
CHERAVALLY, KAYAMKULAM P.O
ALAPPUZHA
A.R SOMANATHAN
ASSOCIATE PROFESSOR (RTD)
MSM COLLEGE, KAYAMKULAM
3. RESIDING AT PRANAVAM MANGARAM
PANDALAM, PATHANAMTHITTA
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,DEPARTMENT OF FINANCE, GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM, PIN-695 001.
THE SPECIAL SECRETARY TO GOVERNMENT
2. DEPARTMENT OF HIGHER EDUCATION,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM, PIN-695 001.
DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM, PIN-695 001.
3.
THE DEPUTY DIRECTOR OF COLLEGIAGE EDUCATION
KOLLAM
PIN 691 001
4.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 18.03.2021,
ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.30370 OF 2018(U)
PETITIONER/S:
1 VARGHESE ABRAHAM
AGED 57 YEARS
S/O. P.V. ABRAHAM, PUTHENPARAMBIL, BNRA-30,
BENEDICT NAGAR, NALANCHIRA P.O.,
THIRUVANANTHAPURAM, RETIRED ASSOCIATE PROFESSOR IN
MATHEMATICS, MAR IVANIOS COLLEGE,
THIRUVANANTHAPURAM.
2 GEORGE PAUL,
AGED 57 YEARS
S/O.J.PAUL, BATHEL HOUSE NO.168, JAWAHAR NAGAR,
PATTATHANAM, KOLLAM (RETIRED ASSOCIATE PROFESSOR OF
CHEMISTRY, FATIMA MATHA COLLEGE, KOLLAM).
3 JOHNSON PIUS,
AGED 57 YEARS
S/O.PIUS LOURDES, AMMAN NAGAR 126A,
PATTATHANAM.P.O., KOLLAM
(RETIRED ASSOCIATE PROFESSOR OF ZOOLOGY, FATHIMA
MATHA COLLEGE, KOLLAM)
4 ALEXANDER V.GEORGE,
AGED 67 YEARS
S/O.REV.FR.GEORGE ZACHARIAH,
VADAKKETHAKKACKAL, THAZHAKARA.P.O., MAVELIKKARA,
ALAPPUZHA DISTRICT
(RETIRED AS PRINCIPAL FROM BASELIUS COLLEGE,
KOTTAYAM).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
WP(C).No.1033 OF 2020(D) and conctd. Cases
13
2 THE SPECIAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
THIRUVANANTHAPURAM-695001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
KOLLAM, PIN-691001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.30805 OF 2018(A)
PETITIONER/S:
1 RAJEEV.D
AGED 59 YEARS
S/O.K.V.DIVAKARA PANICKER, RAJEEVAM, DREAM NAGAR,
KANNIMELCHERRY, KAVANADU P.O., KOLLAM - 691 003.
(RETIRED AS ASSOCIATE PROFESSOR OF PHYSICAL
EDUCATION, S.N. COLLEGE, KOLLAM).
2 DR.JUBAIRA BEEVI,
DILDAR,KERALAPURAM,PERUMPUZHA P.O.KOLLAM RETIRED AS
PRINCIPAL,T.K.M.ARTS AND SCIENCE COLLEGE,KOLLAM
3 USHA.L.R,
MUKI VHLRA 102,THEVALLY P.O,KOLLAM(RETIRED AS
ASSOCIATE PROFESSOR OF ECONOMICS,FATIMA MATHA
NATIONAL COLLEGE,KOLLAM)
4 SOPHIAMMAL NATTAR P,
MARYTONES JNRA 47/A,PATTATHANAM P.O,KOLLAM (RETIRED
AS ASSOCIATE PROFESSOR OF BOTANY,FATIMA MATHA
NATIONAL COLLEGE,KOLLAM)
5 V.R.AJITHKUMAR,
AMBADI AKSHAYA NAGAR,KADAPAKADA, KOLLAM,(RETIRED AS
ASASOCIATE PROFESSOR OF MALAYALAM, ST.STEPHENS
COLLEGE,PATHANAPURAM)
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
WP(C).No.1033 OF 2020(D) and conctd. Cases
15
2 THE SPECIAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION
DEPARTMENT,SECRETARIAT,THIRUVANANTHAPURAM-695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
THIRUVANANTHAPURAM-695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
KOLLAM PIN 691001
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.33401 OF 2018(A)
PETITIONER/S:
DR.MATHEW K.S.
AGED 58 YEARS
S/O. K.M. SAMUEL, SEMS, T.C.15/2808, LIC LANE - G,
PATTOM, THIRUVANANTHAPURAM - 695 004 (RETIRED
ASSOCIATE PROFESSOR OF PHYSICS FROM MAR IVANIOS
COLLEGE, THIRUVANANTHAPURAM)
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001
2 THE SPECIAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION
THIRUVANANTHAPURAM-695001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOLLAM, PIN-691001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.33502 OF 2018(K)
PETITIONER/S:
DR.REGIMOL C. CHERIAN,
ALANCHERIL NORTH OF BISHOPS PALACE, CHANGANACHERRY,
KOTTAYAM 686101.
BY ADVS.
SRI.BABY ISSAC ILLICKAL
SRI.ISAAC KURUVILLA ILLIKAL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM- 695001.
2 PRINCIPAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
3 DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM-695 001.
4 ACCOUNTANT GENERAL,
OFFICE OF THE ACCOUNTANT GENERAL(A AND E),
THIRUVANANTHAPURAM-695 039.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.34150 OF 2018(P)
PETITIONER/S:
USMAN VENGASSERI
ASSOCIATE PROFESSOR (RTD)
M.E.S.KALLAI COLLEGE
MANNARKKAD NOW RESIDING AT VENGASSEREES
KODATHIPPADI PO
MANNARKKAD , PALAKKAD-678582.
BY ADVS.
SRI.SIJI ANTONY
SRI.P.M.JOSEPH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT FINANCE DEPARTMENT GOVERNMENT
SECRETARIAT,
THIRUVANANTHAPURAM,
PIN-695001.
2 THE SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM, PIN - 695 001.
4 THE ACCOUNTANT GENERAL (A AND E)
KERALA, THIRUVANANTHAPURAM, PIN - 695 001.
5 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
DIRECTORATE OF COLLEGIATE EDUCATION, THRISSUR, PIN
- 680 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.34244 OF 2018(E)
PETITIONER/S:
1 MOHANARAJ P.K.,
AGED 56 YEARS
PRINCIPAL(RETIRED),
S.A.S.S.N.D.P. YOGAM COLLEGE,
KONNI PATHANAMTHITTA,
RESIDING AT SREELAKAM,
VALIYA PARAMBIL,
VELLIYARA P.O,
PATHANAMTHITTA DISTRICT,
PIN-689612.
2 CELINE JOSEPH,
ASSOCIATE PROFESSOR (RETD.), BISHOP KURIALACHERRY
COLLEGE FOR WOMEN, AMALAGIRI (P.O.), KOTTAYAM
DISTRICT-686561, RESIDING AT THENNATTIL HOUSE,
NAZARETH HILLP.O., KURAVILANGAD, KOTTAYAM DISTRICT-
686633.
BY ADVS.
SRI.SIJI ANTONY
SRI.P.S.SAJEEV (CHIRAYIL)
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,
FINANCE DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001.
2 THE SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, GOVERMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
WP(C).No.1033 OF 2020(D) and conctd. Cases
20
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKASBHAVAN, THIRUVANANTHAPURAM-695001.
4 THE ACCOUNTANT GENERAL (A AND E) KERALA,
THIRUVANANTHAPURAM-695001.
5 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
DIRECTORATE OF COLLEGIATE EDUCATION, KOTTAYAM-
686601.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.39740 OF 2018(N)
PETITIONER/S:
RANSAMMA JOSEPH V,
ASSOCIATE PROFESSOR (RTD),BHARAT MATA
COLLEGE,THRIKKAKARA,NOW RESIDING AT CHITTUPARAMBIL
HOUSE,PONNURUNNY,VYTTILA,ERNAKULAM-682 019.
BY ADVS.
SRI.SIJI ANTONY
SRI.P.M.JOSEPH
P.S.SAJEEVAN
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM,PIN 695 001.
2 THE SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM,PIN 695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKASBHAVAN,THIRUVANANTHAPURAM,PIN 695 001.
4 THE ACCOUNTANT GENERAL (A AND E),
KERALA,THIRUVANANTHAPURAM,PIN 695 001.
5 THE DEPUTY DIRECTOR OF COLLEGE EDUCATION,
DIRECTORATE OF COLLEGIATE EDUCATION,ERNAKULAM.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.21514 OF 2019(L)
PETITIONER/S:
THRESSIAMMA MATHEW
AGED 61 YEARS
W/O ABRAHAM M.A
ASSOCIATE PROFESSOR (RETD), MAR IVANIOS COLLEGE
THIRUVANANTHAPURAM 695 015
RESIDING AT MYLADUMPARAYIL, MNRA B-94
PATHIRIPALLY, KUDAPPANAKKUNNU P.O.
THIRUVANANTHAPURAM DISTRICT 695 043
BY ADVS.
SRI.ABRAHAM VAKKANAL (SR.)
SMT.VINEETHA SUSAN THOMAS
SRI.CHRISTY THOMAS
RESPONDENT/S:
1 PRINCIPAL SECRETARY
FINANCE DEPARTMENT
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
PIN 695 001
THE PRINCIPAL SECRETARY
2. HIGHER EDUCATION DEPARTMENT,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM,PIN 695 001.
THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKASBHAVAN,THIRUVANANTHAPURAM,PIN 695 001.
3.
THE DEPUTY DIRECTOR OF COLLEGE EDUCATION,
DIRECTORATE OF COLLEGIATE EDUCATION,ERNAKULAM.
4. THE PRINCIPAL ACCOUNTANT GENERAL (A&E)
THIRUVANANTHAPURAM - 695 001
5.
STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM,PIN 695 001.
6.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 18.03.2021,
ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.24113 OF 2019(L)
PETITIONER/S:
SUSY PHILIP.N
ASSOCIATE PROFESSOR (RETIRED), BCM COLLEGE,
KOTTAYAM, NOW RESIDING AT KUNNACHERRYIL HOUSE, S.H.
MOUNT P.O., KOTTAYAM. 686 006.
BY ADV. SRI.K.M.KURIAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY, FINANCE
DEPARTMENT, GOVERNMENT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM.
2 THE SPECIAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM 695 001.
4 DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
KOTTAYAM 686 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.24121 OF 2019(M)
PETITIONER/S:
DR.SELINAMMA JOSEPH
ASSOCIATE PROFESSOR (RETIRED), BCM COLLEGE,
KOTTAYAM, NOW RESIDING AT KAVANAL HOUSE,
KOCHUPARMBIL JOE BHAVAN, HALU KURIAN ROAD,
MUTTAMBALAM.P.O., KANJIKUZHY, KOTTAYAM,
PIN - 686 004
BY ADV. SRI.K.M.KURIAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY, FINANCE
DEPARTMENT, GOVERNMENT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001
2 THE SPECIAL SESCRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM - 695 001
4 DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOTTAYAM - PIN - 686 001
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.24755 OF 2019(T)
PETITIONER/S:
SHEELA CHERIAN K
ASSOCIATE PROFESSOR (RETIRED), BCM COLLEGE,
KOTTAYAM, NOW RESIDING AT EDAMPURATHU HOUSE,
KARIMKUNNAM P.O., THODUPUZHA.
BY ADV. SRI.K.M.KURIAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY, FINANCE
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE SPECIAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM - 695 001.
4 DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOTTAYAM - PIN 686 001.
OTHER PRESENT:
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.24987 OF 2019(W)
PETITIONER/S:
PHILIPSON.C.PHILIP
AGED 57 YEARS
S/O. K. P. PHILIP, CHILAMPATH HOUSE, THELLAKOM P.
O., KOTTAYAM, (RETIRED ASSOCIATE PROFESSOR OF
PHYSICS ST. STEPHENS COLLEGE, UZHAVOOR)
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE SPECIAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM - 695 001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
VAYASCKARA KUNNU, KOTTAYAM - 686 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
27
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.26033 OF 2019(D)
PETITIONER/S:
JOSEPH.M.P
S/O.PAULOSE, MADAPPALLI KUNNIL HOUSE,
MANATHANA.P.O., KANNUR-670674.
BY ADVS.
SRI.T.T.MUHAMOOD
SRI.A.RENJIT
SRI.V.E.ABDUL GAFOOR
SRI.A.MOHAMMED SAVAD
SRI.C.Y.VINOD KUMAR
SRI.JAYENDRAN KOCHOTH
RESPONDENT/S:
1 THE STATE OF KERALA,
REP. BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
FINANCE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
3 THE DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION, POOJAPPURA,
THIRUVANANTHAPURAM-695001.
4 THE DEPUTY DIRECTOR OF EDUCATION,
OFFICE OF THE DDE, KANNUR-670703.
5 THE ASSISTANT EDUCATIONAL OFFICER,
OFFICE OF THE AEO, IRITTI, KANNUR-670703.
6 THE ACCOUNTANT GENERAL (A AND E),
KERALA, THIRUVANANTHAPURAM-695039.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
28
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.31509 OF 2019(K)
PETITIONER/S:
DR. S.V. PREDEEP,
AGED 56 YEARS
ASSOCIATE PROFESSOR (RTD), S.V.R.S.S.S.COLLEGE,
VAZHOOR, NOW RESIDING AT CHENGERATH KRISHNASREE,
KUMARANALLOOR P.O, KOTTAYAM PIN- 686 016.
BY ADVS.
SRI.SIJI ANTONY
SRI.P.M.JOSEPH
SRI.P.S.SAJEEV
SHRI.MANOJ GEORGE
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT , FINANCE DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN- 695 001.
2 THE SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN- 695 001
3 THE DIRECTOR OF COLLEGIATE EDUCAITON
VIKAS BHAVAN, THIRUVANANTHAPURAM, PIN- 695 001
4 THE ACCOUNTANT GENERAL(A AND E) , KERALA
THIRUVANANTHAPURAM, PIN- 695 001
5 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION.
DIRECTORATE OF COLLEGIATE EDUCATION , KOTTAYAM ,
PIN- 686 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.31949 OF 2019(P)
PETITIONER/S:
DR. ROSAMMA MATHEW
AGED 56 YEARS
W/O.T.V.SONY, THUNDIYIL HOUSE, AMALAGIRI P.O.,
KOTTAYAM, (RETIRED ASSOCIATE PROFESSOR IN HISTORY,
K.E.COLLEGE, MANNANAM).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE SPECIAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM-695001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
VAYASCKARA KUNNU, KOTTAYAM-686001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
30
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.32979 OF 2019(V)
PETITIONER/S:
PROF K.C.ZACHARIAH
KOYICKALETHU PUTHEN VEEDU, KUMBAZHA.P.O, KUMBAZHA,
PATHANAMTHITTA-689653
BY ADVS.
