Shri.P.Gopalakrishnan Alias ... vs The Commissioner Of Income Tax
2021 Latest Caselaw 8938 Ker

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                     THE HONOURABLE MR.JUSTICE S.V.BHATTI

                                        &

                THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

         WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942

                                 ITA.No.24 OF 2020

AGAINST THE ORDER IN ITA 164/2016 DATED 01-08-2019 OF I.T.A.TRIBUNAL,COCHIN BENCH


APPELLANT/S:

                SHRI.P.GOPALAKRISHNAN ALIAS DILEEP
                AGED 52 YEARS
                V.I.P.ROAD, ALUVA.

                BY ADVS.
                SRI.A.KUMAR
                SRI.P.J.ANILKUMAR
                SMTG.MINI(1748)
                SRI.P.S.SREE PRASAD
                SHRI.JOB ABRAHAM
                SRI.AJAY V.ANAND

RESPONDENT/S:

                THE COMMISSIONER OF INCOME TAX,
                C.R.BUILDINGS, I.S.PRESS ROAD, COCHIN-682018.

                R1 BY SRI.CHRISTOPHER ABRAHAM, INCOME TAX DEPARTMENT

      THIS INCOME TAX APPEAL HAVING BEEN FINALLY HEARD ON 17.03.2021, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
 I.T.A. No.24/2020
                                     -2-




                             JUDGMENT

Dated this the 17th day of March 2021

S.V. Bhatti, J.

Counsel for the appellant has filed memo dated 17.02.2021

seeking permission to withdraw the appeal as the assessee is

availing the option to settle the dispute under 'Vivad Se

Vishwas' scheme.

Memo dated 17.02.2021 is accepted. The appeal is

dismissed as withdrawn.

Sd/-

S.V.BHATTI

JUDGE

Sd/-

BECHU KURIAN THOMAS

JUDGE

jjj I.T.A. No.24/2020

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A TRUE COPY OF THE ASSESSMENT ORDER FOR THE ASSESSMENT YEAR 2009-10 DATED 30.10.2011.

ANNEXURE B TRUE COPY OF THE ORDER PASSED BY THE COMMISSIONER OF INCOME TAX (APPEAL) 7.1.2016.

ANNEXURE C TRUE COPY OF THE MEMORANDUM OF APPEAL FILED BEFORE THE INCOME TAX APPELLATE TRIBUNAL.

ANNEXURE D TRUE COPY OF THE ORDER OF THE INCOME TAX APPELLATE TRIBUNAL DATED 1.08.2019.