Against The Order/Judgment In ... vs By Advs
2021 Latest Caselaw 8909 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

              THE HONOURABLE MR. JUSTICE P.SOMARAJAN

   WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942

                    Crl.MC.No.3983 OF 2020(G)

 AGAINST THE ORDER/JUDGMENT IN CRL.M.P 2533/2020 DATED 27-08-2020
       OF JUDICIAL MAGISTRATE OF FIRST CLASS, KUNNAMKULAM


PETITIONER/RESPONDENT CRL.M.P.NO.2533/2020 AND PETITIONER
CRL.M.P.NO.2549 OF 2020:

             JAYADAS, AGED 49 YEARS
             S/O.SANKARNKUTTY, KADAVALLUR HOUSE, PERUMBILAVU
             DESAM, KORATTIKKARA, THRISSUR.

             BY ADVS.
             SRI.O.D.SIVADAS
             SRI.SAJU J.VALLYARA

RESPONDENTS/PETITIONER IN CRL.M.P.NO.2533/2020 AND RESPONDENT IN
CRL.M.P.NO.2549 OF 2020 AND STATE:

      1      MUHAMMED ASHRAF,
             S/O.ARIFAN ABU, VETTATHUR VILLAGE, DESAM,
             PERINTHALMANNA TALUK, PALAKKAD DISTRICT.

      2      THE STATION HOUSE OFFICE
             KUNNAMKULAM OF POLICE STATION, KUNNAMKULAM, THRISSUR
             DISTRICT.

      3      STATE OF KERALA
             REPRESENTED BY THE PUBLIC PROSECUTOR,
             HIGH COURT OF KERALA, ERNAKULAM.

             R1 BY ADV. SRI.I.DINESH MENON

             PUBLIC PROSECUTOR SRI.E.C.BINEESH

     THIS CRIMINAL MISC. CASE HAVING BEEN FINALLY HEARD            ON
17.03.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Crl.MC.No.3983 OF 2020(G)               2




                                      ORDER

The petitioner and counsel remained absent. Several postings were

given for final argument. Today also the learned counsel and the petitioner

remained absent. Hence, this court has no other option, but to dismiss the

Crl.M.C. for non prosecution.

Crl.M.C. is dismissed for non prosecution.

Sd/-

P.SOMARAJAN

JUDGE

msp

APPENDIX PETITIONER'S/S ANNEXURES:

ANNEXURE A1 TRUE COPY OF THE DOCUMENT DATED 6/03/2020 ENTERED IN TO BY THE PETITIONER AND THE 1ST RESPONDENT.

ANNEXURE A2 CERTIFIED COPY OF COMMON OF ORDER DATED 27/08/2020 IN CRL.MP.NO.2533/2020 AND CRL.M.P.NO.2549 OF 2020 IN CRL.M.P.NO.2419 OF 2020 ON THE FILE OF THE JUDICIAL FIRST CLASS MAGISTRATE COURT, KUNNAMKULAM.

RESPONDENTS ANNEXURES:NIL

//TRUE COPY//

P.A. TO JUDGE