SRI.BABY ISSAC ILLICKAL
SRI.ISAAC KURUVILLA ILLIKAL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001
2 PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001
3 DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM-695001
4 DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOTTAYAM
5 ACCOUNTANT GENERAL
OFFICE OF THE ACCOUNTANT GENERAL (A AND E)
THIRUVANANTHAPURAM-695039
6 MANAGER
ST.THOMAS COLLEGE, KOZHENCHERY
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
31
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.960 OF 2020(T)
PETITIONER/S:
A. JOSE,
ASSOCIATE PROFESSOR (RTD), KURIAKOSE ELIAS COLLEGE,
MANNANAM, RESIDING AT AREEKATTIL,
ATHIRAMPUZHA-686 562,KOTTAYAM DISTRICT
BY ADVS.
SRI.SIJI ANTONY
SRI.P.M.JOSEPH
SRI.P.S.SAJEEV (CHIRAYIL)
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM,PIN-695 001
2 THE SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM,PIN-695 001
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM,PIN-695 001
4 THE ACCOUNT GENERAL ( AND E ) ,
KERALA, THIRUVANANTHAPURAM,PIN-695 001
5 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
DIRECTORATE OF COLLEGIATE EDUCATION, KOTTAYAM,PIN-
686 001
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
32
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.1235 OF 2020(D)
PETITIONER/S:
DR.MARYKUTTY
AGED 60 YEARS
W/O.D.E.J.MATHEW, ETTOLIL, VAZHAPPALLY,
CHANGANACHERRY, (RETIRED ASSOCIATE PROFESSOR OF
CHEMISTRY FROM ASSUMPTION COLLEGE, CHANGANACHERRY).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE SPECIAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
THIRUVANANTHAPURAM-695 001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
VAYASKARAKUNNU, KOTTAYAM-686 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
33
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.15193 OF 2020(Y)
PETITIONER/S:
DR.K.SHAIK MOHAMMED
AGED 56 YEARS
S/O. MOHAMMED SHA, ERAMBRACHALIL HOUSE, KEZHISSERI,
KUZHIMANNA P O, MALAPPURAM 673641, (RETIRED
ASSOCIATE PROFESSOR IN ARABIC FROM M.U.A. COLLEGE,
PULICKAL)
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695001.
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM- 695001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOZHIKODE - 673001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
34
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.15404 OF 2020(A)
PETITIONER/S:
ISHACK POTHUMKADAN
AGED 56 YEARS
S/O. UNEEN.P. POTHUMKADAN HOUSE, PULLENGODE,
MALAPPURAM 676 525, (RETIRED ASSOCIATE PROFESSOR IN
ARABIC FROM M.U.A. COLLEGE PULIKAL).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
2 THE PRINCIPAL SECRETARY TO GOVERNMENT.
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM 695 001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
KOZHIKODE 673 001.
5 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
35
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.16485 OF 2020(I)
PETITIONER/S:
DR.SABINA C.A
AGED 60 YEARS
D/O. ABRAHAM, RETIRED ASSOCIATE PROF. OF BOTANY,
BCM COLLEGE, KOTTAYAM, RESIDING AT 6C, SKYLINE
RIVER VALLEY, COLLECTORATE P. O.,
KOTTAYAM - 682 002.
BY ADV. SRI.K.M.KURIAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY, FINANCE
DEPARTMENT, GOVERNMENT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM - 695 001.
4 DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE
EDUCATION, KOTTAYAM, PIN - 686 001.
OTHER PRESENT:
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
36
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.23294 OF 2020(J)
PETITIONER/S:
AYISHA M.T.
AGED 57 YEARS
W/O. ABDUL KHAYOOM K.V., NARIKKUTH HOUSE, P.O.
PULIKKAL, MALAPPURAM DISTRICT, (RETIRED ASSOCIATE
PROFESSOR IN ARABIC FROM DARUL ULOOM ARABIC
COLLEGE, VAZHAKKAD).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE PRINCIPAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM-695 001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOZHIKODE-673 001.
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
37
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.23416 OF 2020(B)
PETITIONER/S:
HAMZA A.M.P
AGED 57 YEARS
S/O. ZUBAIR V.K. (LATE), RHYTHM, NEAR ANDI COMPANY,
THIRUVANGOOR P.O. KOZHIKODE DISTRICT 673 304,
RETIRED ASSOCIATE PROFESSOR OF PHYSICS FROM MES
KEVEEYEM COLLEGE, VALANCHERRY.
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
2 THE PRINCIPAL SECRETARTY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM 695 001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE,
EDUCATION, KOZHIKODE 673 001.
5 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
38
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.23783 OF 2020(W)
PETITIONER/S:
FYSALA KUTTIPURATH CHALIL,
AGED 57 YEARS
D/O.ALAVI MAULAVI KUTTIPURATH CHALIL, AFRAH MANZIL,
PULICKAL P.O., ALUNGAL, MALAPPURAM DISTRICT,
(RETIRED ASSOCIATE PROFESSOR IN ARABIC FROM ANVARUL
ISLAM WOMEN'S ARABIC COLLEGE, MONGAM, MALAPPURAM).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE PRINCIPAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM-695 001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
KOZHIKODE-673 001.
5 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
39
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.23808 OF 2020(A)
PETITIONER/S:
K.P.JAMALUDEEN
AGED 58 YEARS
S/O. (LATE) K.P. KUNHI MOHAMMED, PUSHPAVANAM,
COLLEGE STREET, MELE PATTAMBI P.O.,
PALAKKAD-679 306. (RETIRED ASSOCIATE PROFESSOR IN
ENGLISH FROM PSMO COLLEGE, THIRURANGADI).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM-695 001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOZHIKODE-673 001.
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
40
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.26553 OF 2020(T)
PETITIONER/S:
1 SHINY K. JACOB
AGED 56 YEARS
W/O. K.V. SALIM, KATTACHIRAKUNNEL HOUSE, U.C.COLLEGE P.O.,
ALUVA-683102, (RETIRED ASSOCIATE PROFESSOR IN STATISTICS, U.C.
COLLEGE, ALUVA)
2 TESSY CHACKO,
AGED 56 YEARS
D/O. CHACKO P.T., ERA-133, PAREL HOUSE, ELAMKULAM LANE,
SREEKARYAM P.O., THIRUVANANTHAPURAM. (RETIRED ASSOCIATE
PROFESSOR IN PHYSICS, ST.XAVIERS COLLEGE, THUMBA).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,
FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE PRINCIPAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-
695001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM-695001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
HOSPITAL ROAD, NEAR COLLEGE GROUND, KOCHI-682011.
5 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
CROSS JUNCTION, KADAPPAKADA, KOLLAM-691001.
6 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 18.03.2021,
ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
41
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.27081 OF 2020(I)
PETITIONER/S:
DR. RAJAN IDICULA,
AGED 60 YEARS
S/O. Y.IDIKULA, MELUTTU, KIZHAKKATHERUVU P.O.,
KOTTARAKKARA, KOLLAM-691531. (RETIRED ASSOCIATE
PROFESSOR OF BOTANY FROM ST. STEPHEN'S COLLEGE,
PATHANAPURAM).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE PRINCIPAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM-695001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE,
CROSS JUNCTION, KADAPPAKADA, KOLLAM-691001.
5 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
42
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.27465 OF 2020(G)
PETITIONER/S:
RACHEL GEORGE
AGED 59 YEARS
W/O. AJITHKUMAR MANUEL, SANKEERTHANAM, TC 24/2069
PANAVILA JUNCTION, THYCADU, THIRUVANANTHAPURAM 695
014
(RETIRED ASSOCIATE PROFESSOR IN ENGLISH FROM ST.
XAVIERS COLLEGE, THUMBA, THIRUVANANTHAPURAM)
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHEIF SECRETARY TO
GOVERNNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM 695 001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM 695 001
3 THE DIRECTOR OF COLELGIATE EDUCATION,
GROSS JUNCTION, KADAPAKADA, KOLLAM 691 001
4 THE DEPUTY DIRECTOR OF COLLEGIATE
EDUCATION, GROSS JUNCTION
KADAPAKADA, KOLLAM 691 001
5. STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
43
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.27519 OF 2020(L)
PETITIONER/S:
AJITHKUMAR MANUEL
AGED 59 YEARS
S/O. MANUEL, SANKEERTHANAM, TC 24/2069, PANAVILA
JUNCTION, THYCADU, THIRUVANANTHAPURAM-695 014,
(RETIRED ASSOCIATE PROFESSOR IN ENGLISH), S.B.
COLLEGE, CHANGANASSERY).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT.
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM-695 001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
VYSKARAKUNNU, KOTTAYAM-686 001
5 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
44
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.6213 OF 2021(B)
PETITIONER/S:
DR.MARTHAKUTTY JOSEPH
AGED 59 YEARS
W/O.VINCENT AORATHA,AORETHA HOUSE,
AVOLI.P.O, MUVATTUPUZHA-688670,(RTD.ASSOCIATE
PROFESSOR IN CHEMISTRY FROM NIRMALA
COLLEGE,MUVATTUPUZHA).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,
FINANCE DEPARTMENT,SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE PRINCIPAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT,THIRUVANANTHAPURAM-695001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN,THIRUVANANTHAPURAM-695001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
ERNAKULAM,HOSPITAL ROAD,KOCHI-682011.
5 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
45
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.6657 OF 2021(F)
PETITIONER/S:
DR. AMSTRONG SEBASTIAN
AGED 56 YEARS
S/O. K.S. SEBASTIAN, 275, KIZHAKKEL, KHANNA NAGAR
P.O, KORATTY, CHALAKUDY-680 309 (WORKING AS
ASSOCIATE PROFESSOR IN ENGLISH, NIRMALA COLLEGE,
MUVATTUPUZHA)
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT.
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM-695 001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
ERNAKULAM, HOSPITAL ROAD, KOCHI-682 011
5 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
46
JUDGMENT
[WP(C).1033/2020, WP(C).37075/2017, WP(C).37448/2017,
WP(C).6804/2018, WP(C).10302/2018, WP(C).13210/2018,
WP(C).13925/2018, WP(C).29294/2018, WP(C).30370/2018,
WP(C).30805/2018, WP(C).33401/2018, WP(C).33502/2018,
WP(C).34150/2018, WP(C).34244/2018, WP(C).39740/2018,
WP(C).21514/2019, WP(C).24113/2019, WP(C).24121/2019,
WP(C).24755/2019, WP(C).24987/2019, WP(C).26033/2019,
WP(C).31509/2019, WP(C).31949/2019, WP(C).32979/2019,
WP(C).960/2020, WP(C).1235/2020, WP(C).15193/2020,
WP(C).15404/2020, WP(C).16485/2020, WP(C).23294/2020,
WP(C).23416/2020, WP(C).23783/2020, WP(C).23808/2020,
WP(C).26553/2020, WP(C).27081/2020, WP(C).27465/2020,
WP(C).27519/2020, WP(C).6213/2021, WP(C).6657/2021]
Dated this the 18th day of March 2021
This order of mine shall dispose of thirty nine writ
petitions, whereby common question of facts and law
involved. The grievance of the petitioners are that by virtue
of an amendment in Rule 14E of Part III, Kerala Service Rules
(KSR), introduction of contions though are not aggrieved,
"except" the expression 'Regular' in clause (b)(i) in Rule 14E.
2. All the petitioners had initially joined as Junior
lecturers after undergoing the regular selection process in
the aided colleges against leave vacancy and later became
permanent. The interpretation of condition No.(i) by the
respondent for the purpose of determination of the pension is
WP(C).No.1033 OF 2020(D) and conctd. Cases
the core issue, which has given a cause for them to approach
this Court. The expression 'regular' if read with the
explanatory note and previous orders of the Government
passed from time to time, there would not have any
impediment in claiming the benefit of the services rendered
prior to their absorption on permanent basis. The cause of
action accrued only when legislators in their wisdom caused
an amendment in the Rule, aforementioned, vide notification
dated 28.8.2009, which has been made operative with
retrospective effect from 30th July, 1979. Even that
amendment would not have effected the petitioners except
that the respondents are interpreting by giving a different
tinge and colour in rejecting the case of pensionary benefits
for consideration of the past service ,being, not the regular
one. The aim and object of the notification was to give the
benefit but taken away the same by passing an order dated
9th of May 2016 and 5th of August 2016. The aforementioned
orders have given a tool to the Government in rejecting the
request of the petitioners.
3. The objection of the State viz-a-viz the
WP(C).No.1033 OF 2020(D) and conctd. Cases
interpretation of the Rule already being upheld by the
Division Bench of this Court would not come as an
impediment for adjudication of the present writ petition for
the simple reason that it was a case of the employees of the
unaided colleges and there was no challenge to the vires.
Though clause (a) of Rule 14E of Part III, KSR do not make
any hindrance for the purpose of giving the benefit of
pensionary benefits, realizing the ambiguity the Government
only on 10th August 2018 imposed similar conditions in clause
(b) without "retrospective effect". It is an attempt to
overcome the findings of the Division Bench, which is totally
illegal, as in the judgment of this Court reported as
Shameer Ali E vs Deputy director of Collegiate
Education and others (2018 (3) KLT 925), it was clarified
that for the purpose of aided schools, service put in
Government college, prior to enterering in Government
service will be effected without any statutory reservation. It
is settled law that the rules of the games cannot be changed
with retrospective effect though there is no bar of its
applicability, prospectively. Otherwise, it would amount to
WP(C).No.1033 OF 2020(D) and conctd. Cases
usurpation of power under Article 309 of the Constitution of
India. In other words, the benefits already acquired cannot
be taken with a drop of a hat. In support of the
aforementioned contentions learned counsel for the
petitioners has relied upon the decisions reported in [1986
(Supp) SCC 584] T.R Kapur and others v. State of
Haryana and Others), Ex. Major N.C Singhal Vs.
Director General [(1972) 4 SCC 765], Ex-Capt. K.C
Arora and Another v. State of Haryana and Others
[(1984) 3 SCC 281], Chairman, Railway Board and
Others v. C.R Rangadhamaiah and Others [(1997) 6 SCC
623], Radhakrishnan v. Sunjo [2000 KHC 106], Tara
Singh v. State of Rajasthan and Others [1975 KHC 768],
and Board of Revenue v. Parameswaran Nair [2000 KHC
46]. The pith and substance of the judgment pertain to
amendment caused with retrospective effect as well as non
counting of the military service, leads to a conclusion that
right accrued shall not be taken with retrospective effect, as
it would lead to a unconstitutional discrimination for the
reason that the persons already retired during the
WP(C).No.1033 OF 2020(D) and conctd. Cases
interregnum have given the benefit of past temporary service
in aided colleges, while disbursing of the pensionary benefits.
