B.Ambili vs Dinesh Arora
2021 Latest Caselaw 8970 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

                THE HONOURABLE MR.JUSTICE N.NAGARESH

   WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942

          Con.Case(C).No.1917 OF 2020 IN WP(C). 21149/2020

AGAINST THE JUDGMENT DATED 14/10/2020 IN WP(C) No.21149/2020(P) OF
                       HIGH COURT OF KERALA

PETITIONER/WRIT PETITIONER IN W.P.(C) No.21149/2020:

             B.AMBILI,
             AGED 70 YEARS,
             S/O. BHARATHA PANICIKER,
             PWD CONTRACTOR,
             TC 14/496(1), LEKSHMY BAGH,
             NRA-58, NANDAVANAM ROAD,
             PALAYAM, THIRUVANANTHAPURAM-695033.

             BY ADV. SHRI.AJITH KRISHNAN
RESPONDENTS/RESPONDENTS 1 TO 4 IN W.P.(C) No.21149/2020:

      1      DINESH ARORA,
             PRINCIPAL SECRETARY TO GOVERNMENT,
             PUBLIC WORKS DEPARTMENT,
             GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM - 695001.

      2      AJITH RAMACHANDRAN,
             THE CHIEF ENGINEER,
             PUBLIC WORKS DEPARTMENT(ROADS),
             PUBLIC OFFICE, THIRUVANANTHAPURAM - 695033.

      3      JYOTHY.R,
             THE EXECUTIVE ENGINEER,
             PUBLIC WORKS DEPARTMENT (ROADS DIVISION),
             P.M.G JUNCTION, THIRUVANANTHAPURAM - 695033.

      4      DARLENE CARMELITA D'CRUZ,
             THE PROJECT DIRECTOR,
             KERALA STATE ROAD FUNDS BOARD,
             (KIIFB) SREEBALA BUILDINGS TC/339,
             5TH FLOOR, KESTON ROAD,
             NANTHENCODE, KOWDIAR P.O,
             THIRUVANANTHAPURAM - 695003.

             R1-4 BY SR. GOVERNMENT PLEADER SRI K.V.MANOJ KUMAR

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 17.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C).No.1917/2020

                                 2




                           JUDGMENT

Dated this the 17th day of March, 2021

The learned counsel for the petitioner submits that

the directions of this Court in W.P.(C) No.21149 of 2020 stands

complied with. Accordingly, the Contempt of Court Case is

closed.

Sd/-

N. NAGARESH JUDGE SR Con.Case(C).No.1917/2020

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE A CERTIFIED COPY OF THE JUDGMENT DATED 14.10.2020 IN WP(C) NO.21149/2020(P) ON THE FILE OF THIS HON'BLE COURT.