4. On the contrary, Special Government pleader (Finance)
submitted that the petitioners are estopped to lay challenge
to the notification and the vires as late as in 2019 onwards
and that too after the ratio culled out in the judgment
Shameer Ali(supra). In the penultimate paragraph some
relief has been given to employees working in aided school
for entitlement of pensionary benefits in counting the service
but that too, has been kept intact by causing an amendment
vide notification dated 10th August 2018 but very eloquently
and in fairness submitted that it was without any
retrospective effect. In other words, it would have a
prospective effect. All the petitioners have not rendered the
regular service as their appointment was against the leave
vacancy, which was not of permanent nature and thus rightly
so, have been denied the benefit of pensionary benefits in not
counting the service rendered by them. But do not dispute
the fact that the selection of few, against leave vacancy was
through a selection committee. The challenge in the
WP(C).No.1033 OF 2020(D) and conctd. Cases
aforementioned writ petition is to the orders dated 9 th of May
2016 and 5th of August 2016. By concluding his argument,
urged this Court for dismissal of the writ petition.
5. I have heard the learned counsel for the parties,
appraised the paper book and cited judgments including the
notification of 2018 supplied during the course of the
argument and of the view that there is force and merit in the
submission of the learned counsel representing the
petitioners. It would be expedient to extract challenged
rule and explanatory note preceded by the impugned
notification dated 28.8.2009 effective from 30.7.1979:-
NOTIFICATION
G. O.(P)No. 366/2009/Fin. Dated, Thiruvananthapuram,
28th August, 2009.
S. R. O No. 755/2009.In exercise of the powers
conferred by sub-section (1) of section 2 of the Kerala
Public Services Act, 1968 (19 of 1968), read with
section 3 thereof, the Government of Kerala, hereby
make the following rules further to amend the Kerala
Service Rules, namely: -
RULES
1. Short title and commencement.-- (1) These rules may
be Called the Kerala Service (3rd Amendment ) Rules,
2009.
(2) They shall be deemed to have come into force on
30th July, 1979
WP(C).No.1033 OF 2020(D) and conctd. Cases
2. Amendment of the Rules.- In the Kerala Service
Rules, Part III -
in rule 14 E, the existing rule shall be renumbered as
sub-rule (a) of rule 14 E and after sub-rule (a), as so
renumbered, the following sub-rules shall be inserted,
namely:
"(b) Aided private college service, both teaching and
non-teaching, of Government employees prior to their
entry in Government service shall qualify for pensionary
benefits, subject to the following conditions, namely:
(i) The actual period of regular full time service
rendered from the date of actual introduction of Direct
Payment System in the aided private college shall be
counted.
(ii) Service rendered prior to the introduction of Direct
Payment System in any aided private college shall be
counted only for the period of those incumbents who
have been paid salary under grant-in-aid scheme
introduced with effect from 1965.
(iii) In cases of resignation of the appointment in private
college service for the purpose of taking up
appointment in Government, break, if any, between the
private college service and the Government service
shall not exceed the joining time admissible under the
service rules, plus public holidays. Service prior to
resignation for other purposes shall not be counted.
(iv) The Government contribution if any, to their
Provident Fund Account in respect of their aided private
college service shall be refunded to Government.
(v) The Management's share of contribution if any in
Provident Fund Account in respect of aided private
college staff shall be credited to Government. In such
cases, a certificate in the following form shall be
recorded in the Service Book by the Head of Institution
in which the incumbent had worked duly countersigned
by the Head of the Department
"Certified that the Governments/Managements share of
contribution with interest thereon which should
WP(C).No.1033 OF 2020(D) and conctd. Cases
otherwise have gone to the employee has not been/shall
not be paid to him/ her but has been/shall be credited to
Government"
The certificate regarding the crediting of Managers
contribution is not necessary when contributions are to
be paid back to the Management under rules.
(vi) For counting the aided private college service, a
certificate in the following form shall be recorded in the
Service Book by the Head of the Institution in which the
incumbent had worked duly countersigned by the Head
of the Department.
"Service has been verified with reference to the initial
records such as attendance registers, acquittance rolls,
pay bills etc. and is qualifying for pension"
(c) Regular full time Government service of aided
private college staffs and aided private school staff prior
to their entry in aided private college service and aided
private school service shall be counted for pension for
such service.
Explanatory Note
(This does not form part of the notification but is
intended to achieve its general purport.)
As per Rule 14 E, of the Kerala Service Rules, Part III,
service put in by Government employees in aided
schools prior to their entry into Government Service
will be reckoned for pensionary benefits. Similar
provision has been extended to staff of aided college
service vide G O. (P) Ne 67079 Fin dated 30th July,
1979. In G O. P 319/85/Fin dated 5h June, 1985,
ordered that Government service of private college
staff/aided school staff prior to their entry in private
college service/aided school service shall count for
pension. To give statutory validity to the said orders
necessary amendments have to be made to the Kerala
Service Rules, Part III.
This notification is intended to achieve the above
object.
WP(C).No.1033 OF 2020(D) and conctd. Cases
6. The intention behind causing notification was for
the welfare of the employees to give statutory validity of the
orders dated 30th of July, 1979 and 5th of June 1985. The
relevant portion of the order dated 30th of July 1979 reads
thus:
Read: 1. G.O (MS) 191/77/G.Edn. Dated 5.12.1977
2.Letter No.PRI G1/6-26D/364 dated 3.1.1978
from the Accountant General Kerala, Trivandrum.
ORDER
In the G.O. read as first paper above Government have
ordered that private college service of Government college
teachers will be counted for retirement benefits subject to
the conditions specified therein.
2. The Accountant General in his letter 2 nd above has
requested clarification whether the benefit ordered in the
G.O. dated 5-12-1977 would be admissible to Government
employees other than Government college teachers
3. Government have examined the question in detail and
are pleased to order that fie Private college service, both
teaching and non-teaching, of
Government employees prior to their entry A Government
service will be allowed to be counted for pensionary benefits
subject to the conditions laid down in G.O. (MS)191/G. Edn
dated 5-12-1977.
7. On plain and simple reading of the aforementioned
order dated 30th of July 1979, it is evident that private college
service, both teaching and non-teaching of Government
employees prior to their entry in Government service will be
WP(C).No.1033 OF 2020(D) and conctd. Cases
allowed to be counted for pensionary benefits subject to the
conditions laid down in the order dated 5th of December 1977.
The order dated 5.12.1977 also envisaged that the private
college service of Govt. College teachers would be counted
for retirement benefits subject to the conditions 1 to 6, which
did not envisage the expression 'Regular'. The same reads
thus:
G.O. MS. No. 191/77/fin dated 5.12.1977 from the Higher
Education (F) Department.
Abstract: Establishment - Department of Collegiate
Education -counting of private college service of
Government college teacher for pensionary benefits - Orders
issued
Read : Letter No.T.4.14261/76 dated 29.4.1977 from the
Director of Collegiate Education.
ORDER
Government have already brought about parity in the matter
of emoluments between the Government college teachers
and private college teachers. Now the other conditions of
service of private college staff statute/ordinance and are
covered by the University issued under the University
amendments. Government have already issued the first
statute on pension dated 1976 under the University
amendments under which private college staff retiring at
the age of 55 will be entitled to receive pension pensionary
benefits including family pension and D.C.R.G. and bill the
conditions for grant of three benefits applicable to
Government servants and laid down in part III KSR (as
amended from time to time) shall mutatis mutandis apply to
private college staff.
Already private college service of Govt, college teachers are
being counted for posting as non cadre second grade
professors.
WP(C).No.1033 OF 2020(D) and conctd. Cases
The Director of Collegiate Edn. in his letter read above has
recommended that the private college service in
Government college teachers may be counted for pensionary
benefits.
i. The services in any of the institutions which are not yet
brought under direct payment scheme will not be
considered for any pensionary benefits
ii. The actual period of service in private colleges only will
count.
iii. In cases of resignation of the appointment in private
college service for the purpose of taking up Govt.
appointment break, if any between the private college
service and the Govt. service shall not exceed the joining
time admissible under the service rules plus public holidays.
Service prior to resignation for other reasons will not count.
iv. The Govt. contribution if any, to their provident fund
account in respect of their private college service shall be
refunded to Government.
v. The Management's share of contribution in P.F. account in
respect of private college staff shall be credited to Govt. in
such cases, a certificate in the following form shall be
recorded in the service book by the Head of Institution in
which the incumbent had worked duly counter signed by the
Director of Collegiate Edn.
vi. Certified that the government/managements share
contribution with interest thereon which should have
otherwise goes to the employees has not been/will not be
paid to him/her but has been/will be credited to Govt. The
certificate regarding the crediting of Managements
contribution is not necessary when contribution are to be
paid back to the Management under Rules.
vii. For counting the private colleges service certificate in
the following form shall be recorded in the service book by
the Head of the Institution in which the incumbent had
worked duly countersigned by the Director of Collegiate
Edn.
WP(C).No.1033 OF 2020(D) and conctd. Cases
viii Service has been verified with reference to the initial
records such as attendance registers, acquaintance, rolls,
pay bills etc. and is qualifying for pension.
8. The Division Bench cited on behalf of the
Government Pleader wherein the claim of the petitioners was
that the earlier spells served by them to be broken in nature
and non continuation should also be counted to be a eligible
service period while fixing their pensionary benefits,
consequent to their retirement from the respective colleges.
The aforementioned assertion was based on the various
orders. For the reason best known there was no challenge to
the vires of Section Rule 14E and was thus read in its entirety.
It was observed that the benefit would extended, in case all
the six conditions mentioned therein were sufficed. There
was no reference to Rule 20, proviso to Part III of KSR added
with effect from 24th of June 2008 pertaining to service paid
from a Local Fund and Trust Fund. The said proviso along
with Rules read thus:
20. Local Funds and Trust Funds.- Service paid from a
Local Fund does not qualify for pension except under
special orders of Government
"[Provided that the past service put in by Government
employees and Aided school/Aided College Teachers in
Panchayath/Municipal Common Service and Universities
WP(C).No.1033 OF 2020(D) and conctd. Cases
prior to their entry in State Government Service or
School/Aided College Service shall be reckoned as
qualifying service for Pension and Death cum-Retirement
Gratuity from Government.
* (Note.- The above proviso shall not be applicable for
appointments to or from Public Sector Undertakings,
Autonomous Bodies or similar bodies as they are
constituted under the Companies Act or by separate
legislation of the Central or State
Government. In the case of prior service in Universities,
only such service in any of the following Universities shall
be considered for this benefit:
(i) Kerala University
(ii) Calicut University
(iii)Mahatma Gandhi University
(iv) Sree Sankara University
(v) Kannur University
(vi) Cochin University of Science and Technology
(vii) Kerala Agricultural University.
The cases where payment towards pro-rata pension
liability have already been made by a former employer as
per the rules prior to the 19th day of November, 2009 shall
not be re-opened and in all other cases including cases
where payment have become due but not paid, such
payments shall not be made.
9. It is axiomatic that the past service put in by
Government employees and Aided School/Aided college
Teachers in Panchayath/Municipal Common Service and
Universities prior to their entry in State Government Service
WP(C).No.1033 OF 2020(D) and conctd. Cases
or Aided School/Aided College Service 'shall' be reckoned as
qualifying service for pension and Death cum retirement
gratuity from Government. There is no such amendment to
the aforementioned clause, whereas it was prior to the
amendment caused in 14E. Thus a stark contradiction which
has not in taken care of so far has lead to an anomalous
situation. It was imperative for the Government to maintain
consistency in the application of the rules
10. There is no dispute to the ratio decidendi culled out
in the judgment cited supra that the service conditions of the
employee cannot be taken away by a stroke of a notification
that too with retrospective effect. The intention/purpose to
be achieved in the notification is wholly opposite to the
explanatory note. In my view the findings of the Division
Bench would not be a bar for this court to examine the
veracity/validity of the impugned notification. There is no
denial to the fact that all the petitioners had rendered their
services for number of years against leave vacancies but that
period has not been counted for pensionary benefits.
Expression 'regular', in my view cannot be permitted to exist
WP(C).No.1033 OF 2020(D) and conctd. Cases
for taking away the benefits. There was no fault on the part
of the petitioners; by rendering the service against leave
vacancy and on absorption on permanent basis/entering into
the Government, rendering ineligible to claim pensionary
benefits on the retirement. Retirement benefit is not a bounty
it is a right which a person on retirement is entitled, being
the only hope, to sustain in life.
Accordingly, I allow these writ petitions by striking out
the expression 'regular' in clause (i) of clause (b) of Rule 14E,
Part III, KSR Rules and its applicability with effect from 30 th
of July 1979. It would be made applicable only with effect
from the date of the notification ie., 28 th of August 2009 as
has been done by causing amendment in respect of clause (a)
of Rule 14E by notification dated 10th of August 2018.
Sd/-
AMIT RAWAL
sab JUDGE
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 1033/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE G.O(P) NO. 366/2009/FIN.
DATED 28.8.2009.
EXHIBIT P2 TRUE COPY OF ORDER WAS ISSUED BY THE 1ST
RESPONDENT DATED 9.05.2016.
EXHIBIT P3 TRUE COPY OF THE ORDER ISSUED BY THE 1ST
RESPONDENT DATED 05.08.2016
EXHIBIT P4 TRUE COPY OF THE G.O(P) NO. 670/79/FIN
DATED 30.07.1979
EXHIBIT P5 TRUE COPY OF THE G.O(MS) NO.
191/77/G.EDN. DATED 5.12.1977.
EXHIBIT P6 TRUE COPY OF THE G.O(P) 2357/99/FIN.
DATED 25.11.1999.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 37075/2017
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF S.R.O 755/2009 ISSUED AND
PUBLISHED BY THE 1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF G.O(P) 66/2016/FIN ISSUED BY THE
1ST RESPONDENT DATED 09.5.2016.
EXHIBIT P3 TRUE COPY OF G.O(P) 113/2016 ISSUED BY THE 1ST
RESPODNENT DATED 05.8.2016.
EXHIBIT P4 TRUE COPY OF THE APPOINTMENT ORDER NO.
MES/AC/E-446/91 DATED 30.4.1991.
EXHIBIT P4(A) TRUE COPY OF THE ORDER NO. GA-II/1245/91 DATED
02.12.1991 ISSUED TO 1ST PETITIONER.
EXHIBIT P4(B) TRUE COPY OF THE PENSION PROPOSAL ALONG WITH
COMPUTER DATA SHEET SUBMITTED TO THE 4TH
RESPONDENT ISSUED TO 1ST PEITIONER.
EXHIBIT P4(C) TRUE COPY OF THE VERIFICATION REPORT WITH P.R
NO. 2101784876 ISSUED TO 1ST PETITIONER.
EXHIBIT P4(D) TRUE COPY OF THE PENSION PAYMENT ORDER WITH
P.P.O NO. 111785156 DATED 11.07.2017 ISSUED TO
1ST PETITIONER.
EXHIBIT P5 TRUE COPY OF THE APPOINTMENT ORDER OF 2ND
PETITIONER WITH NO.M.E.S/AC/E-795/87 DATED
12.10.1987 ISSUED BY THE M.E.S.
EXHIBIT P5(A) TRUE COPY OF THE ORDER OF 2ND PETITIONER NO.
G.A.I 12/935/87 DAETD 04.11.1988 ISSUED BY
CALICUT UNIVERSITY.
EXHIBIT P5(B) TRUE COPY OF THE ORDER OF 2ND PETITIONER NO.
AC.BII.279/89 DATED 14.3.1989 AND NO.
AC.BI/279/89 DATED 28.9.1989 ISSUED BY
REGISTRAR MAHATMA GANDHI UNIVERSITY.
EXHIBIT P5(C) TRUE COPY OF THE ORDER OF 2ND PETITIONER
NO.G.A.II/D1/2827/92 DATED 11.01.1993 ISSUED BY
CALICUT UNVIERSITY.
EXHIBIT P5(D) TRUE COPY OF THE ORDER OF 2ND PETITIONER
NO.G.A.II/D1/3929/94 DATED 19.11.1994 ALONG
WITH COPY OF RELEVANT PAGE 15 OF SERVICE BOOK
OF THE 2ND PETITIONER.
WP(C).No.1033 OF 2020(D) and conctd. Cases
EXHIBIT P5(E) TRUE COPY OF THE COMPUTER DATA SHEET OF PENSION
PROPOSAL OF 2ND PETITIONER SUBMITTED TO THE 4TH
RESPONDENT.
EXHIBIT P5(F) TRUE COPY OF THE VERIFICATION REPORT WITH
P.R.NO.2101786238.
EXHIBIT P5(G) A TRUE COPY OF THE PENSION PAYMENT ORDER WITH
P.P.O NO. 111788433 DATED 10.8.2017.
EXHIBIT P6 TRUE COPY OF THE JUDGMENT DATED 06.4.2002 IN
WPC NO. 25468 OF 2003.
EXHIBIT P6(A) TRUE COPY OF THE VERIFICATION REPORT WITH
P.R.NO.210166092 DATED 01.7.2016.
EXHIBIT P6(B) TRUE COPY OF THE INTIMATION SLIP OF PENSION
PAYMENT ORDER DATED 0.7.2016.
EXHIBIT P6(C) TRUE COPY OF PENSION SANCTION ORDER WITH
ENDT.NO.M3/13458/2016/COLLEN. EDN. DATED
27.8.2016 ISSUED BY 3RD RESPONDENT.
EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 14.8.2017
PASSED BY THIS HON'BLE COURT IN WPC NO.
30167/2016 IN SABU MATHEW VS. STATE OF EKRALA
AND OTHERS REPORTED IN 2017 KHC (5) PAGE 120.
EXHIBIT P8 TRUE COPY OF JUDGMENT DATED 16.9.2017 IN WPC
29356/2016 (SHAMEER ALI.E VS. DEPUTY DIRECTOR
COLLEGIATE EDUCATION AND OTHERS).
EXHIBIT P9 TRUE COPY OF G.O(P) 670.79/FIN DATED 30.7.1979.
EXHIBIT P9(A) A READABLE VERSION OF EXHIBIT P9.
EXHIBIT P10 TRUE COPY OF THE GO(MS)191/77/GEDN DATED
05.12.1977.
EXHIBIT P11 TRUE COPY OF GO(P) 2357/99/FIN DATED
25.11.1999.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 37448/2017
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF NOTIFICATION OF G.O (P)
NO.366/2009/FIN. DATED 28.8.2009 AS PER
S.R.O 755/2009 ISSUED BY THE 1ST
RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE G.O(P) NO.66/16/FIN ISSUED
BY THE 1ST RESPONDENT DATED 9.5.2016.
EXHIBIT P3 TRUE COPY OF THE G.O(P) NO.66/16/FIN.
ISSUED BY THE 1ST RESPONDENT DATED 9.5.2016
EXHIBIT P4 TRUE COPY OF THE APPOINTMENT ORDER
NO.TS/M/3/86 DATED 24.11.1986 ISSUED TO THE
PETITIONER ALONG WITH SERVICE CERTIFICATE.
EXHIBIT P4(A) TRUE COPY OF THE ORDER NO.440/B4/87/ DATED
20.3.1987
EXHIBIT P4(B) TRUE COPY OF THE RELEVANT PAGE NO.7 OF THE
SERVICE BOOK OF THE 1ST PETITIONER.
EXHIBIT P4(C) TRUE COPY OF THE ORDER NO.AC.P IV-1-4247/88
DATED 10.2.1989 OF THE 1ST PETITIONER.
EXHIBIT P4(D) TRUE COPY OF THE APPROVAL ORDER AS THE
PRINCIPAL ISSUED BY THE 6TH RESPONDENT AS
PER UONO 1007/B2/2013 DATED 22.2.2013 OF
THE 1ST PETITIONER.
EXHIBIT P4(E) TRUE COPY OF THE PENSION PROPOSAL ALONG
WITH COMPUTER DATA SHEET SUBMITTED TO THE
4TH RESPONDENT OF THE 1ST PETITIONER.
EXHIBIT P4(F) TRUE COPY OF THE VERIFICATION REPORT WITH
P.R NO.210661048 DATED 9.6.2016 OF THE 1ST
PETITIONER.
EXHIBIT P4(G) TRUE COPY OF THE COMMUNICATION ISSUED BY
4TH RESPONDENT WITH
ENDT.NO.M1/8507/16/COLL.EDN. DATED
28.4.2016 OF THE 1ST PETITIONER.
WP(C).No.1033 OF 2020(D) and conctd. Cases
EXHIBIT P4(H) TRUE COPY OF THE PENSION PAYMENT WITH P.P.O
NO.P.P.O.NO.111631286 DATED 9.6.2016 OF THE
1ST PETITIONER.
EXHIBIT P4(I) TRUE COPY OF THE GRATUITY PAYMENT ORDER AND
COMMUTATION NO.1016297447 DATED 9.6.2016 OF
THE 1ST PETITIONER.
EXHIBIT P5 TRUE COPY OF THE ORDER NO.AC.B IV/4247/88
DATED 17.11.1997 ISSUED TO THE 2ND
PETITIONER.
EXHIBIT P5(A) TRUE COPY OF THE 3RD TEMPORARY APPOINTMENT
ORDER DATED 13.7.1995 ISSUED TO THE 2ND
PETITIONER BY THE MANAGER.
EXHIBIT P5(B) TRUE COPY OF SENIOR GRADE APPROVAL ORDER
NO.AC.B V/1/319/2003 DATED 3.9.2003 ISSUED
TO THE 2ND PETITIONER.
EXHIBIT P5(C) TRUE COPY OF SELECTION GRADE APPROVAL ORDER
NO.AC.B.V/4124/4/76/2011 DATED 26.7.2011
ISSUED TO THE 2ND PETITIONER.
EXHIBIT P5(D) TRUE COPY OF THE PENSION PROPOSAL OF THE
2ND PETITIONER ALONG WITH COMPUTER DATE
SHEET SUBMITTED TO THE 4TH RESPONDENT.
EXHIBIT P5(E) TRUE COPY OF THE VERIFICATION REPORT WITH
P.R NO.2101773884 DATED 20.4.2017 OF THE
1ST PETITIONER.
EXHIBIT P5(F) TRUE COPY OF THE COMMUNICATION ISSUED BY
THE 4TH RESPONDENT WITH
ENDT.NO.M1/41913/2016/COLL.EDN. DATED
16.5.2017 OF THE 2ND PETITIONER.
EXHIBIT P5(G) TRUE COPY OF THE INTIMATION SLIP DATED
20.4.2017 ISSUED BY THE 5TH RESPONDENT TO
THE 2ND PETITIONER.
EXHIBIT P6 TRUE COPY OF THE PENSION PROPOSAL OF THE
3RD PETITIONER ALONG WITH COMPUTER DATA
SHEET SUBMITTED TO THE 4TH RESPONDENT.
EXHIBIT P6(A) TRUE COPY OF THE VERIFICATION REPORT WITH
P.R NO.2101779087 DATED 19.5.2017 OF THE
3RD PETITIONER.
WP(C).No.1033 OF 2020(D) and conctd. Cases
EXHIBIT P6(B) TRUE COPY OF THE INTIMATION SLIP DATED
19.05.2017 ISSUED BY THE 5TH RESPONDENT TO
THE 3RD PETITIONER.
EXHIBIT P7 TRUE COPY OF THE PAGE NO.6 TO 15 OF THE
SERVICE BOOK OF THE 4TH PETITIONER.
EXHIBIT P7(A) TRUE COPY OF THE PENSION PROPOSAL OF THE
4TH PETITIONER ALONG WITH COMPUTER DATA
SHEET SUBMITTED TO THE 4TH RESPONDENT DATED
ON 01.10.2015
EXHIBIT P7(B) TRUE COPY OF THE VERIFICATION REPORT WITH
P.R NO.210664633 DATED 05.09.2016 OF THE
4TH PETITIONER.
EXHIBIT P7(C) TRUE COPY OF THE INTIMATION SLIP DATED
05.09.2016 ISSUED BY THE 5TH RESPONDENT TO
THE 4TH PETITIONER.
EXHIBIT P8 TRUE COPY OF THE JUDGMENT DATED 16.9.2017
IN WP(C) 29356/2016 (SHAMEERALI.E VS.
DEPUTY DIRECTOR OF COLLEGIATE EDUCATION AND
OTHERS)
EXHIBIT P9 TRUE COPY OF G.O(P) 670/79/FIN DATED
30.7.1979
EXHIBIT P9(A) A READABLE VERSION OF EXHIBIT P9
EXHIBIT P10 A TRUE COPY OF THE G.O.(MS) 191/77/GEDN
DATED 05.12.1977
EXHIBIT P11 TRUE COPY OF THE G.O (P) 2357/99/FIN DATED
25.11.1999.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 6804/2018
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE CERTIFICATE ISSUED BY THE
MANAGER DATED 18-02-2003.
EXHIBIT P2 TRUE COPY OF THE DEPLOYMENT ORDER OF THE
PETITIONER FROM COLLEGE TO ST. THERESE
HIGHER SECONDARY SCHOOL, SHORANUR AS
LECTURER W.E.F 21-10-1998.
EXHIBIT P3 TRUE COPY OF THE LETTER DATED 19-05-1999
ISSUED BY THE CORPORATE MANAGER TO THE
COMPETENT AUTHORITY.
EXHIBIT P4 TRUE COPY OF THE APPROVAL ORDER OF THE
PETITIONER AS HSST(COMMERCE) W.E.F 21-10-
1998 TO 20-10-2001.
EXHIBIT P4(A) TRUE COPY OF THE APPROVAL ORDER OF THE
PETITIONER AS HSST(COMMERCE) W.E.F 21-10-
2001 TO 31-07-2007.
EXHIBIT P4(B) TRUE COPY OF THE G.O(RT) NO.
4226/2011/G.EDN. DATED 11-10-2011
REGULARIZING THE SERVICE OF THE PETITIONER
AS HSST(COMMERCE) FROM 21-10-1998 TO 31-07-
2007.
EXHIBIT P4(C) TRUE COPY OF THE PROCEEDINGS OF THE
DIRECTOR NO.ACD.A2/14870/HSE/2001 DATED 02-
12-2014 REGULARIZING THE SERVICE OF THE
PETITIONER ISSUED SUBSEQUENT TO P4(B).
EXHIBIT P4(D) TRUE COPY OF THE JUDGMENT IN W.P(C) NO.
40381/2003 DATED 20-02-2009.
EXHIBIT P4(E) TRUE COPY OF THE JUDGMENT IN W.P(C) NO.
14116/2013 DATED 23-01-2015..
EXHIBIT P5 TRUE COPY OF THE RELIEVING ORDER DATED 31-
07-2007 FROM THE PRINCIPAL IN CHARGE.
EXHIBIT P6 TRUE COPY OF THE RE-APPOINTMENT ORDER OF
THE PETITIONER ISSUED BY THE MANAGER OF THE
COLLEGE DATED 01-08-2007.
WP(C).No.1033 OF 2020(D) and conctd. Cases
EXHIBIT P7 TRUE COPY OF THE APPROVAL ORDER ISSUED BY
THE UNIVERSITY OF CALICUT APPROVING
PETITIONERS SERVICES AS LECTURER IN
COMMERCE AT PROVIDENCE WOMEN'S COLLEGE,
KOZHIKODE W.E.F 01-08-2007 AGAINST A
PERMANENT VACANCY.
EXHIBIT P8 TRUE COPY OF THE IMPUGNED PROCEEDINGS OF
THE 4TH RESPONDENT DATED 15-04-2017.
EXHIBIT P9 TRUE COPY OF THE IMPUGNED PENSION PAYMENT
ORDER DATED 21-08-2017 ISSUED BY THE OFFICE
OF THE 5TH RESPONDENT.
EXHIBIT P10 TRUE COPY OF THE JUDGMENT IN W.P(C) NO.
30368/2016 DATED 14-08-2017.
EXHIBIT P11 TRUE COPY OF G.O(P) NO.21/2018/FIN. DATED
16-02-2018.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 10302/2018
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF NOTIFICATION OF G.O.
(P)NO.366/2009/FIN.DATED 28.08.2009 AS PER
S.R.O.755/2009 ISSUED AND PUBLISHED BY THE
1ST RESPONDENT
EXHIBIT P2 TRUE COPY OF THE ORDER
G.O(P)NO.66/16/FIN.DATED 09.05.2016 ISSUED
BY THE 1ST RESPONDENT
EXHIBIT P3 TRUE COPY OF THE ORDER G.O.
(P)NO.113/16/FIN,DATED 05.08.2016 ISSUED BY
THE 1ST RESPONDENT
EXHIBIT P4 A TRUE COPY OF THE ORDER
NO.50/93/94/CSR/BTK,DATED 01.02.1994 ISSUED
TO THE 1ST PETITIONER
EXHIBIT P4(A) A TRUE COPY OF THE APPROVAL ORDER ISSUED BY
THE 6TH RESPONDENT TO THE 1ST PETITIONER AS
PER ORDER NO.GA.II/B2/1304/94,DATED
06.08.1994
EXHIBIT P4(B) A TRUE COPY OF THE ORDER BEARING
NO.50/96/TS ISSUED TO THE 1ST PETITIONER BY
THE MANAGER
EXHIBIT P4(C) A TRUE COPY ORDER NO.GA II/B2/3140/96,DATED
12.11.1996 ISSUED BY THE 6TH RESPONDENT
EXHIBIT P4(D) A TRUE COPY OF THE RELEVANT PAGES OF
SERVICE BOOK OF THE 1ST PETITIONER
EXHIBIT P4(E) A TRUE COPY OF PENSION PROPOSAL DATED
02.01.2017 SUBMITTED BY THE 1ST PETITIONER
EXHIBIT P4(F): A TRUE COPY OF THE VERIFICATION REPORT WITH
PR NO.2101786612,DATED 12.09.2017 ISSUED BY
5TH RESPONDENT
EXHIBIT P4(G) A TRUE COPY OF THE PPO NO.111791503,DATED
08.11.2017 ISSUED BY 5TH RESPONDENT
EXHIBIT P5: A TRUE COPY OF APPOINTMENT DATED 0RDER
19.12.1983 ISSUED TO THE 2ND PETITIONER
WP(C).No.1033 OF 2020(D) and conctd. Cases
EXHIBIT P5(A): A TRUE COPY OF THE APPROVAL ORDER ISSUED BY
THE 6TH RESPONDENT TO THE 2ND PETITIONER AS
PER ORDER NO.GA/F3/1517/84,DATED 01.08.1984
EXHIBIT P5(B): A TRUE COPY OF THE APPROVAL ORDER ISSUED BY
THE 6TH RESPONDENT TO THE 2ND PETITIONER AS
PER ORDER NO.GA/A3/1999/03,DATED 24.11.2003
EXHIBIT P5(C): A TRUE COPY OF RELEVANT PAGES(1,6,8,12 AND
14)OF SERVICE BOOK OF THE 2ND PETITIONER
EXHIBIT P5(D): A TRUE COPY OF DETAILS OF SERVICE OF 2ND
PETITIONER ISSUED BY COLLEGE PRINCIPAL
EXHIBIT P5(E): A TRUE COPY OF PENSION PROPOSAL DATED
02.08.2016 SUBMITTED BY THE 2ND PETITIONER
EXHIBIT P5(F): A TRUE COPY OF THE RERIFICATION REPORT WITH
PR NO.2101670587,DATED 14.03.2017
EXHIBIT P5(G): A TRUE COPY OF THE RELEVANT PAGES OF
P.P.O.111786912,DATED 26.07.2017 ISSUED BY
THE 5TH RESPONDENT
EXHIBIT P6 A TRUE COPY OF APPOINTMENT DATED 0RDER
17.02.1987 ISSUED TO THE 3RD PETITIONER BY
THE MANAGER
EXHIBIT P6(A) A TRUE COPY OF THE APPROVAL ORDER ISSUED BY
THE 6TH RESPONDENT TO THE 3RD PETITIONER AS
PER ORDER NO.GA/A4/2388/87.DATED 21.04.1987
EXHIBIT P6(B) A TRUE COPY OF THE APPROVAL ORDER FOR
REGULAR APPOINTMENT ISSUED BY THE 6TH
RESPONDENT TO THE 3RD PETITIONER AS PER
ORDER NO.GA II/A3/1310/94,DATED 28.04.94
EXHIBIT P6(C) A TRUE COPY OF STATEMENT OF FIXATION OF PAY
ORDER 25.09.1993 OF THE 3RD PETITIONER
EXHIBIT P6(D) A TRUE COPY OF STATEMENT OF FIXATION OF PAY
OF THE 3RD PETITIONER,DATED 25.09.2010
EXHIBIT P6(E) A TRUE COPY OF PENSION PROPOSAL DATED
25.01.2017 SUBMITTED BY THE 3RD RESPONDENT
EXHIBIT P6(F) A TRUE COPY OF THE VERTIFICATION REPORT
WITH PR NO.2101782715,DATED 07.-07.2017
WP(C).No.1033 OF 2020(D) and conctd. Cases
EXHIBIT P6(G) A TRUE COPY OF RELEVANT PAGES OF
P.P.O.111784843,DATED 07.07.2017 ISSUED BY
THE 5TH RESPONDENT
EXHIBIT P7: A TRUE COPY OF JUDGMENT DATED 16.09.2017 IN
WP(C)29356/2016(SHAMEER ALI.E.VS.DEPUTY
DIRECTOR COLLEGIATE EDUCATION AND OTHERS)
EXHIBIT P8: A TRUE COPY OF ORDER G.O.
(P)NO.21/2018/FIN,DATED 16.02.2018 ISSUED
BY 1ST RESPONDENT
EXHIBIT P9: A TRUE COPY OF G.O.(P)NO.670/79/FIN DATED
30/07/1979
EXHIBIT P9(A): A TRUE COPY OF READABLE VERSION OF EXHIBIT
P9
EXHIBIT P10 A TRUE COPY OF THE G.O.(MS)NO.191/77/GEDN
DATED 05/12/77
EXHIBIT P11 A TRUE COPY OF G.O(P)2357/99/FIN.DATED
25/11/99.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 13210/2018
PETITIONER'S/S EXHIBITS:
EXHIBIT P1- TRUE COPY OF VERIFICATION REPORT
NO.2101397164 DATED 10/03/2014 ISSUED BY
RESPONDENT NO.5.
EXHIBIT P2- TRUE COPY OF GRATUITY PAYMENT ORDER
NO.121359907 DATED 16/08/2013 BY RESPONDENT
NO.5.
EXHIBIT P3- TRUE COPY OF REPORTED JUDGMENT 2017(4) KLT
1043.
EXHIBIT P4- TRUE COPY OF REPRESENTATION DATED
24/11/2017 MADE BY PETITIONER TO RESPONDENT
NO.2.
EXHIBIT P5- TRUE COPY OF REPRESENTATION DATED
03/01/2018 MADE BY PETITIONER TO RESPONDENT
NO.3.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 13925/2018
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE TEMPORARY APPOINTMENT
ORDER DATED 16-10-1989 ISSUED BY THE
MANAGING DIRECTOR OF THE COLLEGE
EXHIBIT P2 TRUE COPY OF THE APPROVAL ORDER DATED 12-1-
1990 ISSUED BY THE REGISTRAR OF THE MAHATMA
GANDHI UNIVERSITY
EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGE OF THE
SERVICE BOOK OF THE PETITIONER, SHOWING THE
APPROVAL
EXHIBIT P4 TRUE COPY OF THE PENSION SANCTIONING LETTER
DATED 13-08-2014 ENDORSED TO THE PETITIONER
EXHIBIT P5 TRUE COPY OF THE REPRESENTATION DATED 28-
11-2017 ALONG WITH THE PROPOSAL FOR REVISED
PENSION
EXHIBIT P6 TRUE COPY OF THE REPLY DATED 23-01-2018
ADDRESSED TO THE 5TH RESPONDENT
EXHIBIT P7 TRUE COPY OF THE ORDER DATED 09-05-2016
ISSUED BY THE 1ST RESPONDENT
EXHIBIT P8 TRUE COPY OF THE ORDER DATED 05-08-2016
ISSUED BY THE 1ST RESPONDENT
EXHIBIT P9 TRUE COPY OF THE JUDGMENT DATED 23-07-2014
IN W.P(C) NO.20495/2013
EXHIBIT P10 TRUE COPY OF THE JUDGMENT DATED 23-02-2015
IN W.A NO. 377/2015
EXHIBIT P11 TRUE COPY OF THE JUDGMENT DATED 14-08-2017
IN W.P(C0 NO. 30167/2016 AND CONNECTED
CASES.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 30370/2018
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE GO.(P)NO.366/2009/FIN
DATED 28.8.2009.
EXHIBIT P2 TRUE COPY OF ORDER ISSUED BY THE 1ST
RESPONDENT DATED 9.5.2016.
EXHIBIT P3 TRUE COPY OF ORDER ISSUED BY THE 1ST
RESPONDENT DATED 5.8.2016.
EXHIBIT P4 TRUE COPY OF THE G.O(P)NO.670/79/FIN DATED
30.7.1979.
EXHIBIT P5 TRUE COPY OF THE GO.(MS)NO.191/77/G.EDN
DATED 5.12.1977.
EXHIBIT P6 TRUE COPY OF THE G.O(P).2357/99/FIN DATED
25.11.1999.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 30805/2018
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE GO(P) NO 366/2009/FIN
DATED 28.8.2009
EXHIBIT P2 TRUE COPY OF ORDER WAS ISSUED BY THE 1ST
RESPONDENT DATED 9.5.2016
EXHIBIT P3 TRUE COPY OF THE ORDER ISSUED BY THE 1ST
RESPONDENT DATED 5.8.2016
EXHIBIT P4 TRUE COPY OF THE GO(P) NO 670/79/FIN DATED
30.7.1979
EXHIBIT P5 TRUE COPY OF THE GO(MS) NO 191/77/G.EDN
DATED 5.12.1977.
EXHIBIT P6 TRUE COPY OF THE GO(P) 2357/99/FIN DATED
25.11.1999
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 33401/2018
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE G.O(P)NO.366/2009/FIN
DATED 28/08/2009.
EXHIBIT P2 TRUE COPY OF ORDER WAS ISSUED BY THE 1ST
RESPONDENT DATED 09/05/2016.
EXHIBIT P3 TRUE COPY OF THE ORDER ISSUED BY THE 1ST
RESPONDENT DATED 05/08/2016.
EXHIBIT P4 TRUE COPY OF THE G.O(P)NO.670/79/FIN DATED
30/07/1979.
EXHIBIT P5 TRUE COPY OF THE G.O(MS)NO.191/77/G.EDN
DATED 05/12/1977.
EXHIBIT P6 TRUE COPY OF THE G.O(P)2357/99/ FIN DATED
25/11/1999.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 33502/2018
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 PHOTOCOPY OF THE RELEVANT PAGE OF THE KERALA
UNIVERSITY FIRST STATUTE.
EXHIBIT P2 PHOTOCOPY OF THE RELEVANT PAGE OF THE PENSION BOOK
OF THE PETITIONER.
EXHIBIT P3 PHOTOCOPY OF THE APPOINTMENT ORDER DATED
05.06.1995.
EXHIBIT P4 PHOTOCOPY OF THE APPROVAL ORDER OF THE
M.G.UNIVERSITY DATED 24.01.1996.
EXHIBIT P5 PHOTOCOPY OF THE VERIFICATION REPORT DATED
28.05.2018.
EXHIBIT P6 PHOTOCOPY OF THE ORDER OF THE M.G.UNIVERSITY DATED
07.05.2002.
EXHIBIT P7 PHOTOCOPY OF THE ORDER OF THE M.G.UNIVERSITY DATED
25.06.2005.
EXHIBIT P8 PHOTOCOPY OF THE GOVERNMENT ORDER DATED 09.05.2016.
EXHIBIT P9 PHOTOCOPY OF THE GOVERNMENT ORDER DATED 05.08.2016.
EXHIBIT P10 PHOTOCOPY OF THE JUDGMENT OF THIS HON'BLE COURT IN
WP(C)30167/2016 DATED 14.08.2017.
EXHIBIT P11 PHOTOCOPY OF THE JUDGMENT OF THIS HON'BLE COURT IN
WP(C)NO.20673/2016 DATED 16.09.2017.
EXHIBIT P12 PHOTOCOPY OF THE KERALA SERVICE (3RD AMENDMENT)
RULES, 2009 PUBLISHED IN THE KERALA GAZETTE ON
17.08.2009.
EXHIBIT P13 PHOTOCOPY OF THE ORDER OF THE 1ST RESPONDENT DATED
30.07.1979.
EXHIBIT P14 PHOTOCOPY OF THE GOVERNMENT ORDER DT.5.12.1977
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 34150/2018
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF NOTIFICATION OF G.O.(P)
NO.366/2009/FIN. DATED 28/08/2009 AS PER
S.R.O.755/2009 ISSUED AND PUBLISHED BY THE
1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF ORDER G.O.(P) NO.66/2016/FIN.
DATED 09/05/2016 ISSUED BY THE 1ST
RESPONDENT.
EXHIBIT P3 TRUE COPY OF ORDER G.O.(P) 113/16/FIN.
DATED 05/08/2016, OF THE 1ST RESPONDENT.
EXHIBIT P4 A TRUE COPY OF PROCEEDINGS NO.GA/F2/2601/83
DATED 24/03/84 ISSUED BY THE REGISTRAR,
CALICUT UNIVERSITY IN RESPECT OF THE
PETITIONER.
EXHIBIT P4A A TRUE COPY OF ORDER NO.MES/AC/E-1093/84
DATED 30/12/84 ISSUED BY THE MANAGER TO THE
PETITIONER.
EXHIBIT P4B A TRUE COPY OF ORDER NO.MES/AC/E-1372/85
DATED 30/12/85 OF THE MANAGER TO THE
PETITIONER.
EXHIBIT P4C A TRUE COPY OF PROCEEDINGS NO.GA/F2/2925/86
DATED 22/02/1986 OF CALICUT UNIVERSITY
ISSUED TO THE PETITIONER.
EXHIBIT P4D A TRUE COPY OF ORDER NO.MES/AC/E-74/90
DATED 05/06/1990 ISSUED BY THE MANAGER TO
THE PETITIONER.
EXHIBIT P4E A TRUE COPY OF ORDER NO.GA-II/D1/712/91
DATED 07/11/91 ISSUED BY THE CALICUT
UNIVERSITY IN RESPECT OF THE PETITIONER.
EXHIBIT P4F A TRUE COPY OF PROCEEDINGS OF CALICUT
UNIVERSITY NO.GA-II/SPL.CELL/1/1082/03
DATED 27/05/2003 ISSUED TO THE PETITIONER.
EXHIBIT P4G A TRUE COPY OF ORDER OF APPROVAL NO.E3-
5510/24/04 DATED 19/11/2004 ISSUED TO THE
PETITIONER BY DY.D.C.E., THRISSUR.
WP(C).No.1033 OF 2020(D) and conctd. Cases
EXHIBIT P4H A TRUE COPY OF RELEVANT PAGES OF
PETITIONER'S SERVICE BOOK HAVING
P.F.ACCOUNT NO.9377.
EXHIBIT P4I A TRUE COPY OF RELEVANT PAGES OF
PETITIONER'S PENSION PROPOSAL DATED
10/12/2017 SUBMITTED TO THE 3RD RESPONDENT.
EXHIBIT P4J A TRUE COPY OF VERIFICATION REPORT
NO.P.R.2101894191 ISSUED BY THE 4TH
RESPONDENT TO THE PETITIONER.
EXHIBIT P4K A TRUE COPY OF RELEVANT PAGES OF PENSION
PAYMENT ORDER NO.111810092 DATED 23/01/2018
ISSUED BY 4TH RESPONDENT TO SUB TREASURY,
MANNARKKAD.
EXHIBIT P5 A TRUE COPY OF JUDGMENT DATED 14/08/2017 IN
WP(C) OF 30167/2016 AND CONNECTED CASES
(REPORTED IN 2017(5) KHC 1201 IN SABU
MATHEW AND OTHERS VS.STATE OF KERALA.
EXHIBIT P6 A TRUE COPY OF JUDGMENT DATED 16/09/2017 IN
WP(C) 29356/2016 (SHAMEER ALI.E. VS.DEPUTY
DIRECTOR COLLEGIATE EDUCATION AND OTHERS).
EXHIBIT P7 A TRUE COPY OF JUDGMENT DATED 25/05/2018 IN
W.A.2089/2017 AND CONNECTED CASES.
EXHIBIT P8 A TRUE COPY OF ORDER G.O.(P)
NO.21/2018/FIN, DATED 16/02/2018 ISSUED BY
1ST RESPONDENT.
EXHIBIT P8A A TRUE COPY OF ORDER G.O.(P) NO.47/2018/FIN
DATED 21/03/2018 OF THE 1ST RESPONDENT.
EXHIBIT P9 A TRUE COPY OF ORDER G.O.(P) 670/79/FIN
DATED 30/07/1979.
EXHIBIT P9A TRUE READABLE VERSION OF EXHIBIT P9.
EXHIBIT P10 A TRUE COPY OF G.O.(MS) 191/77/GEDN DATED
05/12/1977.
EXHIBIT P11 A TRUE COPY OF G.O.(P) 2357/99/FIN. DATED
25/11/1999.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 34244/2018
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF NOTIFICATION OF G.O.(P)
NO.366/2009/FIN. DATED 28.8.2009 AS PER
S.R.O.755/2009 ISSUED AND PUBLISHED BY THE
1ST RESPONDENT
EXHIBIT P2 TRUE COPY OF ORDER G.O.(P) NO.66//FIN DATED
ISSUED BY THE 1ST RESPONDENT
EXHIBIT P3 TRUE COPY OF ORDER G.O.(P) NO.113/16/FIN
DATED 5.8.2016 OF THE 1ST RESPONDENT
EXHIBIT P4 A TRUE COPY OF EMPLOYEE DATE SHEET WITH
PERMANENT EMPLOYMENT NUMBER (PEN)462088 OF
1ST PETITIONER
EXHIBIT P4A A TRUE COPY OF APPOINTMENT ORDER DATED
8.7.1991 OF 1ST PETITIONER
EXHIBIT P4B A TRUE COPY OF ORDER NO.GA.II/A2/3713/90
DATED 3.7.1992 ISSUED TO THE 1ST PETITIONER
EXHIBIT P4C A TRUE COPY OF ORDER NO.2/NAT/1344 DATED
30.7.1992 ISSUED TO THE 1ST PETITIONER
EXHIBIT P4D A TRUE COPY OF ORDER NO.2/SNT/1581 DATED
17.8.1994 ISSUED TO THE 1ST PETITIONER
EXHIBIT P4E A TRUE COPY OF PROCEEDINGS
NO.GA.II/A2/4454/94 DATED 6.3.1995 OF
REGISTRAR OF CALICUT UNIVERSITY ISSUED TO
THE 1ST PETITIONER
EXHIBIT P4F A TRUE COPY OF 1ST PETITIONER'S PENSION
PROPOSAL IN FORM NO.2 ALONG WITH DATE INPUT
SHEET
EXHIBIT P4G A TRUE COPY OF 1ST PETITIONER'S
VERIFICATION REPORT DATED 11.5.2017 ISSUED
BY THE 4TH PETITIONER
EXHIBIT P4H A TRUE COPY OF PENSION PAYMENT ORDER AS PER
P.P.O. NO.1111778346 DATED 11.5.2017 ISSUED
TO 1ST PETITIONER
WP(C).No.1033 OF 2020(D) and conctd. Cases
EXHIBIT P4I A TRUE COPY OF GRATUITY PAYMENT ORDER DATED
11.5.2017 ISSUED TO THE 1ST PETITIONER
EXHIBIT P4J A TRUE COPY OF COMMUNICATION PAYMENT ORDER
ISSUED TO THE 1ST PETITIONER
EXHIBIT P4K A TRUE COPY OF JUDGMENT DATED 12.10.2017 IN
WPC.17735/2017 OF THIS HON'BLE COURT
EXHIBIT P5 A TRUE COPY OF CERTIFICATION ORDER NO.PR
2101399829 DATED 6.11.2013 ISSUED BY THE
4TH RESPONDENT TO THE 2ND PETITIONER
EXHIBIT P5A A TRUE COPY OF INTIMATION SLIP DATED
6.11.2013 ISSUED BY THE 4TH RESPONDENT TO
THE 2ND PETITIONER
EXHIBIT P5B A TRUE COPY OF LETTER NO.N2/27551/2015/C.E.
DATED 3.8.2015 ISSUED TO THE 2ND PETITIONER
EXHIBIT P5C A TRUE COPY OF REPRESENTATION OF 2ND
PETITIONER TO 2ND RESPONDENT DATED 8.2.2016
EXHIBIT P5D A TRUE COPY OF JUDGMENT DATED 25.9.2017 IN
WPC.28470/2016 OF THIS HON'BLE COURT
EXHIBIT P6 A TRUE COPY OF JUDGMENT DATED 16.9.2017 IN
WPC.29356/2016(SHAMEER ALI E. VS. DEPUTY
DIRECTOR COLLEGIATE EDUCATION AND OTHERS)
EXHIBIT P7 A TRUE COPY OF JUDGMENT DATED 25.5.2018 IN
WA.2089/2017 AND CONNECTED CASES
EXHIBIT P8 A TRUE COPY OF ORDER G.O(P) NO.21/2018/FIN
DATED 16.2.2018 ISSUED BY 1ST RESPONDENT
EXHIBIT P8A A TRUE COPY OF ORDER G.O(P) NO.47/2018/FIN
DATED 21.3.2018 OF THE 1ST RESPONDENT
EXHIBIT P9 A TRUE COPY OF ORDER G.O(P) NO.670/79/FIN
DATED 30.7.1979
EXHIBIT P9A TRUE READABLE VERSION OF EXHIBIT P9
EXHIBIT P10 A TRUE COPY OF ORDER G.O(MS) NO.191/77/GEDN
DATED 5.12.1977
EXHIBIT P11 A TRUE COPY OF G.O(P) 2357/99/FIN DATED
25.11.1999
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 39740/2018
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF NOTIFICATION GO (P)NO
366/2009/FIN DATED 28.8.2009 AS PER S.R.O.
755/2009 ISSUED AND PUBLISHED BY THE 1ST
RESPONDENT.
EXHIBIT P2 TRUE COPY OF ORDER GO(P) NO 66/ 2016/.FIN
DATED 9.5.2016 ISSUED BY THE 1ST RESPONDENT
EXHIBIT P3 TRUE COPY OF ORDER GO(P) 113/16/FIN DATED
5.8.2016 OF THE 1ST RESPONDENT
EXHIBIT P4 A TRUE COPY OF PROCEEDINGS NO 227/B-3/84
ACAD DATED 9.6.1987 OF REGISTRAR OF GANDIJI
UNIVERSITY
EXHIBIT P4A A TRUE COPY OF ORDER NO 220/BIV-2/ACAD/88
DATED 15.12.1989 OF THE REGISTRAR OF
M.G.UNIVERSITY
EXHIBIT P4B A TRUE COPY OF ORDER NO 220/BIV-2/ACAD/88
DATED 10.4.1990 OF REGISTRAR OF
M.G.UNIVERSITY
EXHIBIT P4C A TRUE COPY SERVICE VERIFICATION
CERTIFICATE NO D2/9431/2014 DATED 8.1.2015
ISSUED BY DY.DCE,KOTTAYAM
EXHIBIT P4D A TRUE COPY OF FIXATION OF PAY AS PER
PROCEEDINGS NO D2/3173/2010 DATED 23.9.2010
OF 5TH RESPONDENT.
EXHIBIT P4E A TRUE COPY OF RELEVANT PAGES OF
PETITIONERS PENSION PROPOSAL DATED
15.7.2014 SUBMITTED TO THE 3RD RESPONDENT.
EXHIBIT P4F A TRUE COPY VERIFICATION REPORT NO
P.R.2101545516 ISSUED BY THE 4TH RESPONDENT
TO THE PETITIONER DATED 7.10.2015.
EXHIBIT P4G A TRUE COPY OF REPRESENTATION DATED
8.1.2016 SUBMITTED BY THE PETITIONER TO THE
4TH RESPONDENT.
WP(C).No.1033 OF 2020(D) and conctd. Cases
EXHIBIT P5 A TRUE COPY OF JUDGMENT DATED 14.8.2017 IN
WPC OF 30167/2016 AND CONNECTED CASES
(REPORTED IN 2017 (5) KHC 120) IN SABU
MATHEW AND OTHERS VS.STATE OF KERALA.
EXHIBIT P6 A TRUE COPY OF JUDGMENT DATED 16.9.2017 IN
WPC 29356/2016 (SHAMEER ALI.E.VS.DEPUTY
DIRECTOR COLLEGE EDUCATION AND OTHERS).
EXHIBIT P7 A TRUE COPY OF JUDGMENT DATED 25.5.2018 IN
WA 2089/2017 AND CONNECTED CASES
EXHIBIT P8 A TRUE COPY ORDER GO (P) NO 21/2018/FIN
DATED 16.2.2018 ISSUED BY 1ST RESPONDENT
EXHIBIT P8A A TRUE COPY OF ORDER GO(P) NO 47/2018/FIND
DATED 21.3.2018 OF THE 1ST RESPONDENT
EXHIBIT P9 A TRUE COPY OF ORDER GO(P) 670/79/FIN DATED
30.7.1979
EXHIBIT P9A TRUE READABLE VERSION OF EXHIBIT P9
EXHIBIT P10 A TRUE COPY OF GO (MS) 191/77/GEDN DATED
5.12.1977
EXHIBIT P11 A TRUE COPY OF GO(P) 2357/99/FIN DATED
25.11.1999
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 24113/2019
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 APPROVAL ORDER OF THE APPOINTMENT OF
PETITIONER IN DEPUTATION VACANCY.
EXHIBIT P1A APPROVAL ORDER OF THE APPOINTMENT OF
PETITIONER.
EXHIBIT P2 TRUE COPY OF G.O.(P) NO. 366/2009 FIN.
EXHIBIT P3 TRUE COPY OF G.O. (P) NO. 66/16
EXHIBIT P4 TRUE COPY OF G.O. (P) NO. 113/16/FIN.
EXHIBIT P5 TRUE COPY OF G.O. (P) 670/79/FIN.
EXHIBIT P6 TRUE COPY OF G.O. (P) NO. 2357/99/FIN.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 24121/2019
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 APPROVAL ORDER OF THE APPOINTMENT OF THE
PETITIONER
EXHIBIT P1(A) APPROVAL ORDER OF THE APPOINTMENT OF THE
PETITIONER
EXHIBIT P2 TRUE COPY OF G.O.(P) NO. 366/2009 FIN
EXHIBIT P3 TRUE COPY OF G.O.(P) NO. 66/16
EXHIBIT P4 TRUE COPY G.O.(P) NO. 113/16/FIN
EXHIBIT P5 TRUE COPY OF G.O.(P) 670/76/FIN
EXHIBIT P6 TRUE COPY OF G.O.(P)NO.2357/99/FIN
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 24755/2019
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE APPROVAL ORDER.
EXHIBIT P1A TRUE COPY OF THE APPROVAL ORDER.
EXHIBIT P2 TRUE COPY OF G.O.(P) NO. 366/2009 FIN.
EXHIBIT P3 TRUE COPY OF G.O.(P) NO, 66/16.
EXHIBIT P4 TRUE COPY OF G.O.(P) NO. 113/16/FIN.
EXHIBIT P5 TRUE COPY OF G.O.(P) NO. 670/79/FIN.
EXHIBIT P6 TRUE COPY OF G.O.(P) NO. 2357/99/FIN.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 24987/2019
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE G.O.(P) NO.366/2009/FIN
DATED 28.8.2009.
EXHIBIT P2 TRUE COPY OF ORDER ISSUED BY THE 1ST
RESPONDENT DATED 9.5.2016.
EXHIBIT P3 TRUE COPY OF THE ORDER ISSUED BY THE 1ST
RESPONDENT DATED 5.8.2016.
EXHIBIT P4 TRUE COPY OF THE G.O.(P) NO.670/79/FIN
DATED 30.7.1979.
EXHIBIT P5 TRUE COPY OF THE G.O.(MS) NO.191/77/G.EDN.
DATED 5.12.1977.
EXHIBIT P6 TRUE COPY OF THE G.O.(P) 2357/99/FIN DATED
25.11.1999.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 26033/2019
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF VERIFICATION REPORT, SHOWING
THE AWARD OF PENSIONERY BENEFITS TO THE
PETITIONER.
EXHIBIT P2 TRUE COPY OF G.O.(P)NO.66/16/FIN DATED
9.5.2016.
EXHIBIT P3 TRUE COPY OF JUDGMENT DATED 14.8.2017 IN
WPC.30167/2016.
EXHIBIT P4 TRUE COPY OF G.O.(P)NO.21/2018/FIN DATED
16.2.2018.
EXHIBIT P5 TRUE COPY OF GO(P)NO.47/2018/FIN DATED
21.3.2018.
EXHIBIT P6 TRUE COPY OF SRO NO.572/2018-
(GO(P)NO.128/2018/FIN DATED 10.8.2018).
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 31509/2019
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF NOTIFICATION OF G.O .(P)
NO.3 66/2009/Fin .DATED 28.08.2009 AS PER
S.R.O 755/2009 ISSUED AND PUBLISHED BY THE
1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF ORDER G.O(P) NO.66/2016/Fin
DATED 09.05.2016 ISSUED BY THE 1ST
RESPONDENT.
EXHIBIT P3 A TRUE COPY OF ORDER G.O(P)113/16/Fin DATED
05.08.2016 OF THE 1ST RESPONDENT OF ORDER
G.O(P) 113/16/Fin DATED 05.08.2016, OF THE
1ST RESPONDENT.
EXHIBIT P4 A TRUE COPY OF APPOINTMENT ORDER
NO.D/8746/94 DT.7.12.1994 ISSUED BY
SECRETARY, NSS COLLEGE GENERAL COMMITTEE.
EXHIBIT P4 (a) A TRUE COPY OF PROCEEDINGS D/8746/94
DT.18.1.1995.
EXHIBIT P4(b) A TRUE COPY OF PROCEEDINGS
NO.GA.II/E2/938/95 DATED 18.03.1996 ISSUED
BY THE REGISTRAR , CALICUT UNIVERSITY.
EXHIBIT P4(c) A TRUE COPY OF PROCEEDINGS
NO.GA.II.E2/938/95 DATED 08.04.1996.
EXHIBIT P4(d) A TRUE COPY OF ORDER NO.D/6820/96
DT.31.12.1996 ISSUED BY SECRETARY , NSS
COLLEGE GENERAL COMMITTEE.
EXHIBIT P4(e) A TRUE COPY OF PROCEEDINGS NO.
GA.II/E2/399/97 DATED 09.04.1997 ISSUED BY
THE REGISTRAR, CALICUT UNIVERSITY.
EXHIBIT P4(f) A TRUE COPY OF MEMO NO.G2/TS/62/2000 DATED
17.01.2000 ISSUED BY PRINCIPAL , NSS
COLLEGE , NENMARA TO THE PETITIONER.
EXHIBIT P4(g) TRUE COPY OF ORDER NO.AC.BV/1/447/2002
DT.21.12.2002 OF REGISTRAR ,
M.G.UNIVERSITY.
WP(C).No.1033 OF 2020(D) and conctd. Cases
EXHIBIT P4(h) TRUE COPY OF RELEVANT PAGES OF PETITIONER'S
SERVICE BOOK HAVING P.F ACCOUNT NO.9377
EXHIBIT P4(i) TRUE COPY OF RELEVANT PAGES OF PETITIONER'S
PENSION PROPOSAL DATED 18.01.2019 SUBMITTED
TO THE 3RD RESPONDENT.
EXHIBIT P4(j) TRUE COPY OF VERIFICATION REPORT NO.P.R.
2101938795 DT.05.08.2019 ISSUED BY THE 4TH
RESPONDENT TO THE PETITIONER.
EXHIBIT P(k) TRUE COPY OF RELEVANT PAGES OF PENSION
PAYMENT ORDER NO.11947813 DATED 05.08.2019
ISSUED BY 4TH RESPONDENT TO DISTRICT
TREASURY , KOTTAYAM.
EXHIBIT P5 TRUE COPY OF JUDGMENT IN W.A NO.1235/2018.
EXHIBIT P6 TRUE COPY OF JUDGMENT DATED 16.9.2017 IN
W.P.(C) 29356/2016.
EXHIBIT P7 TRUE COPY OF JUDGMENT DT.25.05.2018 IN
W.A.NO.2089/2017.
EXHIBIT P8 TRUE COPY OF G.O(P) NO.21/2018/Fin
DT.16.02.2018.
EXHIBIT P8(a) TRUE COPY OF G.O(P) NO47/2018/Fin.DATED
21.03.2018.
EXHIBIT P9 TRUE COPY OF G.O(P) NO.670/79/Fin
DT.30.07.1979.
EXHIBIT P9(a) TRUE READABLE VERSION OF EXHIBIT P9
EXHIBIT P10 TRUE COPY OF G.O(MS) 191/77/GEDN DATED
05/12/1977.
EXHIBIT P11 TRUE COPY OF G.O(P)2357/99/FIN .DATED
25/11/1999.
EXHIBIT P12 TRUE COPY OF G.O(MS) NO.401/2019/Fin
DT.28.10.2019.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 31949/2019
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE G.O.(P) NO.366/2009/FIN
DATED 28.8.2009.
EXHIBIT P2 TRUE COPY OF ORDER ISSUED BY THE 1ST
RESPONDENT DATED 9.05.2016.
EXHIBIT P3 TRUE COPY OF THE ORDER ISSUED BY THE 1ST
RESPONDENT DATED 05.08.2016.
EXHIBIT P4 TRUE COPY OF THE G.O.(P) NO.670/79/FIN
DATED 30.7.1979.
EXHIBIT P5 TRUE COPY OF THE G.O.(MS) NO.191/77/G.EDN
DATED 5.12.1977.
EXHIBIT P6 TRUE COPY OF THE G.O.(P) 2357/99/FIN DATED
25.11.1999.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 32979/2019
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 PHOTOCOPY OF THE RELEVANT PAGE OF THE KERALA
UNIVERSITY FIRST STATUTE
EXHIBIT P2 PHOTOCOPY OF THE ORDER DT.05.06.2003 OF THE
M.G.UNIVERSITY
EXHIBIT P3 PHOTOCOPY OF THE GOVERNMENT ORDER DATED 24.12.1996
EXHIBIT P4 PHOTOCOPY OF THE ORDER OF THE 1ST RESPONDENT DT
28.05.1999
EXHIBIT P5 PHOTOCOPY OF THE COVERING LETTER DT.28.11.2018 OF
THE 6TH RESPONDENT TO THE 4TH RESPONDENT IS
PRODUCED HEREWITH
EXHIBIT P6 PHOTOCOPY OF THE LETTER DT.07.02.2019 OF THE 4TH
RESPONDENT
EXHIBIT P7 PHOTOCOPY OF THE COVERING LETTER DT.23.02.2019 OF
THE PRINCIPAL TO THE 4TH RESPONDENT
EXHIBIT P8 PHOTOCOPY OF THE LETTER DT.03.04.2019 OF THE 4TH
RESPONDENT TO THE 3RD RESPONDENT
EXHIBIT P9 PHOTOCOPY OF THE VERIFICATION REPORT ISSUED FROM
THE OFFICE OF THE 5TH RESPONDENT DT 14.08.2019
EXHIBIT P10 PHOTOCOPY OF THE GOVERNMENT ORDER DT.09.05.2016
EXHIBIT P11 PHOTOCOPY OF THE GOVERNMENT ORDER DT.05.08.2016
EXHIBIT P12 PHOTOCOPY OF THE JUDGMENT OF THIS HON'BLE COURT IN
WP(C)NO.20673/2016 DT.14.08.2017
EXHIBIT P13 PHOTOCOPY OF THE JUDGMENT OF THIS HON'BLE COURT IN
WP(C)NO.20673/2016 DT.16.09.2017
EXHIBIT P14 PHOTOCOPY OF THE KERALA SERVICE (3RD AMENDMENT)
RULES, 2009 PUBLISHED IN THE KERALA GAZETTE ON
17.08.2009
EXHIBIT P15 PHOTOCOPY OF THE ORDER OF THE 1ST RESPONDENT
DT.30.07.1979
EXHIBIT P16 PHOTOCOPY OF THE GOVERNMENT ORDER DT.05.12.1977
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 960/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF NOTIFICATION G.O(P)
NO.366/2009/FIN DATED 28.08.2009 AS PER
S.R.O. 755/2009 ISSUED AND PUBLISHED BY THE
1ST RESPONDENT
EXHIBIT P2 TRUE COPY OF ORDER G.O(P) NO.66/2016/FIN
DATED 09.05.2016 ISSUED BY THE 1ST
RESPONDENT
EXHIBIT P3 TRUE COPY OF ORDER G.O(P) NO. 113/16/FIN
DATED 05.08.2016 OF THE 1ST RESPONDENT OF
ORDER G.O(P) 113/16/FIN DATED 05.08.2016,
OF THE 1ST RESPONDENT
EXHIBIT P4 TRUE COPY OF THE APPROVAL ORDER NO.201/BIV-
2/ACAD/88 DATED 10.03.1989 ISSUED BY THE
REGISTRAR OF M.G.UNIVERSITY TO THE
PETITIONER
EXHIBIT-P4 (A) TRUE COPY OF THE SECOND APPROVAL ORDER
NO.201/BIV-2/ACAD/88 DATED 21.05.1990
ISSUED BY THE REGISTRAR OF M.G.UNIVERSITY
TO THE PETITIONER
EXHIBIT-P4 (B) TRUE COPY OF APPOINTMENT ORDER NO 1230
DATED 20.06.21991 ISSUED BY THE MANAGER TO
THE PETITIONER
EXHIBIT-P4 (C) TRUE COPY OF THE THIRD APPROVAL ORDER
NO.201/BIV-2/ACAD/88 DATED 19.02.1996
ISSUED BY THE REGISTRAR OF M.G.UNIVERSITY
TO THE PETITIONER
EXHIBIT -P4 (D) TRUE COPY OF THE APPOINTMENT ORDER NO.1301
DARED 06.06.1994 ISSUED BY THE MANAGER TO
THE PETITIONER
EXHIBIT -P4 (E) TRUE COPY OF THE ORDER NO.201/BIV-2/ACAD/88
DATED 05.07.2003 ISSUED BY THE REGISTRAR OF
M.G.UNIVERSITY TO THE PETITIONER
EXHIBIT -P4 (F) TRUE COPY OF STATEMENT OF FIXATION OF PAY
SANCTIONED BY THE MANAGER TO THE PETITIONER
DATED 09.07.2003
WP(C).No.1033 OF 2020(D) and conctd. Cases
EXHIBITP4 (G) TRUE COPY OF THE RELEVANT PAGES OF THE
SERVICE BOOK OF THE PETITIONER WITH
STARTING DATED 07.04.1989 ISSUED BY THE
PRINCIPAL KURIAKOSE ELIAS COLLEGE, MANNANAM
EXHIBIT -P4 (H) TRUE COPY OF RELEVANT PAGES OF PETITIONER'S
PENSION PROPOSAL DATED 14.05.2018 SUBMITTED
TO THE 3RD RESPONDENT
EXHIBIT -P4 (I) TRUE COPY OF VERIFICATION REPORT
NO.PR./2101823511 DATED 28.12.2018 ISSUED
BY THE 4TH RESPONDENT TO THE PETITIONER
EXHIBIT -P4 (J) TRUE COPY OF RELEVANT PAGES OF PENSION
PAYMENT ORDER NO.111832716 DATED 28.12.2018
ISSUED BY 4TH RESPONDENT TO KOTTAYAM
MEDICAL COLLEGE SUB TREASURY
EXHIBIT P5 TRUE COPY OF REPORTED JUDGMENT IN
W.A.NO.1235/2018 DATED 04.07.2019
EXHIBIT P6 TRUE COPY OF JUDGMENT DATED 16.09.2017 IN
WP(C) 29356/2016 OF THIS HON'BLE COURT
EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 25.05.2018
IN W.A.NO.2089/2017 OF THIS HON'BLE COURT
EXHIBIT P8 TRUE COPY OF G.O(P) NO.21/2018/FIN DT
16.02.2018
EXHIBIT-P8(A) TRUE COPY OF G.O(P) NO.47/2018/FIN DATED
21.03.2018
EXHIBIT P9 TRUE COPY OF G.O(P) NO.670/79/FIN.DATED
30.07.1979
EXHIBIT-P9(A) TRUE READABLE VERSION OF EXT. P9
EXHIBIT P10 TRUE COPY OF G.O(MS) NO.191/77/GEDN DATED
05.12.1977
EXHIBIT P11 TRUE COPY OF G.O(P) NO.2357/99/FIN DATED
25.11.1999
EXHIBIT P12 TRUE COPY OF G.O(MS) NO.401/2019/DIN
DT.28.10.2019
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 1235/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE GO(P) NO.366/2009/FIN.
DATED 28.08.2009.
EXHIBIT P2 TRUE COPY OF ORDER WAS ISSUED BY THE 1ST
RESPONDENT DATED 09.05.2016.
EXHIBIT P3 TRUE COPY OF THE ORDER ISSUED BY THE 1ST
RESPONDENT DATED 05.08.2016.
EXHIBIT P4 TRUE COPY OF THE GO(P)NO.670/19/FIN DATED
30.07.1979.
EXHIBIT P5 TRUE COPY OF THE GO(MS)NO.191/77/G.EDN.
DATED 05.12.1977.
EXHIBIT P6 TRUE COPY OF THE GO(P)2357/99/FIN. DATED
25.11.1999.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 15193/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION GO(P) NO.
366/2009/FIN DATED 28.8.2009.
EXHIBIT P2 TRUE COPY OF THE GO(P) NO.66/16/FIN DATED
09.05.2016 ISSUED BY THE FINANCE (PENSION-
B) DEPARTMENT.
EXHIBIT P3 TRUE COPY OF THE GO(P) NO.113/16/FIN DATED
5.08.2016 ISSUED BY THE FINANCE (PENSION-
B)DEPARTMENT.
EXHIBIT P4 TRUE COPY OF THE GO(P) NO.670/79/FIN DATED
30.07.1979 ISSUED BY THE FINANCE (PENSION
B) DEPARTMENT.
EXHIBIT P5 TRUE COPY OF THE GO(MS) NO. 191/77/H.EDN
DATED 5.12.1977 ISSUED BY THE HIGHER
EDUCATION (F) DEPARTMENT.
EXHIBIT P6 TRUE COPY OF THE GO(P) NO.2357/99/FIN DATED
25.11.1999 ISSUED BY THE FINANCE (PENSION-
B) DEPARTMENT.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 15404/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION G.O.(P) NO.
366/2009/FIN. DATED 28.8.2009.
EXHIBIT P2 TRUE COPY OF THE G.O.(P) NO. 66/16/FIN.
DATED 9.5.2016 ISSUED BY THE FINANCE
(PENSION-B) DEPARTMENT.
EXHIBIT P3 TRUE COPY OF THE G.O.(P) NO. 113/16/FIN
DATED 5.8.2016 ISSUED BY THE FINANCE
(PENSION- B) DEPARTMENT.
EXHIBIT P4 TRUE COPY OF THE G.O.(P) NO. 670/79/FIN
DATED 30.7.1979 ISSUED BY THE FINANCE
(PENSION- B) DEPARTMENT.
EXHIBIT P5 TRUE COPY OF THE G.O.(MS) NO. 191/77/H-EDN.
DATED 5.12.1977 ISSUED BY THE HIGHER
EDUCATION (F) DEPARTMENT.
EXHIBIT P6 TRUE COPY OF THE G.O.(P) NO. 2357/99/FIN.
DATED 25.11.1999 ISSUED BY THE FINANCE
(PENSION- B) DEPARTMENT.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 16485/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 NIL
EXHIBIT P1 (a) APPROVAL ORDER OF THE APPOINTMENT OF THE
PETITIONER.
EXHIBIT P1 (b) APPROVAL ORDER OF THE APPOINTMENT OF THE
PETITIONER.
EXHIBIT P1 (c) PROBATION ORDER
EXHIBIT P1 (d) TRUE COPY OF APPROVAL ORDER.
EXHIBIT P1 (e) TRUE COPY OF APPROVAL ORDER.
EXHIBIT P1 (f) TRUE COPY OF APPROVAL ORDER.
EXHIBIT P1 (g) TRUE COPY OF PROMOTION ORDER.
EXHIBIT P1 (h) TRUE COPY OF PAY FIXATION ORDER.
EXHIBIT P2 NIL
EXHIBIT P2 (a) G.O.(MS) NO.191/77/H.EDN.
EXHIBIT P2 (b) TRUE COPY OF GO(P) NO.66/16.
EXHIBIT P2 (c) TRUE COPY OF G.O.(P) NO.2357/99/FIN.
EXHIBIT P3 TRUE COPY OF G.O.(P) NO.366/2009/FIN.
EXHIBIT P4 TRUE COPY OF G.O.(P) NO.66/16.
EXHIBIT P5 TRUE COPY G.O.(P) NO.113/16/FIN.
EXHIBIT P6 TRUE COPY OF G.O.(P) NO.21/2018/FIN.
EXHIBIT P7 TRUE COPY OF G.O.(P) NO.670/79/FIN.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 23294/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION G.O.(P)
NO.366/2009/FIN. DATED 28.8.2009 ISSUED BY
IST RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE G.O.(P)NO.66/16/FIN. DATED
9.5.2016 ISSUED BY THE FINANCE (PENSION-B)
DEPARTMENT.
EXHIBIT P3 TRUE COPY OF THE G.O.(P) NO.113/16/FIN
DATED 5.8.2016 ISSUED BY THE FINANCE
(PENSION-B_ DEPARTMENT.
EXHIBIT P4 TRUE COPY OF THE G.O.(P) NO.670/79/FIN.
DATED 30.7.1979 ISSUED BY THE FINANCE
(PENSION B) DEPARTMENT.
EXHIBIT P5 TRUE COPY OF THE G.O.(MS0 NO.191/77/H-EDN.
DATED 5.12.1977 ISSUED BY THE HIGHER
EDUCATION (F) DEPARTMENT.
EXHIBIT P6 TRUE COPY OF THE G.O(P) NO.2357/99/FIN.
DATED 25.11.1999 ISSUED BY THE FINANCE
(PENSION-B) DEPARTMENT.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 23416/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE CLAIM PETITION FILED
BEFORE MOTOR ACCIDENTS CLAIM TRIBUNAL
KALPETTA IN OP MV 77/2019
EXHIBIT P2 A TRUE COPY OF THE BANK STATEMENT FROM
BARWA BANK DOHA QATAR.
EXHIBIT P3 A TRUE COPY OF THE EMPLOYMENT CONTRACT
ISSUED BY QATAR AIRWAYS.
EXHIBIT P4 A TRUE COPY OF THE PAY SLIP SLIPS ISSUED BY
QATAR AIRWAYS
EXHIBIT P5 A TRUE COPY OF THE EMPLOYMENT CERTIFICATE
ISSUED BY QATAR AIRWAYS
EXHIBIT P6 A TRUE COPY OF THE REQUEST DATED 1.1.2020
SUBMITTED BEFORE INDIAN EMBASSY QATAR
EXHIBIT P7 A TRUE COPY OF THE DIPLOMATIC COUNSELORS
(OATH & FEES) ACT 1948
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 23783/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION GO(P)
NO.366/2009/FIN DATED 28.08.2009 ISSUED BY
1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE GO(P) NO.66/16/FIN DATED
09.05.2016 ISSUED BY THE FINANCE (PENSION
B) DEPARTMENT.
EXHIBIT P3 TRUE COPY OF THE GO(P) NO.113/16/FIN DATED
05.08.2016 ISSUED BY THE FINANCE (PENSION
B) DEPARTMENT.
EXHIBIT P4 TRUE COPY OF THE GO(P) NO.670/78/FIN DATED
30.07.1979 ISSUED BY THE FINANCE (PENSION
B) DEPARTMENT.
EXHIBIT P5 TRUE COPY OF THE GO(MS) NO.191/77/H-EDN.
DATED 05.12.1977 ISSUED BY THE HIGHER
EDUCATION (F) DEPARTMENT.
EXHIBIT P6 TRUE COPY OF THE GO(P) NO.2357/99/FIN DATED
25.11.1999 ISSUED BY THE FINANCE (PENSION
B) DEPARTMENT.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 23808/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION G.O.(P)
NO.366/2009/FIN. DATED 28.8.2009 ISSUED BY
IST RESPONDENT.
EXHIBIT P2 TRUE COPY OF G.O.(P) NO.66/16/FIN. DATED
9.5.2016 ISSUED BY THE FINANCE (PENSION-B_
DEPARTMENT.
EXHIBIT P3 TRUE COPY OF THE G.O.(P) NO.113/16/FIN
DATED 5.8.2016 ISSUED BY THE FINANCE
(PENSION-B) DEPARTMENT.
EXHIBIT P4 TRUE COPY OF THE G.O.(P) NO.670/79/FIN.
DATED 30.7.1979 ISSUED BY THE FINANCE
(PENSION B) DEPARTMENT.
EXHIBIT P5 TRUE COPY OF THE G.O.(MS) NO.191/77/H-EDN.
DATED 5.12.1977 ISSUED BY THE HIGHER
EDUCATION (F) DEPARTMENT.
EXHIBIT P6 TRUE COPY OF THE G.O.(P) NO.2357/99/FIN.
DATED 25.11.1999 ISSUED BY THE FINANCE
(PENSION-B) DEPARTMENT.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 26553/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION GO(P)
NO.366/2009/FIN. DATED 28/08/2009 ISSUED BY
1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE GO(P) NO.66/16/FIN. DATED
09/05/2016 ISSUED BY THE FINANCE (PENSION-
B) DEPARTMENT.
EXHIBIT P3 TRUE COPY OF THE GO(P) NO.113/16/FIN. DATED
05/08/2016 ISSUED BY THE FINANCE (PENSION-
B) DEPARTMENT.
EXHIBIT P4 TRUE COPY OF THE GO(P) NO.670/79/FIN. DATED
30/07/1979 ISSUED BY THE FINANCE (PENSION-
B) DEPARTMENT.
EXHIBIT P5 TRUE COPY OF THE GO(MS) NO.191/77/H.EDN.
DATED 05/12/1977 ISSUED BY THE HIGHER
EDUCATION (F) DEPARTMENT.
EXHIBIT P6 TRUE COPY OF THE GO(P) NO.2357/99/FIN.
DATED 25/11/1999 ISSUED BY THE FINANCE
(PENSION-B) DEPARTMENT.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 27081/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION G.O.
(P)NO.366/2009/FIN. DATED 28.8.2009 ISSUED
BY 1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE G.O.(P)NO.66/16/FIN. DATED
9.5.2016 ISSUED BY THE FINANCE (PENSION-B)
DEPARTMENT.
EXHIBIT P3 TRUE COPY OF THE G.O.(P) NO.113/16/FIN
DATED 5.8.2016 ISSUED BY THE FINANCE
(PENSION-B) DEPARTMENT.
EXHIBIT P4 TRUE COPY OF THE G.O.(P)NO.670/79/FIN.
DATED 30.7.1979 ISSUED BY THE FINANCE
(PENSION B) DEPARTMENT.
EXHIBIT P5 TRUE COPY OF THE G.O.(MS)NO.191/77/H-EDN.
DATED 5.12.1977 ISSUED BY THE HIGHER
EDUCATION (F) DEPARTMENT.
EXHIBIT P6 TRUE COPY OF THE G.O.(P)NO.2357/99/FIN.
DATED 25.11.1999 ISSUED BY THE FINANCE
(PENSION-B) DEPARTMENT.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 27465/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION G.O(P) NO.
366/2009/FIN DATED 28-08-2009 ISSUED BY 1ST
RESPONDENT
EXHIBIT P2 TRUE COPY OF THE G.O(P) NO. 66/16/FIN
DAT3ED 9-5-2016 ISSUED BY THE FINANCE
(PENSION-B) DEPARTMENT
EXHIBIT P3 TRUE COPY OF THE G.O(P) NO. 113/16/FIN
DATED 5-08-2016 ISSUED BY THE FINANCE
(PENSION-B) DEPARTMENT
EXHIBIT P4 TRUE COPY OF THE G.O(P) NO. 670/79/FIN
DATED 30-07-1979 ISSUED BY THE FINANCE
(PENSION B) DEPARTMENT
EXHIBIT P5 TRUE COPY OF THE G.O(MS) NO. 191/77/H-EDN
DATED 5-12-1977 ISSUED BY THE HIGHER
EDUCATION (F) DEPARTMENT
EXHIBIT P6 TRUE COPY OF THE G.O(P) NO. 2357/99/FIN
DATED 25-11-1999 ISSUED BY THE FINANCE
(PENSION-B) DEPARTMENT
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 27519/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION G.O(P) NO.
366/2009/FIN. DATED 28.8.2009 ISSUED BY 1ST
RESPONDENT
EXHIBIT P2 TRUE COPY OF THE G.O(P) NO. 6616/FIN. DATED
9.5.2016 ISSUED BY THE FINANCE (PENSION-B)
DEPARTMENT.
EXHIBIT P3 TRUE COPY OF THE G.O(P) NO.113/16/FIN.
DATED 5.8.2016 ISSUED BY THE FINANCE
(PENSION-B) DEPARTMENT.
EXHIBIT P4 TRUE COPY OF THE G.O(P) NO. 670/79/FIN.
DATED 30.07.1979 ISSUED BY THE FINANCE
(PENSION B) DEPARTMENT.
EXHIBIT P5 TRUE COPY OF THE G.O(MS) NO.191/77/H.EDN.
DATED 5.12.1977 ISSUED BY THE HIGHER
EDUCATION (F) DEPARTMENT.
EXHIBIT P6 TRUE COPY OF THE G.O(P) NO. 2357/99/FIN.
DATED 25.11.1999 ISSUED BY THE FINANCE
(PENSION-B) DEPARTMENT.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 6213/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION G.O.
(P)NO.366/2009/FIN.DATED 28.08.2009 ISSUED
BY 1ST RESPONDENT
EXHIBIT P2 TRUE COPY OF THE G.O.(P)NO.66/16/FIN.DATED
9.5.2016 ISSUED BY THE FINANCE(PENSION-
B)DEPARTMENT
EXHIBIT P3 TRUE COPY OF THE G.O.(P)NO.113/16/FIN DATED
5.8.2016 ISSUED BY THE FINANCE (PENSION-
B)DEPARTMENT
EXHIBIT P4 TRUE COPY OF THE G.O.(P)NO.670/79/FIN.DATED
3.7.1979 ISSUED BY THE FINANCE (PENSION
B)DEPARTMENT
EXHIBIT P5 TRUE COPY OF THE G.O.
(MS)NO.191/77/FIN.DATED 5.12.1977 ISSUED BY
THE HIGHER EDUCATION(F)DEPARTMENT
EXHIBIT P6 TRUE COPY OF THE G.O.
(P)NO.2357/99/FIN.DATED 25.11.1999 ISSUED
BY THE FINANCE(PENSION-B)DEPARTMENT.
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 6657/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION G.O(P) NO.
366/2009/FIN. DATED 28.8.2009 ISSUED BY 1ST
RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE G.O(P) NO. 66/16/FIN.
DATED 9.5.2016 ISSUED BY THE FINANCE
(PENSION-B), DEPARTMENT.
EXHIBIT P3 TRUE COPY OF THE G.O(P) NO. 113/16/FIN.
DATED 5.8.2016 ISSUED BY THE FINANCE
(PENSION B) DEPARTMENT.
EXHIBIT P4 TRUE COPY OF THE G.O(P) NO. 670/79/FIN.
DATED 30.07.1979 ISSUED BY THE FINANCE
(PENSION B) DEPARTMENT.
EXHIBIT P5 TRUE COPY OF THE G.O(MS) NO. 191/77/FIN.
DATED 5.12.1977 ISSUED BY THE HIGHER
EDUCATION (F) DEPARTMENT.
EXHIBIT P6 TRUE COPY OF THE G.O(P) NO. 2357/99/FIN.
DATED 25.11.1999 ISSUED BY THE FINANCE
(PENSION B) DEPARTMENT
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 21514/2019
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE APPOINTMENT ORDER NO. 174/MSC/1983.
EXHIBIT P1(A)TRUE COPY OF THE APPROVAL NO. F.I.3.3787/84 BY THE
UNIVERSITY OF KERALA.
EXHIBIT P2 TRUE COPY OF THE PROCEEDINGS NO. 6/MSC/85 OF THE
MALANKARA SYRIAN CATHOLIC COLLEGES DECLARING HER PROBATION,
EXHIBIT P3 TRUE COPY OF THE ORDER NO. AC.F.1.4.560/89 OF THE
UNIVERSITY OF KERALA PROMOTING THE PETITIONERS AS LECTURER.
EXHIBIT P4 TRUE COPY OF THE RELEVANT PAGES OF THE SERVICE BOOK
OF THE PETITIONER EVIDENCING HER APPOINTMENT, REAPPOINTMENT AND
TRANSFER.
EXHIBIT P4(A) TRUE COPY OF THE SERVICE CERTIFICATE OF THE
PETITIONER ISSUED BY THE PRINCIPAL, MAR IVANIOS COLLEGE,
THIRUVANANTHAPURAM.
EXHIBIT P5 TRUE COPY OF THE VERIFICATION REPORT NO. PR
21015454251/P-6/4/1015264432, ISSUED BY THE ACCOUNTANT GENERAL
(A AND E) KERALA, THIRUVANANTHAPURAM.
EXHIBIT P5(A) TRUE COPY OF THE PPO NO. 111515955.
EXHIBIT P6TRUE COPY OF THE REVISED VERIFICATION REPORT.
EXHIBIT P6(A)TRUE COPY OF THE PPOEXHIBIT P7TRUE COPY OF THE
LETTER NO.PO6/2101545251/4/491.
EXHIBIT P7(A)TRUE COPY OF THE LETTER NO. P6/2101545251/4/507.
EXHIBIT P8 TRUE COPY OF THE LETTER NO. N 3/17326/2015/CO.EDU.
DEPT.
EXHIBIT P9 TRUE COPY OF THE G.O(P) NO. 21/18/FIN.
EXHIBIT P10 TRUE COPY OF THE G.O(P) NO.366/2009/FIN.
EXHIBIT P11 TRUE COPY OF THE G.O(P) NO. 66/2016/FIN.
WP(C).No.1033 OF 2020(D) and conctd. Cases
EXHIBIT P12 TRUE COPY OF THE G.O(P) NO. 113/16/FIN.
EXHIBIT P13 TRUE COPY OF THE QUESTIONS ASKED BY THE PETITIONER
UNDER RTI ACT.EXHIBIT P13(A) TRUE COPY OF THE REPLY NO. DAG
(ADMN)/C.CELL/RTI-70/2018-19/444.
EXHIBIT P14 TRUE COPY OF THE G.O(MS) NO. 191/77/G.EDN.
EXHIBIT P15 TRUE COPY OF THE G.O(P) NO. 670/79/FIN.
EXHIBIT P16 TRUE COPY OF THE G.O(P) NO. 2357/99/FIN.
EXHIBIT P17 TRUE COPY OF THE JUDGMENT IN W.A.NO.2157/2015.
EXHIBIT P18 TRUE COPY OF THE JUDGMENT IN WP(C) NO.
26564/2015.EXHIBIT P19TRUE COPY OF THE G.O(P) NO. 47/2018/FIN.
EXHIBIT P19 TRUE COPY OF THE G.O(P) NO.47/2018/FIN
WP(C).No.1033 OF 2020(D) and conctd. Cases
APPENDIX OF WP(C) 29294/2018
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE G.O.(P) NO.366/2009/FIN DATED
28.8.2009.
EXHIBIT P2 TRUE COPY OF ORDER WAS ISSUED BY THE IST RESPONDENT
DATED 9.5.2016.
EXHIBIT P3 TRUE COPY OF THE ORDER ISSUED BY THE IST RESPONDENT
DATED 5.8.2016.
EXHIBIT P4 TRUE COPY OF THE G.O.(P) NO.670/79/FIN. DATED
30.7.1979.
EXHIBIT P5 TRUE COPY OF THE G.O.(MS) NO.191/77/G.EDN. DATED
5.12.1977.
EXHIBIT P6TRUE COPY OF THE G.O.(P) 2357/99/FIN DATED 25.11.1999.
